High Courts12 Mar 2014Dismissed
Rajiv Singh Vs M/s. Special Cables (P) Ltd.
Delhi High Court · (2014) 141 FLR 813 : (2014) 2 LLJ 543 : (2014) LLR 453
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 25(G) 25(N)
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,872 of 6,818
High Courts12 Mar 2014Dismissed
Raj Vir Singh Mann Vs UOI and Others
Delhi High Court · (2014) 209 DLT 602
Constitution of India, 1950 - Article 226
High Courts12 Mar 2014Dismissed
Ponty Singh Vs Anu Singh Bhatia
Delhi High Court · (2014) 208 DLT 580 : (2014) 2 DMC 6 : (2014) 142 DRJ 50
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 7, Order 21 Rule 1, Order 7 Rule 7 13
High Courts12 Mar 2014Dismissed
Union of India Vs M/s. Sri Krishna Paper Mills
Delhi High Court · (2014) 03 DEL CK 0057
Arbitration and Conciliation Act, 1996 - Section 31(7) 31(7)(a) 34 37(b)
High Courts12 Mar 2014
Manoj Kumar Samdaria Vs Commissioner of Income Tax-I
Delhi High Court · (2014) 4 AD 786
High Courts11 Mar 2014
Imperial Auto Safety Glass Vs Virender Gupta and Others
Delhi High Court · (2014) 03 DEL CK 0350
Trade Marks Act, 1999 — Section 134, 135, 27 (2), 29
High Courts11 Mar 2014Dismissed
Dr. Neelam Bhalla Vs Union of India
Delhi High Court · AIR 2014 Delhi 102 : (2014) 310 ELT 468
Right to Information Act, 2005 — Section 20, 24, 24(1), 7
High Courts11 Mar 2014Disposed Off
Akram Vs The State (Govt. of NCT of Delhi)
Delhi High Court · (2014) 2 JCC 1080
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 382, 394, 397
High Courts11 Mar 2014Disposed Off
Ashraf Khan Vs State of Delhi
Delhi High Court · (2014) 2 JCC 36
Criminal Procedure Code, 1973 (CrPC) - Section 161 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21(c) 41 42 43 44
High Courts11 Mar 2014
Madan Singh Bishta Vs UOI and Others
Delhi High Court · (2014) 03 DEL CK 0284
Penal Code, 1860 (IPC) - Section 100 100 101 101 102
High Courts11 Mar 2014Dismissed
Phonographic Performance Limited Vs M/s. Spring Club and Others
Delhi High Court · (2014) 209 DLT 584 : (2014) 59 PTC 182
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(a) 15 16 17Copyright Act, 1957 - Section 30 33(3) 34 51 62
High Courts11 Mar 2014
Vodafone South Ltd. and Another Vs Union of India and Others
Delhi High Court · (2014) 363 ITR 388
Income Tax Act, 1961 - Section 143(3) 145(2) 148 47(1)
High Courts11 Mar 2014
Sadaab @ Shamshad Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2014) 209 DLT 327
Criminal Procedure Code, 1973 (CrPC) - Section 313 428Evidence Act, 1872 - Section 9Penal Code, 1860 (IPC) - Section 307 326 34 392
High Courts11 Mar 2014Dismissed
Zenith Media Limited (Now Media Edge Cia India Pvt. Ltd.) Vs Amrit Pal Singh
Delhi High Court · (2014) 6 AD 680 : (2014) 209 DLT 18
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 5, Order 2 Rule 2, Order 43 Rule 1 105Delhi High Court Act, 1966 - Section 10 10(1) 5 5(2)
High Courts11 Mar 2014
Ashok Kapoor and Others Vs Municipal Corporation of Delhi
Delhi High Court · (2014) 142 DRJ 473
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Delhi Municipal Corporation Act, 1957 - Section 2(57) 200 200 201 202
High Courts11 Mar 2014Dismissed
Sadaab @ Shamshad Vs State
Delhi High Court · (2014) 5 AD 725
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 161 313 482Evidence Act, 1872 - Section 9
High Courts11 Mar 2014Partly Allowed
IFFCO Tokio General Insurance Co. Ltd. Vs Jai Kumar Anand
Delhi High Court · (2014) 2 ACC 360 : (2015) ACJ 1437 : (2015) 2 AnWR 349
High Courts11 Mar 2014
Enterprise Holdings, Inc Vs Enterprise Auto Rentals
Delhi High Court · (2014) 208 DLT 518 : (2014) 58 PTC 111
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4 151Trade and Merchandise Marks Act, 1958 - Section 28 28(1) 29(1) 31 81Trade Marks Act, 1999 - Section 134 2(1)(m) 2(zb) 21
High Courts11 Mar 2014Disposed Off
Dr. Seema Vs Dr. Alkesh Chaudhary
Delhi High Court · (2014) 6 AD 683 : (2014) 208 DLT 566
Civil Procedure Code, 1908 (CPC) - Section 151Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 13 23 24 25 26
High Courts11 Mar 2014
Commissioner of Customs, (Import and General) Vs M/s. Care Foundation
Delhi High Court · (2014) 6 AD 434 : (2014) 302 ELT 181 : (2014) 27 GSTR 1
Customs Act, 1962 - Section 111 111(m) 112 114A 28