High Courts07 Mar 2014
Krishna Devi Vs Kartar Singh
Delhi High Court · (2014) 208 DLT 517
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 24, 24(5)
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,875 of 6,818
High Courts07 Mar 2014Dismissed
State Vs Kuldeep Saxena
Delhi High Court · (2014) 2 JCC 33
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2(viia), 2(xvi), 2(xx), 2(xxiiia), 21
High Courts07 Mar 2014Dismissed
Brainsmart Media and Advertising Pvt. Ltd. Vs Indian Newspaper Society
Delhi High Court · (2014) 208 DLT 703
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2 151Companies Act, 1956 - Section 25Specific Relief Act, 1963 - Section 14(1)(a) 14(1)(c) 38 41(e) 42
High Courts07 Mar 2014Dismissed
State Vs Yasin
Delhi High Court · (2014) 2 JCC(Narcotics) 46
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2(viia), 2(xvi), 2(xx), 2(xxiiia), 21
High Courts07 Mar 2014Disposed Off
Mohd. Saleem and Others Vs State State Vs Mohd. Saleem and Others
Delhi High Court · (2014) 4 AD 49 : (2014) 2 CCR 212
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 313 366(1)Evidence Act, 1872 - Section 27
High Courts07 Mar 2014Dismissed
National Highways Authority of India Vs M/s. Lanco Infratech Ltd.
Delhi High Court · (2014) 1 ARBLR 532 : (2014) 2 ILR 1187
Arbitration and Conciliation Act, 1996 - Section 28(3) 33 34 34(2) 34(2)(a)(iv)
High Courts06 Mar 2014
Chhinda Vs Sunita Jain
Delhi High Court · (2014) 146 DRJ 512
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, Order 26 Rule 10(2), 100
High Courts06 Mar 2014Disposed Off
Shapoorji Pallonji and Co. Ltd. Vs Bhasin Infotech and Infrastructure Pvt. Ltd.
Delhi High Court · (2014) 143 DRJ 115
Arbitration and Conciliation Act, 1996 — Section 11(5), 9
High Courts06 Mar 2014Allowed
Anil Kumar Yadav Vs State
Delhi High Court · (2014) 03 DEL CK 0279
Penal Code, 1860 (IPC) - Section 120B 203 302 328 34
High Courts06 Mar 2014
Raghav Bahl Vs Commissioner of Income Tax Central Revenue Building
Delhi High Court · (2014) 267 CTR 122 : (2014) 211 DLT 184 : (2014) 369 ITR 447
Income Tax Act, 1961 - Section 124 132 132A 158BC 158BD
High Courts06 Mar 2014Dismissed
Rohtas Singh and Another Vs Bhateri Devi and Others
Delhi High Court · (2014) 03 DEL CK 0230
Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1, Order 9 Rule 13, Order 9 Rule 7 151
High Courts06 Mar 2014
Sanjay Vs State NCT of Delhi Mehfooz @ Monu Vs State (Govt. of NCT) Delhi
Delhi High Court · (2014) 4 AD 299
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 114Penal Code, 1860 (IPC) - Section 34 395 397 412
High Courts06 Mar 2014
The Coca Cola Company and Another Vs Narsing Rao and Others
Delhi High Court · (2014) 4 AD 487 : (2014) 58 PTC 407
Trade Marks Act, 1999 - Section 2
High Courts06 Mar 2014Allowed
Champa Devi Vs Union of India
Delhi High Court · (2014) 142 DRJ 492
Railway Claims Tribunal Act, 1987 - Section 23Railways Act, 1989 - Section 123(c) 123(c)(2) 124A 2(29)
High Courts06 Mar 2014Allowed
Santu Dass Vs State of NCT of Delhi
Delhi High Court · (2014) 3 Crimes 65 : (2014) 2 JCC 1169
Criminal Procedure Code, 1973 (CrPC) - Section 164Evidence Act, 1872 - Section 35Penal Code, 1860 (IPC) - Section 361 363 376
High Courts06 Mar 2014Dismissed
Sanjiv Kumar Vs UOI and Others
Delhi High Court · (2014) 03 DEL CK 0115
High Courts06 Mar 2014
M/s. Cottage Industries Exposition Ltd. Vs Ms. Amritpal Kaur and Others
Delhi High Court · (2014) 209 DLT 177 : (2014) 143 DRJ 45
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 12(6), Order 7 Rule 7 100Transfer of Property Act, 1882 - Section 106
High Courts06 Mar 2014
Bharat Bhushan Khatri and Others Vs I.G.I.P.Ed. and Sport Sciences and Others
Delhi High Court · (2014) 3 AD 657
High Courts06 Mar 2014Dismissed
S.K. Jain Vs Vijay Kalra
Delhi High Court · (2014) 4 Crimes 20 : (2014) 208 DLT 503 : (2014) 2 JCC(NI) 54
Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 114 3 4