High Courts11 Mar 2014Dismissed
Dr. Alex Vergis C. George Vs UOI and Others
Delhi High Court · (2014) 03 DEL CK 0095
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,873 of 6,818
High Courts11 Mar 2014
Raghunath Roy Vs Ishwari Devi and Others
Delhi High Court · (2014) 03 DEL CK 0091
Specific Relief Act, 1963 - Section 34
High Courts11 Mar 2014Dismissed
Smt. Elsamma John and Others Vs M/s. Brintex Sales Corporation
Delhi High Court · (2016) 1 ACC 443 : (2015) ACJ 2818 : (2015) 2 ALLMR 86
Employees Compensation Act, 1923 - Section 30Essential Commodities Act, 1955 - Section 10 8Motor Vehicles Act, 1988 - Section 140 141 142 143 144
High Courts11 Mar 2014
Nalin Khanna Vs Vijay Kumar Bhatia and Others
Delhi High Court · (2014) 4 AD 523 : (2014) 142 DRJ 702
High Courts11 Mar 2014
Sukhbir Vs State (Govt. of NCT) of Delhi
Delhi High Court · (2014) 2 Crimes 546
Criminal Procedure Code, 1973 (CrPC) — Section 411(c)Penal Code, 1860 (IPC) — Section 307, 34
High Courts11 Mar 2014
Amarjeet Kaur Vs Delhi Development Authority and Others
Delhi High Court · (2014) 208 DLT 539 : (2014) 142 DRJ 366
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 4, Order 7 Rule 11, Order 7 Rule 11(d)Limitation Act, 1963 - Section 17Specific Relief Act, 1963 - Section 34
High Courts11 Mar 2014
Tabita Chand Vs Managing Committee, B.M. Gange Girls Sr. Secondary School and Others
Delhi High Court · (2014) 4 AD 295
Delhi School Education Act, 1973 — Section 8(4)
High Courts11 Mar 2014Allowed
Rajinder Prasad Sharma Vs State
Delhi High Court · (2014) 2 JCC 1162
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 114Prevention of Corruption Act, 1988 - Section 11 12 7
High Courts11 Mar 2014Disposed Off
Sheila Kaul Thr. Ms. Deepa Kaul Vs State
Delhi High Court · (2014) 2 JCC 1001 : (2014) 3 RCR(Civil) 808 : (2014) 3 RCR(Criminal) 475
Criminal Procedure Code, 1973 (CrPC) - Section 318 328 482Penal Code, 1860 (IPC) - Section 120BPrevention of Corruption Act, 1988 - Section 10 13(1)(d) 13(2) 7 8
High Courts10 Mar 2014
GE Capital Services India Vs Prasanta Ghosh and Others
Delhi High Court · (2014) 2 ILR 1534
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5), Order 37 Rule 37, 20Contract Act, 1872 — Section 47, 48, 49
High Courts10 Mar 2014
Microsoft Corporation and Another Vs Karan Puri Prop. of M/s. Puri Computers
Delhi High Court · (2014) 03 DEL CK 0325
Copyright Act, 1957 — Section 14, 2(ffc), 2(o), 40
High Courts10 Mar 2014Dismissed
State Vs Sushil Kumar
Delhi High Court · (2014) 3 Crimes 319 : (2014) 2 JCC 1076
Criminal Procedure Code, 1973 (CrPC) - Section 164 313 378(3)Penal Code, 1860 (IPC) - Section 363 366 376
High Courts10 Mar 2014Disposed Off
Rajiv Vs State
Delhi High Court · (2014) 5 AD 95
Arms Act, 1959 - Section 25 8Criminal Procedure Code, 1973 (CrPC) - Section 258 313 367 367(2) 411Penal Code, 1860 (IPC) - Section 147 149 323 325 34
High Courts10 Mar 2014Dismissed
Roop Lalwani and Others Vs Sunita Lalwani and Others
Delhi High Court · (2014) 4 AD 310 : (2014) 208 DLT 494 : (2014) 142 DRJ 146
Benami Transactions (Prohibition) Act, 1988 - Section 4(1)Specific Relief Act, 1963 - Section 6 6(3)
High Courts10 Mar 2014
Speciality Food India Pvt. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2015) 213 DLT 109
Income Tax Act, 1961 - Section 271(1)(c)
High Courts10 Mar 2014Allowed
HC Ramkesh Meena Vs State
Delhi High Court · (2014) 4 AD 221 : (2014) 142 DRJ 337
Penal Code, 1860 (IPC) - Section 120 120B 420Prevention of Corruption Act, 1988 - Section 13(1)(d) 13(2) 20(1) 7 8
High Courts10 Mar 2014Disposed Off
Ram Kumar and Others Vs State
Delhi High Court · (2014) 4 AD 237 : (2014) 209 DLT 588 : (2014) 2 JCC 1150
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 307 320 324 34 452
High Courts10 Mar 2014Allowed
Rohtas Singh Vs State and Others
Delhi High Court · (2014) 4 AD 755
Civil Procedure Code, 1908 (CPC) - Order 32 Rule 32 32Evidence Act, 1872 - Section 114
High Courts10 Mar 2014
Commissioner of Service Tax Vs Ashu Exports Pvt. Ltd.
Delhi High Court · (2014) 202 ECR 375 : (2014) 45 GST 20 : (2014) 34 STR 161
Central Excises and Salt Act, 1944 - Section 35(G)Finance Act, 1994 - Section 93
High Courts10 Mar 2014Dismissed
State NCT of Delhi Vs Surender Kumar Jain
Delhi High Court · (2014) 03 DEL CK 0223
Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Food Adulteration Act, 1954 - Section 16 17 7