Constitution of India-Article 226, Part IIICoal Mines (Special Provisions) Act, 2015-Section 6(3)(b), 8(3), 27, 27(4)Coal Mines (Special Provisions) Rules, 2014-Rule 7(2)(b), 10(10), 13(1)

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High Courts02 Dec 2025Allowed

Mahesh Chugh Vs State Of NCT Of Delhi

Delhi High Court · (2025) 12 DEL CK 3922

Indian Penal Code, 1860-Sections 420, 467, 468, 471, 120B, 34, 149Companies Act

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High Courts02 Dec 2025Dismissed

Md Imran @ Lallu Vs State Of Nct Of Delhi

Delhi High Court · (2025) 12 DEL CK 3920

BNSS-Section 483IPC-Sections 302, 34, 307Arms Act-Sections 27, 54, 59

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High Courts02 Dec 2025

Shehzad Ali (Deceased) Thr Lrs Vs Babu Ali

Delhi High Court · (2025) 12 DEL CK 3917

Delhi Rent Control Act, 1958-Section 14(1)(e), 25B(8), 14(7)

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High Courts02 Dec 2025Allowed

Karan Vs The State (NCT Of Delhi) & Anr.

Delhi High Court · (2025) 12 DEL CK 3909

Bharatiya Nyaya Sanhita, 2023-Sections 115(2), 126(2), 351(2), 333, 78, 324(4)Arms Act, 1959-Sections 25, 27Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528

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High Courts02 Dec 2025Disposed Of

Fareha Ahmad Khan Vs Municipal Corporation Of Delhi

Delhi High Court · (2025) 12 DEL CK 3908

Delhi Municipal Corporation Act, 1957-Section 337National Green Tribunal Act, 2010-Section 15Commission for Air Quality Management in National Capital Region and Adjoining Areas Act, 2021

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High Courts02 Dec 2025Disposed Of

Jain Healthcare Centre Vs BSES Rajshani Power Ltd.

Delhi High Court · (2025) 12 DEL CK 3906

National Capital Territory of Delhi Laws (Special Provisions) Second Act, 2011

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High Courts02 Dec 2025Dismissed

M/S Qureshi Mutton And Chicken Shop Vs The State NCT Of Delhi & Anr.

Delhi High Court · (2025) 12 DEL CK 3905

Code of Criminal Procedure, 1973-Section 482Negotiable Instruments Act, 1881-Section 138, 142, 118, 139, 141

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High Courts02 Dec 2025Allowed

Venkateshwar Hospital & Anr. Vs State Of NCT Delhi & Anr.

Delhi High Court · (2025) 12 DEL CK 3903

Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Sections 336, 337, 34, 338, 304A

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High Courts02 Dec 2025Dismissed

Faisal @ Salman @ Rahul Vs The State (Govt Of Nct Of Delhi) & Anr.

Delhi High Court · (2025) 12 DEL CK 3900

Indian Penal Code, 1860-Section 363, 366, 376(2)(n), 419Code of Criminal Procedure, 1973-Section 164Protection of Children from Sexual Offences Act, 2012-Section 6

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High Courts02 Dec 2025Dismissed

Mariyam @Salma Through Her Pairokar Vs The State NCT Of Delhi & Anr.

Delhi High Court · (2025) 12 DEL CK 3899

Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 20, 29, 37, 37(1)(b)

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High Courts02 Dec 2025Allowed

Anshul Gupta & Ors. Vs State NCT Delhi & Anr.

Delhi High Court · (2025) 12 DEL CK 3898

Indian Penal Code, 1860-Section 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 482, 320

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High Courts02 Dec 2025Dismissed

Ramesh Vs Brahm Prakash & Anr.

Delhi High Court · (2025) 12 DEL CK 3895

Code of Criminal Procedure, 1973-Sections 378, 372, 200Indian Penal Code, 1860-Sections 325, 341, 323

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High Courts02 Dec 2025Dismissed

Raj Kumar Vs State Government Of Nct Delhi & Anr.

Delhi High Court · (2025) 12 DEL CK 3892

Family Courts Act, 1984-Section 19(4)Code of Criminal Procedure, 1973-Section 397, 125, 125(4)

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