High Courts10 Mar 2014

Philip Morris Products S.A. and Another Vs Anil Kumar Singh and Others

Delhi High Court · (2014) 209 DLT 1

Cigarettes and Other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, Supply and Distribution) Act, 2003 - Section 8 9Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 22 Rule 10, Order 26 Rule 10, Order 26 Rule 9, Order 39 Rule 1Legal Metrology Act, 2009 - Section 36
High Courts10 Mar 2014

Philip Morris Products S.A. and Another Vs Sameer and Others

Delhi High Court · (2014) 58 PTC 317

Cigarettes and Other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, Supply and Distribution) Act, 2003 - Section 8 9Civil Procedure Code, 1908 (CPC) - Order 26 Rule 10, Order 26 Rule 9, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 7Legal Metrology Act, 2009 - Section 36
High Courts10 Mar 2014Dismissed

Mohd. Shahid Khan @ Raja Vs State

Delhi High Court · (2014) 03 DEL CK 0050

Criminal Procedure Code, 1973 (CrPC) - Section 157 159 313Evidence Act, 1872 - Section 138 146Penal Code, 1860 (IPC) - Section 302 34 376(2)(g) 499
High Courts07 Mar 2014Allowed

G.P. Sharma Vs Hari Shankar Sharma

Delhi High Court · (2014) 4 AD 434

Benami Transactions (Prohibition) Act, 1988 - Section 4Civil Procedure Code, 1908 (CPC) - Order 21 Rule 32, Order 23 Rule 3 100(5)Constitution of India, 1950 - Article 12
High Courts07 Mar 2014Dismissed

State Vs Fatima

Delhi High Court · (2014) 2 JCC 49 : (2014) 3 RCR(Criminal) 313

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 2(viia) 2(xvi) 2(xx) 2(xxiiia) 21