High Courts18 Dec 2025Disposed Of
Naimuddin Vs Union Of India & Ors.
Delhi High Court · (2025) 12 DEL CK 3180
COURT ARCHIVE
Delhi High Court judgments
1,15,525 judgments · page 386 of 5,777
High Courts18 Dec 2025Allowed
Wg Cdr Rs Manoj Kumar (Retd) Vs Union Of India & Ors.
Delhi High Court · (2025) 12 DEL CK 3179
High Courts18 Dec 2025Dismissed
Manoj @ Krishna @ Eilli Vs State Of Nct Of Delhi
Delhi High Court · (2025) 12 DEL CK 3177
IPC-Section 376Cr.PC-Section 428, 313POCSO Act-Section 6
High Courts18 Dec 2025Disposed Of
Sanjay Kumar Vs State (NCT Of Delhi)
Delhi High Court · (2025) 12 DEL CK 3175
IPC-Sections 308, 397Cr.P.C.-Section 428, 313Probation of Offenders Act, 1958-Section 4
High Courts18 Dec 2025Allowed
Mukesh Kumar Vs The Commissioner & Ors.
Delhi High Court · (2025) 12 DEL CK 3173
High Courts18 Dec 2025Disposed Of
Ameer Ahmad Vs The Commissioner Of Custom & Ors.
Delhi High Court · (2025) 12 DEL CK 3172
Constitution of India-Article 226Customs Act, 1962-Section 108, 110(1), 110(2), first proviso to sub-section (2) of Section 110, second proviso to Section 110(2), 110A, 110-A, 124, clause (a) of Section 124
High Courts18 Dec 2025Disposed Of
Nandar Ni Ni Vs Commissioner Of Customs (Airport And General) & Ors.
Delhi High Court · (2025) 12 DEL CK 3171
Constitution of India-Article 226
High Courts18 Dec 2025Disposed Of
BLS International Services Limited Vs Union Of India
Delhi High Court · (2025) 12 DEL CK 3149
General Financial Rules, 2017-Rule 151, 151(ii), 151(iii), 175(1), 175(1)(i)(c)Constitution of India-Article 226, 14Prevention of Corruption Act, 1988
High Courts18 Dec 2025Dismissed
IE Online Media Services Private Limited Vs Nitin Bhatnagar & Ors.
Delhi High Court · (2025) 12 DEL CK 3147
Civil Procedure Code, 1908-Order XLIII Rule 1(r), XXXIX Rules 1 and 2Limitation Act, 1963-Article 75Constitution of India-Article 19(1)(a), 21
High Courts18 Dec 2025Disposed Of
M/S G4S Secure Solutions India Pvt. Ltd. Vs Sh. Shyam Kumar Sharma
Delhi High Court · (2025) 12 DEL CK 3170
Industrial Disputes Act, 1947-Section 17-BPrivate Security Agencies (Regulation) Act, 2005-Section 10(c), 10(d)
High Courts18 Dec 2025Allowed
Govt. Of Nct Of Delhi & Ors. Vs Bhanwar Singh (S.I)
Delhi High Court · (2025) 12 DEL CK 3168
Delhi Public Gambling Act, 1955-Section 03, 04, 05, 12, 09, 55
High Courts18 Dec 2025Allowed
Shiv Lal Ahir Vs State Of Nct Of Delhi
Delhi High Court · (2025) 12 DEL CK 3167
Narcotic Drugs and Psychotropic Substances Act, 1985-Section 15, 25, 29, 37, 37(1)(b)(ii)Constitution of India-Article 21
High Courts18 Dec 2025Disposed Of
Nand Kishor Sharma Vs Commissioner Of Customs
Delhi High Court · (2025) 12 DEL CK 3166
Constitution of India-Articles 226, 227Customs Act, 1962-Section 124, 110, 110(1), 110(2), 110A, first proviso to Section 110(2), second proviso to Section 110(2)
High Courts18 Dec 2025Allowed
Priya Narayanan & Ors. Vs State Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 3163
Code of Criminal Procedure, 1973-Sections 155(2), 156(1), 161, 173(8), 397, 401, 482Protection of Children from Sexual Offences Act, 2012-Sections 10, 19, 20, 21Indian Penal Code, 1860-Sections 354, 354A
High Courts18 Dec 2025Disposed Of
S.C. Bajaj Vs State & Anr.
Delhi High Court · (2025) 12 DEL CK 3161
Negotiable Instruments Act, 1881-Section 138, 147Code of Criminal Procedure, 1973
High Courts18 Dec 2025Allowed
Kapil Kumar & Anr. Vs State (NCT Of Delhi) & Anr.
Delhi High Court · (2025) 12 DEL CK 3160
Indian Penal Code, 1860-Sections 420, 468, 471, 506, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 482, 320
High Courts18 Dec 2025Allowed
Deepak Kumar & Ors. Vs The State Of Nct Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 3158
Indian Penal Code, 1860-Sections 34, 323, 354, 354(B), 451, 509Bhartiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Sections 320, 482
High Courts18 Dec 2025Dismissed
Bank Of Baroda Vs Sahil Chugh & Ors.
Delhi High Court · (2025) 12 DEL CK 3157
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002-Section 13(2), 13(4)Constitution of India-Article 21
High Courts18 Dec 2025Disposed Of
Shafiq & Anr. Vs The State (NCT Of Delhi)
Delhi High Court · (2025) 12 DEL CK 3155
IPC-Section 411
High Courts18 Dec 2025Dismissed
Dakshinii Delhi Dharmik Ramlila Samiti (Regd.) Vs Sports Authority Of India (Sai) & Ors.
Delhi High Court · (2025) 12 DEL CK 1801