COURT ARCHIVE

Delhi High Court judgments

1,17,672 judgments · page 426 of 5,884

High Courts02 Dec 2025Allowed

Gajendra Jha & Ors. Vs State Of NCT Of Delhi & Anr.

Delhi High Court · (2025) 12 DEL CK 3891

Indian Penal Code, 1860-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 482, 320

High Courts02 Dec 2025Dismissed

State Vs Ravinder @ Kuku & Anr.

Delhi High Court · (2025) 12 DEL CK 4038

Cr.P.C-Section 82, 83IPC-Section 302, 34Arms Act-Section 25

High Courts02 Dec 2025Disposed Of

Surendra Kumar Chaturvedi & Anr. Vs Delhi State Industrial Infrastructure Development Corporation Limited

Delhi High Court · (2025) 12 DEL CK 4032

High Courts02 Dec 2025

M/s Alpro Industires & Ors. Vs M/s Indo Alusys Industries Ltd

Delhi High Court · (2025) 12 DEL CK 4028

CPC-Order VIII Rule 1A

High Courts02 Dec 2025Allowed

State NCT Of Delhi Vs Inder Pal

Delhi High Court · (2025) 12 DEL CK 4025

Code of Criminal Procedure, 1973-Section 378(1)Indian Penal Code, 1860-Sections 363, 366, 376

High Courts02 Dec 2025Partly Allowed

Central Board Of Secondary Education Vs Nasheta Zaidi (Through Guardian) & Anr.

Delhi High Court · (2025) 12 DEL CK 4024

Constitution of India-Article 226

High Courts02 Dec 2025Allowed

Kamal Pathak & Ors. Vs State (NCT Of Delhi) & Anr.

Delhi High Court · (2025) 12 DEL CK 4018

Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 506, 34DV Act-Section 4

High Courts02 Dec 2025Allowed

Kuldeep Singh Vs Union Of India & Ors.

Delhi High Court · (2025) 12 DEL CK 4010

Constitution of India-Article 226, 14Coast Guard (General) Rules, 1986-Rule 27, 27A, 276Central Civil Service (Pension) Rules, 2021-Rules 42/43

High Courts02 Dec 2025Dismissed

Komita Singh Vs Saurabh Malik

Delhi High Court · (2025) 12 DEL CK 4004

Code of Civil Procedure, 1908-Order VII Rule 11Guardians and Wards Act, 1890-Section 7, 12, 25Hindu Minority and Guardianship Act, 1956-Section 6, 9, 6(b)

High Courts02 Dec 2025Disposed Of

Om Prakash Vs State Nct Of Delhi

Delhi High Court · (2025) 12 DEL CK 4003

Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 183

High Courts02 Dec 2025Allowed

Woodland (Aero Club) Pvt. Ltd. Vs M/S. Ambience Commercial Developers Pvt. Ltd.

Delhi High Court · (2025) 12 DEL CK 3997

Arbitration and Conciliation Act, 1996-Section 4, 9, 11, 12(5), 34, 34(2)(b), 34(2)(b)(ii), 36, 37, 37(1)(c), Seventh ScheduleCode of Civil Procedure, 1908-Order VI Rule 17Partnership Act, 1932-Section 69

High Courts02 Dec 2025Disposed Of

Lokesh Jakhar Vs Staff Selection Commission & Anr.

Delhi High Court · (2025) 12 DEL CK 3983

High Courts02 Dec 2025Disposed Of

Shri Bhagwat Swaroop Gupta Vs Delhi Jal Board & Anr.

Delhi High Court · (2025) 12 DEL CK 3981

CCS Pension Rules-Rule 9(2)(b)(i)

High Courts02 Dec 2025Disposed Of

Union Of India & Ors. Vs Ex Nk P Madurai Veeran

Delhi High Court · (2025) 12 DEL CK 3972

Constitution of India-Article 226

High Courts02 Dec 2025Dismissed

Union Of India & Ors. Vs Hav Lalu Pappachan- Retd

Delhi High Court · (2025) 12 DEL CK 3971

Constitution of India-Article 226

High Courts02 Dec 2025Dismissed

Union Of India & Ors. Vs 781296 Ex Sgt Lalan Prasad

Delhi High Court · (2025) 12 DEL CK 3968

Constitution of India-Article 226

High Courts02 Dec 2025Dismissed

Ashma Khatoon Vs Sh. Akhtar Hussain & Ors.

Delhi High Court · (2025) 12 DEL CK 3967

Civil Procedure Code, 1908-Order IX Rule 13, VII Rule 11Limitation Act 1963-Section 5

High Courts02 Dec 2025Dismissed

Ajay Narain Vs Reserve Bank Of India & Ors.

Delhi High Court · (2025) 12 DEL CK 3947

Constitution of India-Article 226Foreign Exchange Regulation Act, 1973-Section 31, 31(1)Foreign Exchange Management Act, 1999-Section 49(3)

High Courts02 Dec 2025Dismissed

General @ Raja @ Jundel Vs State Of Nct Of Delhi

Delhi High Court · (2025) 12 DEL CK 3942

Cr.P.C.-Section 374(2), 428, 164, 294, 313IPC-Sections 376, 392, 506Evidence Act-Section 65B

High Courts02 Dec 2025Dismissed

Sh. Rajesh Chauhan Vs State & Ors.

Delhi High Court · (2025) 12 DEL CK 3937

IPC-Section 299, 300, 302, 304, 341, 323, 34, 120BCr.P.C.-Section 227, 173(8), 245Indian Evidence Act-Section 165, 65B