High Courts18 Dec 2025Disposed Of
Mohammad Khadim Khan Vs The Commissioner Of Custom & Ors.
Delhi High Court · (2025) 12 DEL CK 2628
Constitution of India-Articles 226, 227Customs Act, 1962-Section 110, 110(1), 110(2), 110A, 124
COURT ARCHIVE
Delhi High Court judgments
1,15,525 judgments · page 385 of 5,777
High Courts18 Dec 2025Dismissed
Dakshinii Delhi Dharmik Ramlila Samiti (Regd.) Vs Sports Authority Of India (SAI) & Ors.
Delhi High Court · (2025) 12 DEL CK 2627
High Courts18 Dec 2025Disposed Of
Ramdiya Verma Vs Commissioner Of Customs New Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 3214
Constitution of India-Article 226Baggage Rules, 2016Customs Act, 1962-Section 111, 125, 125(3), 112(a), 112(b), 108
High Courts18 Dec 2025Disposed Of
Yash Malviya Vs Union Public Service Commission & Ors.
Delhi High Court · (2025) 12 DEL CK 3213
High Courts18 Dec 2025Disposed Of
M/s Davinder Chicken Centre Vs Sales Tax Officer/Class II STO, DGST & Anr.
Delhi High Court · (2025) 12 DEL CK 3210
Constitution of India-Articles 226, 227Central Goods and Services Tax Act, 2017-Section 168A, 168-A, 73SGST Act (Telangana GST Act)-Section 73
High Courts18 Dec 2025Dismissed
Anil Varma & Ors. Vs Roopa Khanna
Delhi High Court · (2025) 12 DEL CK 3207
Code of Civil Procedure, 1908-Section 151, Order XXI Rule 66Delhi High Court Rules
High Courts18 Dec 2025Disposed Of
Ranvir Sra Vs Commissioner Of Customs
Delhi High Court · (2025) 12 DEL CK 3206
Constitution of India-Articles 226, 227Customs Act, 1962-Section 77Baggage Rules, 2016-Rules 3, 4
High Courts18 Dec 2025Dismissed
Tej Singh No 10135455F Hav Vs Union Of India & Ors.
Delhi High Court · (2025) 12 DEL CK 3204
Constitution of India-Article 226
High Courts18 Dec 2025Disposed Of
Mohammad Arif Vs Commissioner Of Customs
Delhi High Court · (2025) 12 DEL CK 3202
Constitution of India-Article 226Customs Act, 1962-Section 110, 110(1), 110(2), First proviso to Sub-section (2) of Section 110, Second proviso to Section 110(2), 110A, 124, Clause (a) of Section 124
High Courts18 Dec 2025Disposed Of
Zubaida Aziz Through SPA Parvez Malik Vs The Commissioner Of Custom
Delhi High Court · (2025) 12 DEL CK 3201
Constitution of India-Article 226, 227
High Courts18 Dec 2025Disposed Of
Pawan Sharma Vs The Commissioner Of Customs
Delhi High Court · (2025) 12 DEL CK 3199
Constitution of India-Article 226
High Courts18 Dec 2025Disposed Of
Jangbir Singh Vs Commissioner Of Customs
Delhi High Court · (2025) 12 DEL CK 3198
Constitution of India-Articles 226, 227Customs Act, 1962-Sections 111(d), 111(j), 111(m), 112(a), 112(b), 125Baggage Rules, 2016
High Courts18 Dec 2025Dismissed
Miss Rubina Sultan Vs Mohd Shafi & Anr.
Delhi High Court · (2025) 12 DEL CK 3196
Delhi Rent Control Act, 1958-Section 25-B, 25-B(2), 25-B(4), 25-B(8), 14(1)(e), Third ScheduleCode of Civil Procedure, 1908-Order VI, VII Rule 11, X, XXXII, XXXII Rule 2, XXXII Rule 4, XXXII Rule 15Delhi Rent Control Rules, 1959-Rule 23
High Courts18 Dec 2025Disposed Of
Sai Maa Vishnu Shakti Trust & Anr. Vs Shri Satua Baba Ashram Trust & Anr.
Delhi High Court · (2025) 12 DEL CK 3195
Arbitration and Conciliation Act, 1996-Section 11(5), 21, 11, 11(6), 11(6A), 16, 12, 17DIAC (Administrative Cost and Arbitrators' Fees) Rules, 2018
High Courts18 Dec 2025Allowed
Ram Chander Vs State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 3193
Prevention of Corruption Act, 1988-Section 7, 13, 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 13(2)Cr.P.C.-Section 428, 313IPC-Section 304-B, 498-A
High Courts18 Dec 2025
Smt. Nirlape Kaur Hora Vs The State (Govt. Of N.C.T. Of Delhi) & Ors.
Delhi High Court · (2025) 12 DEL CK 3188
Indian Succession Act, 1925-Section 276Code of Civil Procedure, 1908-Order VII Rule 10(2)
High Courts18 Dec 2025Allowed
Chaman Lal Vs Union Of India Through The Director General, Indo Tibetan Border Police & Ors.
Delhi High Court · (2025) 12 DEL CK 3186
High Courts18 Dec 2025Dismissed
Union Of India Through Secretary Ministry Of Finance & Ors. Vs Narendra Lal Meena & Anr.
Delhi High Court · (2025) 12 DEL CK 3185
Central Civil Services (Temporary Services) Rules, 1965-Rule 5(1)Constitution of India-Article 311, 311(2)
High Courts18 Dec 2025
Union Of India & Ors. Vs 23900 Gp Capt B N Sharma -Retd
Delhi High Court · (2025) 12 DEL CK 3184
High Courts18 Dec 2025
Union Of India & Ors. Vs 769409 Ex Jwo Naresh Chand Dabral
Delhi High Court · (2025) 12 DEL CK 3182