Civil Procedure Code, 1908 (CPC) — Section 34Motor Vehicles Act, 1988 — Section 149(2), 149(2)(a)(i)(ii), 171, 181, 2(21)Penal Code, 1860 (IPC) — Section 279, 338

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High Courts09 Oct 2012Allowed

M/s. Auto Creaters Vs Union of India and Others

Delhi High Court · (2012) 10 DEL CK 0052

Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 110, 110(1A), 110(2), 110A, 124

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High Courts09 Oct 2012Dismissed

Allegran Inc. and Another Vs Intas Pharmaceuticals

Delhi High Court · (2013) 53 PTC 36

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6

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High Courts09 Oct 2012Allowed

Future General India Insurance Co. Ltd. Vs Mohd. Ibrahim and Others

Delhi High Court · (2012) 10 DEL CK 0015

Motor Vehicles Act, 1988 — Section 10, 11, 14, 149(2), 149(2)(a)(i)(ii)

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High Courts09 Oct 2012Dismissed

Scindia Potteries and Services P. LTD. Vs J.K. Jain and Another

Delhi High Court · (2013) 199 DLT 221

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1A(3)

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High Courts08 Oct 2012Allowed

Uttarakhand Transport Corporation Vs Baleshwari @ Bala and Others

Delhi High Court · (2012) 10 DEL CK 0416

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High Courts08 Oct 2012Allowed

Dr. Arvind Kumar Vs M/s. U.P.S.R.T.C. and Others

Delhi High Court · (2012) 10 DEL CK 0411

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High Courts08 Oct 2012Allowed

Vijay Kumar Vs The State (NCT of Delhi) and Others

Delhi High Court · (2012) 10 DEL CK 0410

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High Courts08 Oct 2012Dismissed

M/s. A.D. Overseas Vs Smt. Sneh Lata Sharma

Delhi High Court · (2012) 9 AD 250 : (2013) 133 DRJ 198

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5Contract Act, 1872 — Section 23, 24, 48, 48(1), 73Delhi Lands (Restrictions on Transfer) Act, 1972 — Section 3, 4, 5, 6

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High Courts08 Oct 2012Disposed Off

New India Assurance Company Ltd. Vs Kiran and Others

Delhi High Court · (2012) 10 DEL CK 0369

Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 12 Rule 6, 35Suits Valuation Act, 1887 — Section 9

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High Courts08 Oct 2012Dismissed

Punnamana Agencies Vs Marubeni Corporation and Others

Delhi High Court · (2012) 10 DEL CK 0339

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High Courts08 Oct 2012Dismissed

M/s. Chinteshwar Steel Pvt. Ltd. Vs Union of India and Others

Delhi High Court · (2012) 10 DEL CK 0337

Central Excises and Salt Act, 1944 — Section 35G, 35G(9), 36Companies Act, 1956 — Section 10, 10(1)(a), 10E, 10E(6), 10FConstitution of India, 1950 — Article 226, 227

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High Courts08 Oct 2012Disposed Off

A.V.M. (Retired) K.G. Mohan Chandra Vs Arun Mohan Chandra and Others

Delhi High Court · (2012) 10 DEL CK 0333

Civil Procedure Code, 1908 (CPC) — Section 151Stamp Act, 1899 — Section 2(15)

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High Courts08 Oct 2012

Marico Limited and Another Vs Kaya Kalp Ayurveda Pvt. Ltd.

Delhi High Court · (2012) 10 DEL CK 0332

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