High Courts18 Mar 2014Dismissed
Chanderkesh Vs State
Delhi High Court · (2014) 2 CCR 38 : (2014) 208 DLT 603
Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Corruption Act, 1988 - Section 13(1)(d) 13(2) 20 7
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,869 of 6,818
High Courts18 Mar 2014Dismissed
Parkash Chand Vs State
Delhi High Court · (2014) 03 DEL CK 0053
Criminal Procedure Code, 1973 (CrPC) - Section 161 166(3) 311A 313Evidence Act, 1872 - Section 73Identification of Prisoners Act, 1920 - Section 4 5
High Courts18 Mar 2014
Candex Chemical Fibres Co. (P) Ltd. Vs Commr. of Cus.
Delhi High Court · (2014) 310 ELT 500
Customs Act, 1962 — Section 128(1)
High Courts18 Mar 2014Disposed Off
Vishal Narula Vs State of N.C.T. of Delhi
Delhi High Court · (2014) 3 AD 580 : (2014) 142 DRJ 114
Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Corruption Act, 1988 - Section 13(1)(d) 13(2) 20 7
High Courts18 Mar 2014Allowed
Inder Sharma Vs Vikas Nagpal
Delhi High Court · (2014) 208 DLT 712 : (2014) 142 DRJ 35
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1, Order 32 Rule 1, Order 32 Rule 14, Order 43 Rule 1(a), Order 7 Rule 10
High Courts14 Mar 2014
National Insurance Co. Ltd. Vs Hazra Begum and Others
Delhi High Court · (2015) ACJ 684
High Courts14 Mar 2014
Associated Chambers of C. and I. of India Vs Commr. of S.T.
Delhi High Court · (2014) 36 STR 727
Finance Act, 1994 — Section 72, 73, 86
High Courts14 Mar 2014
Kusum Sahni Pvt. Ltd. Vs National Insurance Co. Ltd.
Delhi High Court · (2014) 208 DLT 664
Arbitration Act, 1940 — Section 20Civil Procedure Code, 1908 (CPC) — Section 34, 34(1), 96Delhi High Court Act, 1966 — Section 10
High Courts14 Mar 2014
Charan Singh Vs State
Delhi High Court · (2014) 4 Crimes 351
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302 304 34
High Courts14 Mar 2014
Standard Chartered Bank Vs Raghubir Saran Charitable Trust Raghubir Saran Charitable Trust Vs Standard Chartered Grindlays Bank and Another
Delhi High Court · (2014) 03 DEL CK 0239
High Courts14 Mar 2014Dismissed
Mohd. Nafees Vs Mohd. Imran Ismail
Delhi High Court · (2014) 03 DEL CK 0238
Criminal Procedure Code, 1973 (CrPC) - Section 156(3) 193 195 195(1)(a) 200Penal Code, 1860 (IPC) - Section 147 148 172 172 173Representation of the People Act, 1951 - Section 125A
High Courts14 Mar 2014Dismissed
Sh. Dharam Pal and Another Vs Sh. Baldev Dass
Delhi High Court · (2014) 03 DEL CK 0234
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 10, Order 26 Rule 10(2), Order 26 Rule 9 100 11Contract Act, 1872 - Section 202Evidence Act, 1872 - Section 58
High Courts14 Mar 2014Disposed Off
Salim @Bhajju Vs State
Delhi High Court · (2014) 03 DEL CK 0232
Criminal Procedure Code, 1973 (CrPC) - Section 161Evidence Act, 1872 - Section 113-APenal Code, 1860 (IPC) - Section 107 306 498-A
High Courts14 Mar 2014Disposed Off
Gaurav Prothia Vs State NCT of Delhi
Delhi High Court · (2014) 211 DLT 603 : (2014) 2 JCC 1207
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts14 Mar 2014Allowed
Master Aman Vs Meharban and Others
Delhi High Court · (2014) 2 ACC 345 : (2015) ACJ 1481
High Courts14 Mar 2014Dismissed
Gaurav Mehta and Another Vs High Court of Delhi
Delhi High Court · (2014) 4 AD 385
Constitution of India, 1950 - Article 14 19 226
High Courts14 Mar 2014Disposed Off
Saurav Kumar Garg Vs State
Delhi High Court · (2014) 5 AD 57 : (2014) 2 DMC 430 : (2014) 3 JCC 1725
Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts14 Mar 2014Disposed Off
Ireo Pvt. Ltd. Vs Genesis Infratech Pvt. Ltd.
Delhi High Court · (2014) 5 AD 740 : (2014) 208 DLT 612 : (2014) 58 PTC 540
Trade Marks Act, 1999 - Section 13 15 17 2(i)(h) 28(iii)
High Courts14 Mar 2014
M/s. Flowil International Lighting (Holding) B.V. (Netherlands) and Another Vs M/s. Digital Gadgets and Others
Delhi High Court · (2014) 4 AD 172 : (2014) 142 DRJ 29 : (2014) 58 PTC 219
Civil Procedure Code, 1908 (CPC) - Section 1 10 2Information Technology Act, 2000 - Section 2(w) 79