High Courts12 Dec 2025Dismissed
Laxmi Rawat Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 3563
Negotiable Instruments Act, 1881-Section 138, 118, 139Code of Criminal Procedure, 1973-Section 397, 313Evidence Act-Section 114
COURT ARCHIVE
Delhi High Court judgments
1,16,856 judgments · page 396 of 5,843
High Courts12 Dec 2025Disposed Of
Axis Finance Limited Vs Saurav Shekhar Sinha
Delhi High Court · (2025) 12 DEL CK 3562
Arbitration and Conciliation Act, 1996-Section 7, 8, 11, 11(6), 11(6A), 12(2), 16, 372015 Amendment Act
High Courts12 Dec 2025Allowed
Naresh Kumar & Ors. Vs The State Govt Of Nct Of Delhi & Ors.
Delhi High Court · (2025) 12 DEL CK 3561
Indian Penal Code, 1860-Sections 34, 323, 325, 341, 342, 356, 379, 392, 506Bhartiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Sections 320, 482
High Courts12 Dec 2025Allowed
Gagan Rathor & Ors. Vs The State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 3558
Indian Penal Code, 1860-Section 498A, 406Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 482, 320
High Courts12 Dec 2025Disposed Of
M/S Convey Tech Projects Vs M/S H.P Trading Company
Delhi High Court · (2025) 12 DEL CK 3556
Negotiable Instruments Act, 1881-Section 138, 139
High Courts12 Dec 2025Dismissed
The Pr. Commissioner Of Income Tax -Central -1 Vs R.J. Corp. Ltd.
Delhi High Court · (2025) 12 DEL CK 3547
Income-tax Act, 1961-Section 14A, 14A(1), 10(33), 10(34), 57(iii), 80P(2)(a)(i), 119I.T. Rules, 1962-Rule 8D, 8D(2)(ii), 8D(2)(iii)Finance Act, 2001
High Courts12 Dec 2025Dismissed
Abdul Nasir Khatri & Anr. Vs Fazlu Rehman Khatri & Ors.
Delhi High Court · (2025) 12 DEL CK 3526
Civil Procedure Code, 1908-Order 43, VII Rule 11, VII Rule 11(a)Delhi High Court Act, 1966-Section 10
High Courts12 Dec 2025Disposed Of
Union Of India & Ors. Vs Satya Pal Singh & Ors.
Delhi High Court · (2025) 12 DEL CK 3521
High Courts12 Dec 2025Dismissed
Pr. Commissioner Of Income Tax (Central), Gurugram Vs Deepak Kumar Aggarwal
Delhi High Court · (2025) 12 DEL CK 3519
Income Tax Act, 1961-Section 132, 132A, 139, 147, 148, 149, 151, 153, 153A, 153C
High Courts12 Dec 2025Disposed Of
Neelmani Electricals Vs The Commissioner Of Delhi Goods And Services Tax & Ors.
Delhi High Court · (2025) 12 DEL CK 3518
Constitution of India-Articles 226/227Central Goods and Services Tax Act, 2017-Section 168A, 73SGST Act (Telangana GST Act)-Section 73
High Courts12 Dec 2025Disposed Of
Manikjeet Singh Kals Vs Union Of India & Ors.
Delhi High Court · (2025) 12 DEL CK 3513
Constitution of India-Articles 226, 227CGST Act, 2017-Sections 107, 108, 73, 74, 2IGST Act-Section 20
High Courts12 Dec 2025Dismissed
SD Shikshak Prashikshan College Vs National Council For Teacher Education & Anr.
Delhi High Court · (2025) 12 DEL CK 3496
High Courts12 Dec 2025Dismissed
Union Of India & Ors. Vs Law Edifying Group & Ors.
Delhi High Court · (2025) 12 DEL CK 3493
High Courts12 Dec 2025Disposed Of
Chetan Kumar Mishra Vs National Council For Teacher Education
Delhi High Court · (2025) 12 DEL CK 3492
High Courts12 Dec 2025Partly Allowed
Anil Vs State (NCT Of Delhi)
Delhi High Court · (2025) 12 DEL CK 3490
Code of Criminal Procedure, 1973-Section 374(2), 428, 313IPC-Section 332, 353, 307, 323Motor Vehicles Act-Section 184
High Courts12 Dec 2025Dismissed
Food Inspector Vs Arun Kumar & Anr.
Delhi High Court · (2025) 12 DEL CK 3489
CrPC-Section 377Prevention of Food Adulteration Act, 1954-Section 16(1)(a), 7, 16Food Safety and Standards Act, 2006-Section 52
High Courts12 Dec 2025Partly Allowed
Rajesh & Ors. Vs State (NCT Of Dlehi)
Delhi High Court · (2025) 12 DEL CK 3468
IPC-Section 308, 34, 323, 325Cr.P.C.-Section 428, 313
High Courts12 Dec 2025Disposed Of
M/S J.K. Enterprises Through Its Proprietor Sh. Jai Kishan Bansal Vs Superintendent, Delhi North, Ward-24, Zone-1, Delhi
Delhi High Court · (2025) 12 DEL CK 3466
Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 107, 107(4), 74, 74(3), 74(4), 73, 73(3), 73(4), 73(10), 74(10), 2(106), 2(91), 16, 122(1), 122(3)IGST Act-Section 20
High Courts12 Dec 2025Allowed
Sanjay Gupta Vs Lt Governor Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 3464
Constitution of India-Article 226CCS (Pension) Rules, 1972-Rule 9
High Courts12 Dec 2025Dismissed
Muslima Parveen Vs Delhi Subordinate Services Selection Board & Anr.
Delhi High Court · (2025) 12 DEL CK 3459
Constitution of India-Article 14, 15