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Delhi High Court judgments

1,21,018 judgments · page 446 of 6,051

High Courts17 Nov 2025Dismissed

MTS Papers India Limited Vs Spento Papers India Llp

Delhi High Court · (2025) 11 DEL CK 1934

Code of Civil Procedure 1908- Section 15, 16, 17, 18, 19, 20, 20(c), 151, Order 6 Rule 1, Order 6 Rule 2, Order 6 Rule 12, Order 6 Rule 17, Order 7 Rule 10, Order 7 Rule 11, Order 14 Rule 2(2)Commercial Courts Act, 2015- Section 12A, 13(1A)Trade Marks Act, 1999- Section 134(2)
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High Courts17 Nov 2025Dismissed

Mohd Yahya & Ors Vs Farat Ara & Ors

Delhi High Court · (2025) 11 DEL CK 1933

Code of Civil Procedure 1908- Section 114, Order 47 Rule 1Delhi Rent Control Act, 1958- Section 14, 14(1)(e), 25B, 25B(8)Contract Act, 1872- Section 23, 28
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High Courts15 Nov 2025Dismissed

Gautam Khaitan & Anr. Vs Union Of India & Anr.

Delhi High Court · (2025) 11 DEL CK 2976

Indian Penal Code, 1860-Section 120B, 420Prevention of Corruption Act, 1988-Sections 7, 8, 9, 12, 13(2) r/w 13(1)(d)Prevention of Money Laundering Act, 2002-Sections 3, 4, 5, 5(1), 8, 26, 42
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High Courts15 Nov 2025

Gurdeep Kaur Vs State

Delhi High Court · (2025) 11 DEL CK 2286

Code of Criminal Procedure, 1973-Section 374Indian Penal Code, 1860-Section 302, 34Indian Evidence Act, 1872-Section 27
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