High Courts15 Dec 2025
Shantha Ramakrishna Vs Jawaharlal Nehru University & Ors.
Delhi High Court · (2025) 12 DEL CK 2710
COURT ARCHIVE
Delhi High Court judgments
1,15,525 judgments · page 393 of 5,777
High Courts15 Dec 2025Allowed
Narender Kumar Agarwal & Ors. Vs Pradeep Gupta & Ors.
Delhi High Court · (2025) 12 DEL CK 2709
CPC-Order XXIII Rule 3, 23, Rule 3, Proviso to Rule 3 of Order 23Cr.P.C., 1973-Section 340Indian Contract Act, 1872
High Courts15 Dec 2025Disposed Of
Tarakant Sangwani Vs Apollo Pipes Limited
Delhi High Court · (2025) 12 DEL CK 2707
High Courts15 Dec 2025Disposed Of
Ramacivil India Construction Pvt Ltd Vs NBCC India Ltd
Delhi High Court · (2025) 12 DEL CK 3092
Code of Civil Procedure, 1908-Order VIII Rule 10, VIII Rule 1, first proviso to Order VIII Rule 1, second proviso to Order VIII Rule 1Limitation Act, 1963-Section 5e-Filing Rules of the High Court of Delhi, 2021-Rule 14.2, 14, 14.3, 14.4, 17, 2.5, 3.4, Appendix-I
High Courts15 Dec 2025Disposed Of
Harish Vats & Ors. Vs Union Of India & Anr.
Delhi High Court · (2025) 12 DEL CK 3090
Constitution of India-Article 14, 21, 309CCS (Revised Pay) Rules, 2016
High Courts15 Dec 2025Dismissed
Govt Of NCT Of Delhi & Ors. Vs Kuldeep
Delhi High Court · (2025) 12 DEL CK 3089
Indian Penal Code, 1860-Section 341, 323
High Courts15 Dec 2025Dismissed
Central Provident Fund Commissioner Vs Sh Ali Roshan & Anr.
Delhi High Court · (2025) 12 DEL CK 3088
High Courts15 Dec 2025Allowed
Indian Institute Of Technology, Delhi Vs Jitender Kumar
Delhi High Court · (2025) 12 DEL CK 3087
Constitution of India-Article 226, 227ID Act-Section 2(oo), 2(oo)(bb), 2(ra), 25-F, Entry 10 of the Fifth ScheduleCode of Civil Procedure, 1908-Order XLI Rule 27(aa)
High Courts15 Dec 2025Dismissed
Govt Of NCT Of Delhi & Ors. Vs Izhar Ul Hasan
Delhi High Court · (2025) 12 DEL CK 3085
High Courts15 Dec 2025
Sir Sobha Singh And Sons Pvt Ltd Vs Smt Rajdip Bambawale & Ors.
Delhi High Court · (2025) 12 DEL CK 3082
Civil Procedure Code, 1908-Order XLIII, XXXIX Rule 1 and 2, XXIII Rule 1(4), VII Rule 11, 14 Rule 2Companies Act, 1956Delhi Rent Control Act, 1958-Sections 14(l)(j) and (k)
High Courts15 Dec 2025Allowed
Badan Singh Meena Vs Union Of India & Ors.
Delhi High Court · (2025) 12 DEL CK 3220
Workmen's Compensation Act, 1923-Schedule-IIIIRMM 2000 Rules-Annexure IV (Category B-2, (7) (12))
High Courts15 Dec 2025Dismissed
Shivam Pandey Vs ICICI Bank Limited & Ors.
Delhi High Court · (2025) 12 DEL CK 3080
Constitution of India-Article 226, 14, 16, 21, 300APrevention of Money-Laundering (Maintenance of Records) Rules, 2005
High Courts15 Dec 2025Dismissed
Motor & General Finance Limited Vs Director General & Anr.
Delhi High Court · (2025) 12 DEL CK 3078
Code of Civil Procedure, 1908-Order XLVII Rule 1, Sections 114, 115, XLI Rule 27Employees' State Insurance Act, 1948-Section 45A, 75, 82(2)Employees' State Insurance (General) Regulations, 1950-Regulation 32
High Courts15 Dec 2025
Saroj Rani Vs Sumit Saluja & Ors.
Delhi High Court · (2025) 12 DEL CK 3077
Code of Civil Procedure-Order XLIII Rule 1(r), XXXIX Rule 1 & 2Special Protection Act
High Courts15 Dec 2025Dismissed
Jagdev Yadav Vs Lokesh Gupta & Ors.
Delhi High Court · (2025) 12 DEL CK 3076
Code of Civil Procedure, 1908-Order XLIII Rule 1, Section 104, V Rule 17Evidence Act, 1872-Clause (e) of Section 114General Clauses Act, 1897-Section 27
High Courts15 Dec 2025Allowed
Ram Dayal Vs Union Of India & Ors.
Delhi High Court · (2025) 12 DEL CK 3070
Administrative Tribunal’s Act-Section 21
High Courts15 Dec 2025Disposed Of
Nanhe & Anr. Vs The State
Delhi High Court · (2025) 12 DEL CK 3067
IPC-Sections 325, 308, 34, 397Cr.P.C.-Sections 313, 428Probation of Offenders Act, 1958-Section 4
High Courts15 Dec 2025Disposed Of
Ex Rect Opr Shashi Ranjan Kumar Vs Union Of India & Ors.
Delhi High Court · (2025) 12 DEL CK 3066
Army Act, 1950-Section 20Army Rules, 1954-Rule 13(3)(IV), 13(3), 17
High Courts15 Dec 2025Disposed Of
Union Of India & Ors. Vs 742749 Ex Sgt Sanjay Kumar
Delhi High Court · (2025) 12 DEL CK 3065
High Courts15 Dec 2025Allowed
Shri Biswabijoyee Panigrahi (Retd. IRS) Vs Union Of India And Anr.
Delhi High Court · (2025) 12 DEL CK 3063