COURT ARCHIVE

Delhi High Court judgments

1,15,525 judgments · page 383 of 5,777

High Courts19 Dec 2025Dismissed

Govinder Singh Vs Tejinder Singh & Ors.

Delhi High Court · (2025) 12 DEL CK 2632

Benami Transactions (Prohibition) Act, 1988Foreign Exchange Regulation Act, 1973-Section 31Code of Civil Procedure, 1908-Order XXIII Rule 3, XXIII Rule 3A, Section 96(3), XLIII Rule 1A(2)

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High Courts19 Dec 2025Allowed

Vicky & Ors. Vs The State (NCT Of Delhi) Through S.H.O. Jaitpur & Anr.

Delhi High Court · (2025) 12 DEL CK 2631

Bharatiya Nagarik Suraksha Sanhita-Section 528Indian Penal Code-Sections 498A, 406, 34Code of Criminal Procedure, 1973-Section 482

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High Courts19 Dec 2025Disposed Of

Lalit Kumar Vs Union Of India & Ors.

Delhi High Court · (2025) 12 DEL CK 3205

CCS (Conduct) Rule, 1964-Rule 3(1)(i), (ii) and (iii)

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High Courts19 Dec 2025Dismissed

Union Public Service Commission Vs Ujjawal Jasiwal & Ors.

Delhi High Court · (2025) 12 DEL CK 3203

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High Courts19 Dec 2025Allowed

Fortis Healthcare Limited Vs Balaji Great Lotus Glory & Ors.

Delhi High Court · (2025) 12 DEL CK 3200

Code of Civil Procedure, 1908-Order XIII-A, VIII Rule 10, XIIIA Rule 3Arbitration and Conciliation Act, 1996-Section 9, 17Code of Criminal Procedure, 1973-Section 340

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High Courts19 Dec 2025Dismissed

Kusum Vs Ashok Kumar Munna

Delhi High Court · (2025) 12 DEL CK 3197

Code of Civil Procedure, 1908-Order XLIII Rule 1(r), XXXIX Rules 1 & 2, Section 151

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High Courts19 Dec 2025Allowed

Ajay Kumar Goyal Vs Sanjay Goyal Now Deceased Through Legal Heir Anju Goyal

Delhi High Court · (2025) 12 DEL CK 3192

Code of Civil Procedure, 1908-XLIII Rule 3, Order XXXIX Rule 1, XXXIX Rule 1 & 2

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High Courts19 Dec 2025Dismissed

M/s Usha Jewellers Pvt Ltd Vs State Bank Of India

Delhi High Court · 2024 INSC 1046

Negotiable Instruments Act, 1881-Section 138, 142, 141, 118 and 139, 148Cr.P.C.-Section 251, 82

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High Courts19 Dec 2025Disposed Of

Ram Bhajan Yadav Vs Delhi Transco Ltd & Anr.

Delhi High Court · (2025) 12 DEL CK 3189

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High Courts19 Dec 2025

Mohd. Abid & Anr. Vs State

Delhi High Court · (2025) 12 DEL CK 3181

IPC-Section 376/34, 376D, 506, 506(I)POCSO-Section 4Cr.P.C.-Sections 161 and 164, 313, 428

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High Courts19 Dec 2025

National Insurance Co. Ltd. Vs Geeta & Ors.

Delhi High Court · (2025) 12 DEL CK 3178

Motor Vehicles Act, 1988-Section 147

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High Courts19 Dec 2025Disposed Of

Rekha Khaitan Vs Deputy Commissioner Of Income Tax Central Circle 19 Delhi

Delhi High Court · (2025) 12 DEL CK 3176

Income Tax Act, 1961-Section 132, 153A, 143(2), 142(1), 69B, 115BBE, 69A, 250, 143(3)Wealth Tax Act, 1957

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High Courts19 Dec 2025Disposed Of

National Insurance Co. Ltd. Vs Vijay Shanker Mishra & Ors.

Delhi High Court · (2025) 12 DEL CK 3174

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High Courts19 Dec 2025Allowed

Shekh Rafiq Vs State Of Nct Of Delhi

Delhi High Court · (2025) 12 DEL CK 1904

Constitution of India, 1950- Article 21Bharatiya Nagarik Suraksha Sanhita, 2023- Section 483Code of Criminal Procedure, 1973- Section 439

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High Courts19 Dec 2025Allowed

Vicky & Ors. Vs State (Nct Of Delhi) Through S.H.O. Jaitpur & Anr.

Delhi High Court · (2025) 12 DEL CK 1903

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 34, 406, 498A

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High Courts19 Dec 2025Allowed

Moazzam Ali & Ors Vs State Of Nct Of Delhi & Anr

Delhi High Court · (2025) 12 DEL CK 1902

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 34, 406, 498A

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High Courts19 Dec 2025Allowed

Chetan Vats @ Chetan & Ors. Vs State Govt Of Nct Of Delhi & Anr

Delhi High Court · (2025) 12 DEL CK 1901

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 34, 354A, 377, 406, 498A

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High Courts19 Dec 2025Disposed Of

Mahua Moitra Vs Lokpal Of India Through Chairperson And Ors

Delhi High Court · (2025) 12 DEL CK 1900

Constitution of India, 1950- Article 36, 226, 227, 253, 311, 320(3)(c)Code of Criminal Procedure, 1973- Section 173, 173(2), 197, 198Indian Penal Code, 1860- Section 120B

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High Courts19 Dec 2025Allowed

Om Prakash Vs Devki Nandan Bajaj

Delhi High Court · (2025) 12 DEL CK 1899

Delhi Rent Control Act, 1958- Section 14(1)(e), 14(7), 25B(4), 25B(5)

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High Courts19 Dec 2025Allowed

Saurabh & Ors Vs State Nct Of Delhi And Anr

Delhi High Court · (2025) 12 DEL CK 1826

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 320, 482Indian Penal Code, 1860- Section 34, 406, 498A

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