Constitution of India-Articles 226, 227Central Goods and Services Tax Act, 2017-Section 168A, 168 (A), 168-A, 73SGST Act (Telangana GST Act)-Section 73

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High Courts17 Dec 2025Dismissed

M/s DB Shapriya Construction Ltd. & Ors. Vs A2Z Infra Engineering Ltd.

Delhi High Court · 2025 INSC 759

Code of Criminal Procedure, 1973-Section 482Constitution of India-Article 227Negotiable Instruments Act, 1881-Section 138, 141, 142, 118(a), 139, 146

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High Courts17 Dec 2025Disposed Of

Santosh Kumar Pandey Vs Union Of India & Ors.

Delhi High Court · (2025) 12 DEL CK 2815

Constitution of India-Article 226, 227Central Goods and Services Tax Act, 2017-Section 73, 168ASGST Act (Telangana GST Act)-Section 73

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High Courts17 Dec 2025Disposed Of

Zahir Adventure Expedition Private Limited Vs Savourlish Eateries & Ors.

Delhi High Court · (2025) 12 DEL CK 2619

Arbitration and Conciliation Act, 1996-Section 7, 8, 11, 11(6), 11(6A), 12(2)

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High Courts17 Dec 2025Disposed Of

Tata Capital Limited Transferee Of Tata Capital Financial Services Ltd Vs Late Mr Hans Raj Deceased & Ors

Delhi High Court · (2025) 12 DEL CK 2608

Arbitration and Conciliation Act, 1996-Section 11, 11(6), 11(6A), 8, 7, 16, 12(2), 372015 Amendment Act

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High Courts17 Dec 2025Disposed Of

Laxmi Vs State NCT Of Delhi & Anr.

Delhi High Court · (2025) 12 DEL CK 2630

Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 183Cr.PC-Section 164

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High Courts17 Dec 2025Disposed Of

The Director Central Government Health Scheme (CGHS) & Ors. Vs Ram Chander & Ors.

Delhi High Court · (2025) 12 DEL CK 2626

Letters Patent Act-Clause 10Constitution of India-Article 227, 226/227, 14Industrial Disputes Act, 1947-Section 11(3)(b)

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High Courts17 Dec 2025Disposed Of

Solanki Sachin Kumar Mohan Bhai Vs Union Of India & Ors.

Delhi High Court · (2025) 12 DEL CK 2625

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High Courts17 Dec 2025Allowed

Subhash Vs State

Delhi High Court · (2025) 12 DEL CK 3212

Code of Criminal Procedure, 1973-Section 374, 313, 161, 162IPC-Sections 302/34, 201Indian Evidence Act-Section 8

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High Courts17 Dec 2025Dismissed

Army No. GH-409 Ravi Tomar, Retd Vs Union Of India & Ors.

Delhi High Court · (2025) 12 DEL CK 3211

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High Courts17 Dec 2025Dismissed

Abdul Rashid Sheikh & Anr. Vs Union Of India & Ors.

Delhi High Court · (2025) 12 DEL CK 3209

BSF Act, 1968-Section 40, 48, 117BSF Rules-Rule 99, 145, 149

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High Courts17 Dec 2025

Jupinder Kaur Maker & Anr. Vs Pritpal Singh

Delhi High Court · (2025) 12 DEL CK 3208

Contempt of Courts Act, 1971-Section 19(1)(a), 20, 2(b), 12Code of Civil Procedure, 1908-Order XXIII, Rule 1, 3Indian Contract Act, 1872

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High Courts17 Dec 2025Dismissed

Anil Kumar Mittal Vs NTPC. Ltd.

Delhi High Court · (2025) 12 DEL CK 3194

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High Courts17 Dec 2025Dismissed

Tilak @ Nepali Vs State (NCT Of Delhi)

Delhi High Court · (2025) 12 DEL CK 3190

IPC-Section 379, 411, 413, 457/380, 379/411, 379/413, 380, 392, 356/379, 376/506, 283Arms Act-Section 25Cr.P.C.-Section 313

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High Courts17 Dec 2025Allowed

Sanjay Marotrao Anchalwar Vs Union Of India & Ors.

Delhi High Court · (2025) 12 DEL CK 3187

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High Courts17 Dec 2025Allowed

Vishal Vs Union Of India & Ors.

Delhi High Court · (2025) 12 DEL CK 3183

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High Courts17 Dec 2025Allowed

Sunil Vs State Govt. Of NCT Of Delhi & Anr.

Delhi High Court · (2025) 12 DEL CK 3169

IPC-Section 354POCSO-Section 8, 10Cr.P.C.-Section 428, 161, 164, 313

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