High Courts03 Dec 2025Disposed Of
Union Of India & Anr. Vs Dr. Dhurjati Majumdar & Anr.
Delhi High Court · (2025) 12 DEL CK 4008
CCS (CCA) Rules, 1965-Rule 14, 14(2), 15(2)
COURT ARCHIVE
Delhi High Court judgments
1,17,672 judgments · page 423 of 5,884
High Courts03 Dec 2025Dismissed
Mrs. Minal Desai Vs Mr. Kawaljeet Singh
Delhi High Court · (2025) 12 DEL CK 4006
Commercial Court Act, 2015-Section 12A, 2(1)(c)Code of Civil Procedure, 1908-Order IV, XI Rule 6, XI Rule 6(3)Indian Evidence Act, 1872-Section 65B, 43, 40 to 42, 8 and 13
High Courts03 Dec 2025Allowed
Rita Solomon & Ors. Vs The Republic Of Italy & Anr.
Delhi High Court · (2025) 12 DEL CK 4005
Code of Civil Procedure, 1908-Order VII Rule 11, VII Rule 11(a), Section 86
High Courts03 Dec 2025Allowed
Union Of India & Ors. Vs Sh. A. Haque, IAS & Ors.
Delhi High Court · (2025) 12 DEL CK 3986
Indian Administrative Service (Regulation of Seniority) Rules, 1987Indian Police Service (Regulation of Seniority) Rules, 1988-Rule 3, sub-rule (3) to Rule 3, first proviso to sub-rule (3) to Rule 3
High Courts03 Dec 2025Allowed
UOI & Ors. Vs Rajesh Bhutani
Delhi High Court · (2025) 12 DEL CK 3985
Railway Service Conduct Rules, 1966-Rule 3.1 (i), (ii) & (iii)
High Courts03 Dec 2025Disposed Of
Sant Ram Vs Union Of India & Ors.
Delhi High Court · (2025) 12 DEL CK 3982
CCS(Leave) Rules, 1972-Rule 19(3), 24(3)(d)FRSR Part III Leave Rules-Rule 30(1)(a), 30(1)(d)
High Courts03 Dec 2025Allowed
Bhateri Devi Vs Union Of India & Ors.
Delhi High Court · (2025) 12 DEL CK 3976
Right to Information Act, 2005Constitution of India-Article 14
High Courts03 Dec 2025
Union Of India Vs Shri. Hari Prem Malik
Delhi High Court · (2025) 12 DEL CK 3975
High Courts03 Dec 2025Partly Allowed
Naresh Tyagi Vs State (NCT of Delhi) & Ors.
Delhi High Court · (2025) 12 DEL CK 3965
Cr.P.C-Section 482, 200, 156(3), 210, 401, 397(3), 397(2), 319, 162, 172IPC-Section 307Citizenship Amendment Act (CAA)
High Courts03 Dec 2025Dismissed
Dr Neha Parashar Vs National Board Of Examination & Anr.
Delhi High Court · (2025) 12 DEL CK 3953
Constitution of India-Article 226National Board of Examination Leave Rules-Rule 7, 9, 10, 11(i), 16
High Courts03 Dec 2025Dismissed
Union Of India & Ors. Vs Ex Sgt Mohammad Yamin
Delhi High Court · (2025) 12 DEL CK 3952
Constitution of India-Article 226
High Courts03 Dec 2025Partly Allowed
Mukesh Kumar Vs State (NCT Of Delhi)
Delhi High Court · (2025) 12 DEL CK 3951
IPC-Sections 452, 308, 354, 354BCrPC-Section 428, 313, 164
High Courts03 Dec 2025Allowed
Biswajit Ghosh Vs Union Of India & Ors.
Delhi High Court · (2025) 12 DEL CK 3949
Indian Penal Code-Sections 447, 323, 354, 34Cr.P.C.-Section 156(3), 313, 248(1), 437A, 372
High Courts03 Dec 2025Allowed
Pradumn Maurya Vs Union Of India & Ors.
Delhi High Court · (2025) 12 DEL CK 3948
High Courts03 Dec 2025Partly Allowed
Jyoti Panwar Vs Union Of India & Ors.
Delhi High Court · (2025) 12 DEL CK 3946
High Courts03 Dec 2025Dismissed
The Secretary, Ministry Of Housing And Urban Affairs & Ors. Vs Desh Raj Rana & Ors.
Delhi High Court · (2025) 12 DEL CK 3933
Right to Information Act, 2005Constitution of India-Article 226
High Courts03 Dec 2025Dismissed
Dr Sanjay Kaushal & Anr. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 3932
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482, 2(wa), 24(8), 193, 225, 301, 301(2), 302(2), 397, 399, 401, 401(2), 403Code of Criminal Procedure (Amendment) Act, 2008
High Courts03 Dec 2025Dismissed
Union Of India & Ors. Vs Om Pal & Ors.
Delhi High Court · (2025) 12 DEL CK 3929
Constitution of India-Article 226
High Courts03 Dec 2025
Shashank Pathak Vs State Of NCT Of Delhi
Delhi High Court · (2025) 12 DEL CK 3964
B.N.S.S.-Section 483, 528, 35BNS-Section 318(4), 319(2), 61(2), 3(5)
High Courts03 Dec 2025Disposed Of
Dhruv Mittal Vs Commissioner Of Customs
Delhi High Court · (2025) 12 DEL CK 3962