High Courts30 Apr 2014
Showa Corporation Vs Deputy Director of Income Tax
Delhi High Court · (2014) 364 ITR 460
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 254(2A)
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,848 of 6,818
High Courts30 Apr 2014Dismissed
Oriental Insurance Company Ltd. Vs Sugia Devi
Delhi High Court · (2014) 3 ACC 649 : (2015) ACJ 1459 : (2015) 2 AnWR 231
Employees Compensation Act, 1923 — Section 2(m), 30, 4, 4(1B)
High Courts30 Apr 2014Dismissed
Deepak Sharma and Another Vs State
Delhi High Court · (2014) 04 DEL CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 307, 34
High Courts30 Apr 2014Disposed Off
Shiv Kumar @ Pappi and Another Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2014) 04 DEL CK 0069
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 307, 34, 506
High Courts30 Apr 2014Disposed Off
Metal Forging Pvt. Ltd. Vs DDA
Delhi High Court · (2014) 04 DEL CK 0066
High Courts30 Apr 2014Allowed
Dr. (Mrs.) K. Prabha Vs University of Delhi and Others Dr. R.N. Virmani and Others Vs University of Delhi and Another
Delhi High Court · (2014) 04 DEL CK 0065
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts30 Apr 2014Dismissed
Kanta Batra and Others Vs Union of India and Others
Delhi High Court · (2014) 04 DEL CK 0064
Constitution of India, 1950 — Article 14
High Courts30 Apr 2014
Commissioner of Income Tax Vs Television Eighteen India Ltd.
Delhi High Court · (2014) 364 ITR 605
Income Tax Act, 1961 — Section 37, 37(1), 57(iii)
High Courts30 Apr 2014Dismissed
Sharda Sharma and Others Vs UOI and Others
Delhi High Court · (2014) 04 DEL CK 0025
High Courts30 Apr 2014Disposed Off
Union of India Vs Jatashankar
Delhi High Court · (2014) 3 ILR 1770
Evidence Act, 1872 — Section 108
High Courts30 Apr 2014
Pepsico INC Vs Aqua Mineral (India)
Delhi High Court · (2014) 210 DLT 513
Copyright Act, 1957 — Section 17, 2(c)Trade Marks Act, 1999 — Section 11(6), 11(7), 11(8)
High Courts29 Apr 2014Dismissed
Mahender Vs State
Delhi High Court · (2014) 3 JCC 1589
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 326
High Courts29 Apr 2014Allowed
V.K. Chawla Vs Special Director of Enforcement,Enforcement Directorate
Delhi High Court · (2014) 2 JCC 1289
Customs Act, 1962 — Section 108Evidence Act, 1872 — Section 114Foreign Exchange Regulation Act, 1973 — Section 40, 72, 8(1), 8(3), 8(4)
High Courts29 Apr 2014Disposed Off
Mannu Vs The State
Delhi High Court · (2014) 04 DEL CK 0162
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 374Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts29 Apr 2014Dismissed
Sombir Singh Vs Union of India and Others
Delhi High Court · (2014) 04 DEL CK 0161
Constitution of India, 1950 — Article 12, 226, 311
High Courts29 Apr 2014Allowed
Rama Shankar Vs State
Delhi High Court · (2014) 210 DLT 518
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Evidence Act, 1872 — Section 101, 106Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
High Courts29 Apr 2014Disposed Off
Manoj Madhwan Vs State NCT of Delhi
Delhi High Court · (2014) 3 JCC 1541
Criminal Procedure Code, 1973 (CrPC) — Section 482Motor Vehicles Act, 1988 — Section 180, 181, 3, 4, 5Penal Code, 1860 (IPC) — Section 279
High Courts29 Apr 2014Dismissed
Asha Lata Pandey Vs Braham Pal Singh Yadav
Delhi High Court · (2014) 210 DLT 371 : (2014) 2 RCR(Rent) 20
Delhi Rent Control Act, 1958 — Section 14(1), 14(1)(e), 25B, 25B(8), 38
High Courts29 Apr 2014
Golakiya Aayush Parshottambhal Vs Director, National Board of Examination
Delhi High Court · (2014) 211 DLT 110
High Courts29 Apr 2014
Commissioner of Income Tax Vs Television Eighteen India Ltd.
Delhi High Court · (2014) 364 ITR 597
Income Tax Act, 1961 — Section 37