High Courts12 Dec 2025Disposed Of

Mohd. Guddu Vs Ganga Devi & Anr.

Delhi High Court · (2025) 12 DEL CK 3449

Code of Civil Procedure, 1908-Section 96, Order VII Rule 10, XXXIX Rule 10, XII Rule 6Commercial Courts Act, 2015-Section 13(1A)Transfer of Property Act, 1882-Section 106
High Courts12 Dec 2025Allowed

Arif Vs State NCT Of Delhi

Delhi High Court · (2025) 12 DEL CK 2657

Indian Penal Code, 1860-Sections 394, 397, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 84Code of Criminal Procedure, 2023-Section 82
High Courts12 Dec 2025Disposed Of

MSA Global LLC Oman Vs Engineering Projects India Ltd & Anr.

Delhi High Court · (2025) 12 DEL CK 2757

Arbitration and Conciliation Act, 1996-Sections 44, 46, 47, 49, 12, 12(1), 12(2), 20, 42, 34, 11(6), 37, 2(2), 9, 27, 37(1)(a), 37(3), Fifth ScheduleCode of Civil Procedure-Section 9, 11, 13, 13(a), 151, 16 to 19, Order VII Rule 11, XXIII Rule 1, XXXIX Rules 1 & 2, XXXIX Rule 4Rules of Arbitration of the International Chamber of Commerce, 2021-Article 11, 11(2), 13(1), 13(3), 14(1), 18(1), 37(2)