High Courts17 Dec 2025Allowed
Ghanshyam Khohar Vs Madan Mohan Through His Legal Heirs & Ors.
Delhi High Court · (2025) 12 DEL CK 3165
Civil Procedure Code, 1908-Section 104, 151, Order 43 Rule 1Delhi High Court Act, 1966-Section 10
COURT ARCHIVE
Delhi High Court judgments
1,15,525 judgments · page 389 of 5,777
High Courts17 Dec 2025Dismissed
Christina Katushabe Ayebale Vs Customs
Delhi High Court · (2025) 12 DEL CK 3164
Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 8, 21, 23, 28, 37, 37(1)(b), 19, 24, 27-ACode of Criminal Procedure, 1973-Section 50
High Courts17 Dec 2025Allowed
Dr S C Vats Vs The State Nct Of Delhi & Ors.
Delhi High Court · (2025) 12 DEL CK 3162
Constitution of India-Article 226, 227Code of Criminal Procedure, 1973-Section 482, 320, 156(1), 155(2)Indian Penal Code, 1860-Sections 420, 468, 471, 465, 24, 25
High Courts17 Dec 2025Disposed Of
Ms Rajkumar Jaiswal Canteen And Contractor Vs Union Of India & Ors.
Delhi High Court · (2025) 12 DEL CK 3159
Constitution of India-Article 226 (1), 226(2)Railways Act, 1989-Section 73, 79
High Courts17 Dec 2025Allowed
Sanjeev Kumar Vs The State (NCT Of Delhi)
Delhi High Court · (2025) 12 DEL CK 3156
Indian Penal Code, 1860-Sections 376, 506, 323, 228AProtection of Children from Sexual Offences Act, 2012-Section 6
High Courts17 Dec 2025Disposed Of
Khalid Vs State
Delhi High Court · (2025) 12 DEL CK 3154
Indian Penal Code, 1860-Sections 356, 379, 324
High Courts17 Dec 2025Dismissed
Sh. Ankit Prakash Vs Smt Yashoda
Delhi High Court · (2025) 12 DEL CK 3153
Code of Criminal Procedure, 1973-Section 125
High Courts17 Dec 2025Allowed
Kunal Sharma & Ors. Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2025) 12 DEL CK 1814
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 34, 406, 498A
High Courts17 Dec 2025Allowed
Sunil Vs State Govt. Of Nct Of Delhi And Anr.
Delhi High Court · (2025) 12 DEL CK 1813
Code of Criminal Procedure, 1973- Section 161, 313, 428Indian Penal Code, 1860- Section 354Protection of Children from Sexual Offences Act, 2012- Section 8, 10
High Courts17 Dec 2025Allowed
Sanjeev Kumar Vs State (Nct Of Delhi)
Delhi High Court · (2025) 12 DEL CK 1812
Indian Penal Code, 1860- Section 228A, 323, 376, 506Protection of Children from Sexual Offences Act, 2012- Section 6
High Courts17 Dec 2025Dismissed
Ghafoor Ahmed & Ors Vs Sabila & Ors
Delhi High Court · (2025) 12 DEL CK 1811
Contract Act, 1872- Section 23, 28Delhi Rent Control Act, 1958- Section 14(1)(e), 25B(4)
High Courts17 Dec 2025Disposed Of
Kanchana Rai Vs Satula Devi & Ors.
Delhi High Court · (2025) 12 DEL CK 1810
High Courts17 Dec 2025Disposed Of
Smt Uma Devi Vs Satula Devi & Ors.
Delhi High Court · (2025) 12 DEL CK 1809
High Courts17 Dec 2025Dismissed
Shelley Marwah Vs State Govt. Of Nct Of Delhi And Anr.
Delhi High Court · (2025) 12 DEL CK 1808
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 311, 313, 482Negotiable Instruments Act, 1881- Section 138
High Courts17 Dec 2025ii W.P.(C) 6771/2024
Ms Rajkumar Jaiswal Canteen And Contractor Vs Union Of India & Ors
Delhi High Court · (2025) 12 DEL CK 1807
Constitution of India, 1950- Article 226(1), 226(2)Railways Act, 1989- Section 73, 79
High Courts17 Dec 2025Dismissed
Ueta Inc & Ors. Vs Union Of India & Ors.
Delhi High Court · (2025) 12 DEL CK 1806
Constitution of India, 1950- Article 12, 14, 226, 226(1), 226(2)
High Courts17 Dec 2025Allowed
Prakash Kumar Shrivastava & Ors. Vs State Gnct Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 1805
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 34, 406, 498A
High Courts17 Dec 2025Allowed
Sumit And Ors Vs State Govt. Of Nct Of Delhi And Anr.
Delhi High Court · (2025) 12 DEL CK 1804
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 482Bharatiya Nyaya Sanhita, 2023- Section 3(5), 117(2), 118(1)
High Courts16 Dec 2025Dismissed
Anil Kumar Singhal Vs Smt. Inderjeet Kaur
Delhi High Court · (2025) 12 DEL CK 2661
Delhi Rent Control Act, 1958-Section 14(1)(e), 14(7)
High Courts16 Dec 2025Dismissed
Chaman Lal Vs Manish Kumar & Ors.
Delhi High Court · (2025) 12 DEL CK 2650
Delhi Rent Control Act, 1958-Section 14(1)(e), 25(B), 25B(4), 25B(5)