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Delhi High Court judgments

1,17,672 judgments · page 427 of 5,884

High Courts02 Dec 2025Allowed

Amrita Narang Vs Harpal Singh & Anr.

Delhi High Court · (2025) 12 DEL CK 4064

Code of Civil Procedure, 1908-Order VII Rule 11, VI Rule 4Hindu Succession Act, 1956-Section 8Benami Act-Section 4(1), 4(2), 4(3)
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High Courts02 Dec 2025

Dr Manoj Khanna Vs Income Tax Office

Delhi High Court · (2025) 12 DEL CK 4051

Bharatiya Nagarik Suraksha Sanhita-Section 528Code of Criminal Procedure-Section 200, 482Income Tax Act 1961-Section 276B, 278B, 278E
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High Courts01 Dec 2025Dismissed

State Vs Md Tufail @ Rahees & Anr.

Delhi High Court · (2025) 12 DEL CK 4210

Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 438, 442, 528Indian Penal Code, 1860-Sections 376, 506Code of Criminal Procedure, 1973-Sections 161, 164, 227, 228
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