CourtKutchehry.com

COURT ARCHIVE

Delhi High Court judgments

1,17,672 judgments · page 422 of 5,884

High Courts03 Dec 2025Allowed

Chhattar Singh Vs Union Of India & Anr.

Delhi High Court · (2025) 12 DEL CK 3913

Constitution of India-Article 21, 226, 226(1)Mental Healthcare Act, 2017-Section 2(1)(s), 25, 29Central Civil Service (Pension) Rules, 1972-Rule 27, 28, 40(1)
Read judgment
High Courts03 Dec 2025Dismissed

Vijay Kumar Vs Mamta Garg

Delhi High Court · (2025) 12 DEL CK 4027

Evidence Act-Section 45, 73Code of Civil Procedure-Order VI Rule 2Constitution of India-Article 227
Read judgment
High Courts03 Dec 2025Dismissed

Brij Lal & Ors. Vs Union Of India & Ors.

Delhi High Court · (2025) 12 DEL CK 4013

Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 24Delhi Land Reforms Act, 1954-Section 81Land Acquisition Act, 1894-Section 4, 5A, 6, 17, 18
Read judgment