High Courts10 Oct 2012Allowed
M/s. Icon Controls Pvt. Ltd. Vs M/s. Alstom Projects India Ltd.
Delhi High Court · (2012) 10 AD 103 : (2013) 197 DLT 4
Civil Procedure Code, 1908 (CPC) — Section 34
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,190 of 6,805
High Courts10 Oct 2012
R.K. Agarwal Vs The Secy. BRDB and Others
Delhi High Court · (2012) 10 DEL CK 0338
Evidence Act, 1872 — Section 32, 33
High Courts10 Oct 2012Disposed Off
Jetlite (India) Ltd. Vs M/s. T.V.C. Sky Shop
Delhi High Court · (2012) 8 AD 656
Arbitration and Conciliation Act, 1996 — Section 11(6), 28(3), 31(7)(b), 34
High Courts10 Oct 2012Dismissed
Kanta Sachdeva and Another Vs A.D. Choudhary
Delhi High Court · (2012) 10 DEL CK 0331
Delhi Rent Control Act, 1958 — Section 25B(8)
High Courts10 Oct 2012Dismissed
M/s Tinna Overseas Limited Vs Food Corporation of India and Another
Delhi High Court · (2012) 9 AD 619
High Courts10 Oct 2012Allowed
Om Prakash and Another Vs Vijay Shri Pvt. Ltd.
Delhi High Court · (2013) 1 RCR(Rent) 251
Delhi Rent Control Act, 1958 — Section 14(1)(e), 14(1)(g), 25(8), 25B(5), 25B(8)
High Courts10 Oct 2012
Ranbir Singh and Others Vs Amrit Singh Thru lr''s and Others EC+
Delhi High Court · (2012) 10 DEL CK 0207
High Courts10 Oct 2012
Munna Prasad Vs The Mgmt of M/s Sawhney Rubber
Delhi High Court · (2013) 136 FLR 268 : (2012) LLR 1255
Industrial Disputes Act, 1947 — Section 2(oo), 2(oo)(c), 25F
High Courts10 Oct 2012
Dharampal and Others Vs State of Delhi and Another
Delhi High Court · (2012) 9 AD 285 : (2013) 1 JCC 23
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 397(3), 482
High Courts10 Oct 2012
National Insurance Company Ltd. Vs Vikram Batra and Others
Delhi High Court · (2012) 10 DEL CK 0182
High Courts10 Oct 2012
Smt. Sarita and Others Vs Keshav Ram and Others
Delhi High Court · (2012) 10 DEL CK 0181
High Courts10 Oct 2012Dismissed
Bajaj Allianz General Insurance Company Ltd. Vs Smt. Saroj and Others
Delhi High Court · (2012) 10 DEL CK 0180
High Courts10 Oct 2012
Smt. Sujata Prakash Vs Ajay and Others
Delhi High Court · (2012) 10 DEL CK 0179
High Courts10 Oct 2012
Babita Devi and Others Vs Rohtash and Others
Delhi High Court · (2012) 10 DEL CK 0178
High Courts10 Oct 2012
Usha Rani Gautam and Others Vs Devender Gautam
Delhi High Court · (2012) 10 DEL CK 0177
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 7 Rule 11Hindu Succession Act, 1956 — Section 23
High Courts10 Oct 2012
Delhi Development Authority Vs M/s Harcharan Dass Gupta and Others
Delhi High Court · (2012) 10 DEL CK 0176
Interest Act, 1978 — Section 3
High Courts10 Oct 2012
In Re : M/s Luk Auto Ancilliary (I) Ltd.
Delhi High Court · (2012) 10 DEL CK 0174
Companies Act, 1956 — Section 454(5), 481
High Courts10 Oct 2012
Krishna Texport Indus Ltd. Vs DCM Ltd.
Delhi High Court · (2012) 10 DEL CK 0173
Companies Act, 1956 — Section 151
High Courts10 Oct 2012Dismissed
Indermal Gupta and Another Vs Sunder Singh and Others
Delhi High Court · (2013) 1 RCR(Rent) 459
Delhi Rent Control Act, 1958 — Section 14(1), 14(1)(e), 15(4), 19, 25B(8)
High Courts10 Oct 2012Allowed
Jawahar Lal Vs Ravinder Kumar Khanna and Another
Delhi High Court · (2012) 195 DLT 239 : (2013) 1 RCR(Rent) 373
Civil Procedure Code, 1908 (CPC) — Section 151Delhi Rent Control Act, 1958 — Section 25B, 25B(8)