High Courts12 Dec 2025Dismissed
Avnit Vs Union Of India & Ors.
Delhi High Court · (2025) 12 DEL CK 3071
COURT ARCHIVE
Delhi High Court judgments
1,16,910 judgments · page 399 of 5,846
High Courts12 Dec 2025Disposed Of
Mr Sumant Kumar Singh Vs Indian Coast Guard Through Its Director General & Ors.
Delhi High Court · (2025) 12 DEL CK 3068
High Courts12 Dec 2025
Rinku Vs State
Delhi High Court · (2025) 12 DEL CK 3058
IPC-Sections 354, 376, 506(1)POCSO-Sections 4, 6Cr.P.C.-Sections 164, 313, 428
High Courts12 Dec 2025Dismissed
National Insurance Company Vs Jawahar Prasad Keshri @ Jawahar Shah & Ors.
Delhi High Court · (2025) 12 DEL CK 3044
Indian Penal Code, 1860-Sections 279, 338, 420, 468, 471Code of Criminal Procedure, 1973-Section 173Motor Vehicles Act, 1988-Sections 140, 149(1), 149(2), 149(2)(a)(ii), 149(2)(b), 149(4), 149(4)(a), 166
High Courts12 Dec 2025Dismissed
Yogesh Yadav Vs Ganesh Chander & Anr.
Delhi High Court · (2025) 12 DEL CK 2821
Indian Penal Code, 1860-Sections 279, 337, 338M.V. Act-Section 3, 181, 149(1)
High Courts12 Dec 2025Disposed Of
The Oriental Insurance Co.Ltd Vs Naveen & Ors.
Delhi High Court · (2025) 12 DEL CK 2817
Indian Penal Code, 1860-Sections 279, 338, 304A
High Courts12 Dec 2025Dismissed
Ramakrishna Teletronics Pvt Ltd Vs Top Victory Investments Ltd
Delhi High Court · 2022 INSC 20
Arbitration and Conciliation Act, 1996-Section 37, 34Commercial Courts Act, 2015-Section 13(1)NI Act-Section 138
High Courts12 Dec 2025Dismissed
The Pr. Commissioner Of Income Tax -7 Vs Steria India Pvt. Ltd.
Delhi High Court · (2025) 12 DEL CK 3042
Income Tax Act, 1961-Section 92F(ii), 92CC, Rule 10B(3)
High Courts12 Dec 2025Dismissed
Om Prakash Vs Brahm Singh
Delhi High Court · (2025) 12 DEL CK 1794
Code of Civil Procedure, 1908- Order 6 Rule 17
High Courts12 Dec 2025Disposed Of
Ansal Housing Limited Vs Vikas Jain & Ors.
Delhi High Court · (2025) 12 DEL CK 1793
High Courts12 Dec 2025Disposed Of
Col Ajay Ahlawat & Anr. Vs Sudhir Kumar Windlass
Delhi High Court · (2025) 12 DEL CK 1792
High Courts12 Dec 2025Dismissed
State Vs Garibullah
Delhi High Court · (2025) 12 DEL CK 1791
Code of Criminal Procedure, 1973- Section 313Indian Penal Code, 1860- Section 279, 304A
High Courts12 Dec 2025Allowed
Management/Chairman Balvantray Mehta Vidya Bhawan Senior Secondary School And Anr Vs Anil Kumar Aggarwal And Anr
Delhi High Court · (2025) 12 DEL CK 1790
Delhi School Education Act, 1973- Section 8(2)Delhi School Education Rules, 1973- Rule 117Central Civil Services (Pension) Rules, 1972- Rule 48A, 48A(1), 48A(2), 48A(4)
High Courts12 Dec 2025Dismissed
Tarun Aggarwal Vs Union Of India & Ors.
Delhi High Court · (2025) 12 DEL CK 1789
Constitution of India, 1950- Article 226
High Courts12 Dec 2025Dismissed
State (Govt Of Nct Of Delhi) Vs Hamid
Delhi High Court · (2025) 12 DEL CK 1788
Code of Criminal Procedure, 1973- Section 207, 313Indian Penal Code, 1860- Section 34, 107, 304B, 306, 498A
High Courts11 Dec 2025Disposed Of
Adity Shivcharan Rathod Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2025) 12 DEL CK 3416
Bhartiya Nyaya Sanhita, 2023
High Courts11 Dec 2025Allowed
Tahir Ali Vs The State (N.C.T. Of Delhi)
Delhi High Court · (2025) 12 DEL CK 3586
Indian Penal Code, 1860-Sections 376, 506, 376(2)(n), 323, 509, 375Code of Criminal Procedure, 1973-Sections 161, 164, 227, 228, 313Hindu Marriage Act-Section 13-B
High Courts11 Dec 2025Dismissed
Sh Suresh Kumar Vs Sh Kuldeep Singh
Delhi High Court · (2025) 12 DEL CK 3585
Negotiable Instruments Act, 1881-Section 138, 139, 118Code of Criminal Procedure, 1973-Section 251, 313
High Courts11 Dec 2025Dismissed
Bhupendra Kumar Gupta Vs State NCT Of Delhi & Anr
Delhi High Court · (2025) 12 DEL CK 3583
Indian Penal Code, 1860-Sections 420, 406, 34, 302
High Courts11 Dec 2025Allowed
Sh Amit Singhal & Ors. Vs The State (GNCT Of Delhi) & Anr.
Delhi High Court · (2025) 12 DEL CK 3573
Indian Penal Code, 1860-Sections 498A, 406, 34Dowry Prohibition Act, 1961-Sections 4, 5Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528