High Courts11 Oct 2012Disposed Off
Delhi Automobiles Ltd. and Another Vs Union of India and Others
Delhi High Court · (2012) 10 DEL CK 0326
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,189 of 6,805
High Courts11 Oct 2012
Pramod Mittal Vs CIT
Delhi High Court · (2012) 10 AD 169 : (2013) 212 TAXMAN 64
Income Tax Act, 1961 — Section 170, 170(1), 271(1)(c), 78(2)
High Courts11 Oct 2012
Sanjay Ghai Vs Asstt. Commissioner of Income Tax and Others
Delhi High Court · (2013) 256 CTR 241 : (2013) 352 ITR 468
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 11(2)(a), 115WA, 126, 154, 155Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992 — Section 11(2)(a)
High Courts11 Oct 2012
Govt. of NCT of Delhi and Others Vs Shobha
Delhi High Court · (2012) 10 DEL CK 0194
High Courts11 Oct 2012
M/s Lakshmi Type Foundary and Others Vs Regional Provident Fund Commissioner
Delhi High Court · (2013) 136 FLR 528 : (2013) LLR 1
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A, 7A(3)Evidence Act, 1872 — Section 106
High Courts11 Oct 2012
Amar Rubber (Chemicals) India Pvt. Ltd. Vs Registrar of Companies
Delhi High Court · (2012) 10 DEL CK 0186
Companies Act, 1956 — Section 159, 220, 560(1), 560(5), 560(6)
High Courts11 Oct 2012
Satrang Advisory Services Pvt. Ltd. and Techgenie Services International Pvt. Ltd. Vs Rampgreen Solutions Pvt. Ltd.
Delhi High Court · (2012) 10 DEL CK 0185
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts11 Oct 2012
Bimla Rani and Others Vs Harbhajan Singh and Others
Delhi High Court · (2012) 10 DEL CK 0184
High Courts11 Oct 2012
Eram Rehman and Others Vs Union Of India and Another
Delhi High Court · (2012) 10 DEL CK 0183
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts11 Oct 2012
New Delhi Television Limited Vs ICC Development (International) Limited and Another
Delhi High Court · (2012) 195 DLT 61 : (2013) 53 PTC 71
Copyright Act, 1957 — Section 2(dd), 39, 39(b), 52, 52(1)(a)(iii)
High Courts11 Oct 2012Dismissed
Naib Risaldar L.M. Pandey Vs Union of India and Others
Delhi High Court · (2012) 10 DEL CK 0154
High Courts11 Oct 2012Allowed
The Commissioner of Income Tax Vs J.B. Roy
Delhi High Court · (2013) 212 TAXMAN 591
Income Tax Act, 1961 — Section 127, 143(1)(a), 143(2), 2(24)(iv), 57
High Courts11 Oct 2012
RP Singh and Another Vs National Horticulture Board and Another
Delhi High Court · (2012) 10 DEL CK 0097
High Courts11 Oct 2012Dismissed
Amarjeet Singh Vs The Management of National Thermal Power Corporation Ltd.
Delhi High Court · (2013) 136 FLR 986 : (2012) 6 ILR Delhi 441 : (2013) LLR 121
Constitution of India, 1950 — Article 14
High Courts11 Oct 2012Allowed
Sudipta Kumar Das Vs Chandermani Devi and Others Chandermani Devi and Others Vs Bajaj Allianz General Insurance Co. Ltd. and Others
Delhi High Court · (2012) 10 DEL CK 0070
Motor Vehicles Act, 1988 — Section 10(3), 14, 149(2), 149(2)(a)(ii), 168Penal Code, 1860 (IPC) — Section 279, 304A
High Courts11 Oct 2012
Oriental Insurance Co. Ltd. Vs Sikander and Another
Delhi High Court · (2012) 9 AD 239
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Workmens Compensation Act, 1923 — Section 4A
High Courts11 Oct 2012Dismissed
FMI Investment P. Ltd. Vs Montari Industries Ltd. and Another
Delhi High Court · (2012) 194 DLT 687
Negotiable Instruments Act, 1881 (NI) — Section 138Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22, 22(1), 22(3), 22AUsurious Loans Act, 1918 — Section 3(i)(e)
High Courts10 Oct 2012Allowed
Mohd. Fakruddin Ansari Vs Delhi Transport Corporation and Another
Delhi High Court · (2012) 10 DEL CK 0408
High Courts10 Oct 2012Dismissed
New India Assurance Company Ltd. Vs Deepak Kumar and Others
Delhi High Court · (2012) 10 DEL CK 0407
Motor Vehicles Act, 1988 — Section 166
High Courts10 Oct 2012Allowed
Rattan Singh Khatri Vs The Oriental Insurance Company Ltd. and Others
Delhi High Court · (2012) 10 DEL CK 0406
Motor Vehicles Act, 1988 — Section 168