Central Goods and Services Tax Act, 2017-Section 6(2)(b), 67, 67(2), 69, 70, 70(1), 70(1-A), 70(2), 73, 74, 132(4), 132(5), Rule 139(3)Constitution of India-Article 226, 227Code of Civil Procedure, 1908

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High Courts16 Dec 2025Dismissed

Ajay @ Ganga Ram Vs State

Delhi High Court · (2025) 12 DEL CK 3055

IPC-Sections 363, 376, 511POCSO-Sections 2, 10, 29Cr.P.C.-Sections 164, 294, 313, 428

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High Courts16 Dec 2025Dismissed

Jaiswar Ramavtar Prahlad & Ors. Vs Union Of India & Ors.

Delhi High Court · (2025) 12 DEL CK 3054

Central Revenues Subordinate Chemical Service (Group "B" Non-Gazetted post) Chemical Assistant Recruitment Rules, 2015-Note-2Constitution of India-Articles 14 and 16

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High Courts16 Dec 2025Allowed

Farhad Suri & Anr. Vs Praveen Choudhary & Ors.

Delhi High Court · (2025) 12 DEL CK 3049

Code of Criminal Procedure, 1973-Section 482Negotiable Instruments Act, 1881-Section 138, 141Companies Act, 1956

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High Courts16 Dec 2025Dismissed

Govt Of NCT Of Delhi & Anr. Vs Nidhika Gemini

Delhi High Court · (2025) 12 DEL CK 3048

IGNOU Act, 1985-Section 5(2)

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High Courts16 Dec 2025Allowed

Shri BN Vishwanath & Anr. Vs Religare Finvest Limited & Ors.

Delhi High Court · 2024 INSC 857

Arbitration and Conciliation Act, 1996-Section 34, 34(3), 34(2)(b), 36, 18, proviso to Section 12(5)Arbitration and Conciliation (Amendment) Act, 2015Civil Procedure Code, 1908-Section 47

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High Courts16 Dec 2025Dismissed

Nayab Raza (Proprietor Of Nizami Garment) Vs Nitish Jain (Proprietor Of Veer Fabtex)

Delhi High Court · (2025) 12 DEL CK 2823

Code of Civil Procedure, 1908-Order XII Rule 6, Section 151Commercial Courts Act, 2015

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High Courts16 Dec 2025Allowed

Sh Krishan Kumar Sharma Vs Naresh Kumar Sharma & Ors

Delhi High Court · (2025) 12 DEL CK 2813

Code of Civil Procedure-Order XII Rule 6, XII Rule 1, 8 Rule 5, 6 Rule 1, 6 Rule 4Code of Civil Procedure (Amendment) Act, 1976Evidence Act-Section 58

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High Courts16 Dec 2025Disposed Of

Varner Retail Services South Asia Pvt. Ltd. Vs Assistant Commissioner Division - Okhla, Central Goods And Service Tax (Delhi South) & Ors.

Delhi High Court · (2025) 12 DEL CK 2812

Finance Act, 1944-Section 73(2), 76(1), 77(2)CENVAT Credit Rules, 2004

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High Courts16 Dec 2025Partly Allowed

Yogesh Kumar & Ors. Vs The State (N.C.T Of Delhi)

Delhi High Court · 2025 INSC 962

Indian Penal Code, 1860-Section 304B, 498A, 34, 406Code of Criminal Procedure, 1973-Section 313, 161Indian Evidence Act-Section 113B, 32, 101 to 103, 3

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High Courts16 Dec 2025Disposed Of

Bhawana Vs Rambeer & Ors.

Delhi High Court · (2025) 12 DEL CK 2647

Indian Penal Code, 1860-Sections 279, 338MV Act

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