High Courts12 Dec 2025Dismissed
State (Govt Of NCT Of Delhi) Vs Hamid
Delhi High Court · 2024 INSC 1020
Indian Penal Code, 1860-Section 306, 304-B, 34, 107, 498-ACode of Criminal Procedure, 1973-Section 207, 313
COURT ARCHIVE
Delhi High Court judgments
1,16,910 judgments · page 398 of 5,846
High Courts12 Dec 2025Allowed
Gaurav Jain Vs State NCT Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 2749
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 34
High Courts12 Dec 2025Dismissed
Om Prakash Vs Brahm Singh
Delhi High Court · (2025) 12 DEL CK 2747
CPC-Order VI Rule 17
High Courts12 Dec 2025Allowed
Tushar Bansal & Ors. Vs State (NCT Of Delhi) & Anr.
Delhi High Court · (2025) 12 DEL CK 2744
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Section 498A, 406, 34Code of Criminal Procedure, 1973-Section 482
High Courts12 Dec 2025Disposed Of
Col Ajay Ahlawat & Anr. Vs Sudhir Kumar Windlass
Delhi High Court · (2025) 12 DEL CK 2743
High Courts12 Dec 2025Disposed Of
Ansal Housing Limited Vs Vikas Jain & Ors.
Delhi High Court · (2025) 12 DEL CK 2742
High Courts12 Dec 2025Allowed
Tushar Bansal & Anr. Vs State (NCT Of Delhi) & Anr.
Delhi High Court · (2025) 12 DEL CK 2740
Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 354, 354B, 354A, 506, 509
High Courts12 Dec 2025Allowed
Ajay & Anr. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 2738
Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 34, 377
High Courts12 Dec 2025Dismissed
Nisha Khan Vs Delhi Police & Anr.
Delhi High Court · (2025) 12 DEL CK 2736
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 16, 14
High Courts12 Dec 2025Allowed
Management/Chairman Balvantray Mehta Vidya Bhawan Senior Secondary School & Anr. Vs Anil Kumar Aggarwal & Anr.
Delhi High Court · (2025) 12 DEL CK 2730
Delhi School Education Act, 1973-Section 8(2)Central Civil Services (Pension) Rules, 1972-Rule 48-A, 48-A(1), proviso to Rule 48-A(2), proviso to Rule 48-A(4)Delhi School Education Rules, 1973-Rule 117, 117(b)
High Courts12 Dec 2025Dismissed
State Vs Garibullah
Delhi High Court · (2025) 12 DEL CK 2729
Indian Penal Code, 1860-Sections 279, 304ACode of Criminal Procedure, 1973-Section 313
High Courts12 Dec 2025Dismissed
Commissioner Of Police & Anr. Vs Vidur
Delhi High Court · (2025) 12 DEL CK 2726
Indian Penal Code, 1860-Sections 144, 148, 149, 323, 452, 506Code of Criminal ProcedureConstitution of India-Articles 14, 16
High Courts12 Dec 2025Disposed Of
Sarita Khichi Vs State NCT Of Delhi & Ors.
Delhi High Court · (2025) 12 DEL CK 2722
Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts12 Dec 2025
Peddinti Siva Vs Indian Coast Guard Through Its Director General & Ors.
Delhi High Court · (2025) 12 DEL CK 2718
High Courts12 Dec 2025
Prabha Devi Vs State & Ors
Delhi High Court · (2025) 12 DEL CK 2716
Indian Succession Act, 1925-Section 299, 276, 278, 63(c)Evidence Act, 1872-Section 45, 68CPC-Order XXVI Rule 10A
High Courts12 Dec 2025Partly Allowed
Delhi State Civil Supply Corporation Ltd. Vs Rita Rani & Ors.
Delhi High Court · (2025) 12 DEL CK 2712
Employee's Compensation Act, 1923-Section 30, 3(1)Indian Penal Code-Section 302Arms Act, 1959-Sections 25, 27
High Courts12 Dec 2025Dismissed
Monika & Ors. Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · 2023 INSC 704
Right to Education Act, 2009
High Courts12 Dec 2025Dismissed
Pradeep Kumar Kapoor Vs Municipal Corporation Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 3079
Civil Procedure Code, 1908-Order XLIII Rule 1, IX Rule 9Limitation Act-Section 5
High Courts12 Dec 2025Disposed Of
Ram Kumar Sharma & Ors. Vs Union Of India & Anr.
Delhi High Court · (2025) 12 DEL CK 3075
High Courts12 Dec 2025Dismissed
Ramesh Kumar Vs Delhi Transport Corporation
Delhi High Court · (2025) 12 DEL CK 3072
Disability Act-Section 47