High Courts14 Mar 2014Dismissed
Grant Thornton India Lip Vs Resolution Capital Global Pvt. Ltd.
Delhi High Court · (2014) 4 AD 364 : (2014) 209 DLT 16
Companies Act, 1956 — Section 434(1)(a)
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,870 of 6,818
High Courts14 Mar 2014
R.L. Varma and Sons (Huf) (M/s.) Vs M/s. Kotak Mahindra Bank Ltd.
Delhi High Court · (2014) 4 AD 567 : (2014) 3 ILR 2205
Constitution of India, 1950 — Article 226
High Courts14 Mar 2014Dismissed
Regional Provident Fund Commissioner Vs M/s. United India Periodicals P. Ltd. and Others
Delhi High Court · (2014) 208 DLT 623 : (2014) 142 FLR 72 : (2014) 4 LLJ 697
Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 2(b) 2(kkk) 2(rr) 6 7AIndustrial Disputes Act, 1947 - Section 10 17(1A)
High Courts14 Mar 2014Dismissed
Municipal Corporation of Delhi Vs Smt. Sundari
Delhi High Court · (2014) 6 AD 756 : (2014) 208 DLT 696 : (2014) 142 FLR 1108 : (2014) LLR 1131
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 17B 2(oo) 2(oo)(bb) 25B 25F
High Courts14 Mar 2014Dismissed
Sunil Sharma and Another Vs Smt. Uma Sharma
Delhi High Court · (2014) 03 DEL CK 0036
Civil Procedure Code, 1908 (CPC) - Section 100Contract Act, 1872 - Section 202Court Fees Act, 1870 - Section 7(iv)(d)
High Courts14 Mar 2014
Sh. Gulshan Malik Vs Commissioner of Income Tax
Delhi High Court · (2014) 4 AD 366 : (2014) 223 TAXMAN 243
Income Tax Act, 1961 - Section 143(1) 143(3) 2 2(14) 2(42A)Transfer of Property Act, 1882 - Section 53A
High Courts14 Mar 2014Dismissed
Pradeep Saini Vs Sheela Arora
Delhi High Court · (2014) 209 DLT 90
Arbitration and Conciliation Act, 1996 - Section 16 34 37
High Courts14 Mar 2014Allowed
Suresh Chand Purwar (Karta) Vs Vivek Purwar and Others
Delhi High Court · (2014) 142 DRJ 458 : (2014) 58 PTC 413 : (2015) 1 RCR(Civil) 141
Civil Procedure Code, 1908 (CPC) - Order 10 Rule 1, Order 14 Rule 2, Order 2 Rule 2, Order 7 Rule 10, Order 7 Rule 11Copyright Act, 1957 - Section 62(2)Trade Marks Act, 1999 - Section 134 134(2)
High Courts14 Mar 2014
M/s. Dewan Chand Ram Chandra Industries P. Ltd. Vs Union of India
Delhi High Court · (2014) 270 CTR 569 : (2014) 364 ITR 70 : (2014) 223 TAXMAN 161
Income Tax Act, 1961 - Section 10(15)(iv) 10(15)(iv)(c) 44BB 9(1)(vii)
High Courts14 Mar 2014
Commissioner of Income Tax Delhi-XVI Vs S.S. Ahluwalia
Delhi High Court · (2014) 267 CTR 185 : (2014) 208 DLT 623
Civil Procedure Code, 1908 (CPC) - Section 21Income Tax Act, 1922 - Section 23(2)Income Tax Act, 1961 - Section 10(1) 115WD 115WD(2) 115WE 115WF
High Courts14 Mar 2014
M/s. Ashiana Cargo Services Vs Commissioner of Customs (I and G)
Delhi High Court · (2014) 4 AD 289 : (2014) 208 DLT 767 : (2014) 302 ELT 161 : (2014) 25 GSTR 625
Customs Act, 1962 - Section 108 129(5)
High Courts13 Mar 2014
Ferrero Spa and Others Vs Raj Baid and Others
Delhi High Court · (2014) 03 DEL CK 0357
High Courts13 Mar 2014Disposed Off
Shilpi Communication Pvt. Ltd. Vs Delicia Foods India Pvt. Ltd.
Delhi High Court · (2014) 2 JCC 69
Criminal Procedure Code, 1973 (CrPC) — Section 178, 179, 201, 397, 401Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts13 Mar 2014
P.P. Singh Vs C.B.I.
Delhi High Court · (2014) 4 AD 67
Constitution of India, 1950 - Article 77(2) 77(3)Criminal Procedure Code, 1973 (CrPC) - Section 161 313Prevention of Corruption Act, 1988 - Section 13 13(1)(d) 13(2) 19 20
High Courts13 Mar 2014Dismissed
State Vs Ram Singh and Others Pawan Kumar Gupta Vs State
Delhi High Court · (2014) 4 CCR 174 : (2014) 212 DLT 99
Constitution of India, 1950 - Article 19 20 21 22 22(1)Criminal Procedure Code, 1973 (CrPC) - Section 100 100(5) 154 161 161(2)Evidence Act, 1872 - Section 10 11 124 125 145
High Courts13 Mar 2014
Trans India Logistics (M/s.) Vs Union of India and Others
Delhi High Court · (2014) 4 AD 492 : (2014) 3 ILR 2200
Constitution of India, 1950 — Article 226
High Courts13 Mar 2014Disposed Off
Guddu @ Guchhan Vs State
Delhi High Court · (2014) 2 JCC 1004
Juvenile Justice Act, 1986 - Section 15
High Courts13 Mar 2014Allowed
Moola Ram Vs Union of India
Delhi High Court · (2014) 2 ACC 173 : (2014) ACJ 1975 : (2014) 2 AnWR 891
Criminal Procedure Code, 1973 (CrPC) — Section 174Railway Claims Tribunal Act, 1987 — Section 23Railways Act, 1989 — Section 123(c), 124-A
High Courts13 Mar 2014Dismissed
Paramount Corp. Vs Alpha Overseas
Delhi High Court · (2014) 2 JCC 66
Criminal Procedure Code, 1973 (CrPC) — Section 178, 179, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts13 Mar 2014Dismissed
Neeraj Parashar Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2014) 2 JCC(NI) 64
Criminal Procedure Code, 1973 (CrPC) — Section 178, 179, 482Negotiable Instruments Act, 1881 (NI) — Section 138