High Courts10 Oct 2012Allowed
Rakesh Kumar Vs Pawan Khanna
Delhi High Court · (2012) 195 DLT 341 : (2013) 2 RCR(Rent) 473
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Delhi Rent Control Act, 1958 — Section 25B, 25B(8)
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,191 of 6,805
High Courts10 Oct 2012Dismissed
Saghir Ahmad and Others Vs Mohd Ifran
Delhi High Court · (2012) 10 DEL CK 0148
Delhi Police Act, 1978 — Section 112, 28Delhi Rent Control Act, 1958 — Section 25B(8)
High Courts10 Oct 2012Dismissed
P.N. Handa and Another Vs Sandeep Sharma P.N. Handa Vs Sandeep Sharma and Others
Delhi High Court · (2013) 169 PLR 28
Penal Code, 1860 (IPC) — Section 279, 338
High Courts10 Oct 2012
Subha Chawla Vs Harish Chawla and Others
Delhi High Court · (2012) 8 AD 591 : (2012) 195 DLT 412
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3Constitution of India, 1950 — Article 227Hindu Succession Act, 1956 — Section 14(2)
High Courts10 Oct 2012
Vaishali Intn''l School Teachers Welfare Association and Others Vs Vijay Kumar and Others
Delhi High Court · (2012) 10 DEL CK 0101
Delhi School Education Act, 1973 — Section 24(3)
High Courts10 Oct 2012
Anurag Gupta and Others Vs Union of India and Others
Delhi High Court · (2012) 10 DEL CK 0089
High Courts10 Oct 2012
Jai Parkash Vs Risal Singh and Others
Delhi High Court · (2012) 10 DEL CK 0084
High Courts10 Oct 2012Dismissed
Vinay Kumar Aggarwal Vs Pace Stock Broking Services Pvt. Ltd.
Delhi High Court · (2012) 10 AD 209 : (2012) 4 ARBLR 421
Arbitration and Conciliation Act, 1996 — Section 34
High Courts09 Oct 2012Allowed
M/s. The New India Assurance Co. Ltd. Vs Smt. Siraj Begum and Others
Delhi High Court · (2012) 10 DEL CK 0415
High Courts09 Oct 2012Disposed Off
United India Insurance Company Ltd. Vs Babita and Others Babita Vs United India Insurance Company Ltd. and Others
Delhi High Court · (2012) 10 DEL CK 0409
High Courts09 Oct 2012Allowed
IFFCO Tokio General Insurance Company Ltd. Vs Manish Kapoor and Others
Delhi High Court · (2012) 10 DEL CK 0370
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 166, 181, 3
High Courts09 Oct 2012Dismissed
Saroj Bala Vs UOI and Others
Delhi High Court · (2012) 10 DEL CK 0336
Central Vigilance Commission Act, 2003 — Section 4(1)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 12(2), 4, 6, 6(2), 6(5)
High Courts09 Oct 2012Disposed Off
Manmohan Bhagati and Others Vs State of Jammu and Kashmir and Others
Delhi High Court · (2012) 10 DEL CK 0328
High Courts09 Oct 2012
M/s. Priya Exhibitors (P) Ltd. Vs Oriental Bank of Commerce
Delhi High Court · (2012) 10 DEL CK 0314
Court Fees Act, 1870 — Section 7(3)(e)Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 2
High Courts09 Oct 2012Disposed Off
Ashok Kumar and Others Vs UOI and Others
Delhi High Court · (2012) 10 DEL CK 0286
Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 — Section 10, 11, 18, 2(2)(b), 6
High Courts09 Oct 2012Allowed
In Re : Appu Ghar Build Tech and Infrastructure Private Limited and Others
Delhi High Court · (2012) 10 DEL CK 0172
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts09 Oct 2012Dismissed
M/s Rohitasha Movies Vs M/s JVG Finance Limited
Delhi High Court · (2013) 133 DRJ 94
Registration Act, 1908 — Section 17Reserve Bank of India Act, 1934 — Section 45Transfer of Property Act, 1882 — Section 54
High Courts09 Oct 2012
Hukum Singh Vs The Commissioner of Police and Others
Delhi High Court · (2012) 10 DEL CK 0169
Penal Code, 1860 (IPC) — Section 279, 337
High Courts09 Oct 2012
In Re: S.K. Sharma
Delhi High Court · (2012) 10 DEL CK 0153
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10A
High Courts09 Oct 2012Allowed
Ramesh Vs State of The NCT of Delhi
Delhi High Court · (2012) 9 AD 15 : (2013) 1 JCC 50
Criminal Procedure Code, 1973 (CrPC) — Section 100, 161, 165, 166, 166(3)Penal Code, 1860 (IPC) — Section 302, 34, 364, 43, 482