High Courts01 May 2014Disposed Off
Mayo Design Vs Yaskawa Robotics India Ltd.
Delhi High Court · (2014) 211 DLT 25
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,847 of 6,818
High Courts30 Apr 2014
Rama Kant Jindal Vs Union of India and Others
Delhi High Court · (2014) 04 DEL CK 0290
Representation of the People Act, 1951 — Section 123(5), 123(6), 34, 77
High Courts30 Apr 2014
Rajdoot Cables Pvt. Limited Vs Rajdoot Appliances and Switchgear and Others
Delhi High Court · (2014) 04 DEL CK 0289
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 14 Rule 14, Order 14 Rule 5, Order 19 Rule 1, Order 39 Rule 1Trade Marks Act, 1999 — Section 124
High Courts30 Apr 2014
Complete Dewatering Systems Pvt. Ltd. Vs DSC Limited
Delhi High Court · (2014) 04 DEL CK 0288
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 10Limitation Act, 1963 — Section 5
High Courts30 Apr 2014
Shivender Pandey and Others Vs State
Delhi High Court · (2014) 3 ILR 1763
Criminal Procedure Code, 1973 (CrPC) - Section 161 — Penal Code, 1860 (IPC) - Section 201, 307, 308, 34
High Courts30 Apr 2014
Harsha Capital Services Ltd. Vs Ravinder Kaur Narang
Delhi High Court · (2014) 04 DEL CK 0277
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 10, Order 37 Rule 37, Order 6 Rule 16, Order 6 Rule 2, Order 7 Rule 11
High Courts30 Apr 2014
Mag Filters Equipments Pvt. Ltd. Vs Era Builsys Ltd.
Delhi High Court · (2014) 04 DEL CK 0276
Arbitration and Conciliation Act, 1996 — Section 34, 37
High Courts30 Apr 2014
IFCI Limited Vs Om Shivay Real Estate Private Limited
Delhi High Court · AIR 2014 Delhi 168
Limitation Act, 1963 — Section 5Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 13(4), 17, 17(1)
High Courts30 Apr 2014Dismissed
Union of India Vs Vikram Bahadur Chand
Delhi High Court · (2014) 3 ACC 269
Railway Claims Tribunal Act, 1987 — Section 23Railways Act, 1989 — Section 123(c), 123(c)(2), 124A
High Courts30 Apr 2014Dismissed
Yogesh Kumar @ Bunty Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2014) CriLJ 4485
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 302
High Courts30 Apr 2014
Steel Authority of India Ltd. (Sail) Vs Dampskibaselsbaket Norden A/S
Delhi High Court · (2015) 1 AD 779 : (2014) 2 ARBLR 242 : (2014) 211 DLT 324
Arbitration and Conciliation Act, 1996 — Section 28, 34
High Courts30 Apr 2014
Delhi Development Authority and Another Vs Jagan Nath Memorial Educational Society International Management Institute Vs Union of India and Others Triveni Educational and Social Welfare Society Vs South Delhi Municipal Corporation and Another Ved Educational Welfare Society Vs Delhi Development Authority and Others
Delhi High Court · (2014) 210 DLT 750 : (2014) 210 DLT 277
Delhi Development Act, 1957 — Section 3, 57Income Tax Act, 1961 — Section 80G
High Courts30 Apr 2014Dismissed
Jagdish Prasad Aggarwal and Another Vs Shashi Jain
Delhi High Court · (2014) 04 DEL CK 0245
Evidence Act, 1872 — Section 101, 102, 103
High Courts30 Apr 2014Disposed Off
Shiv Kumar Vs State (NCT) of Delhi
Delhi High Court · (2014) 2 JCC 1282
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 428Evidence Act, 1872 — Section 25, 27Penal Code, 1860 (IPC) — Section 201, 300, 302, 304, 304-B
High Courts30 Apr 2014Dismissed
Jamir Ahmed @ Jamiruddin Vs State
Delhi High Court · (2014) 04 DEL CK 0238
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 323, 452
High Courts30 Apr 2014Disposed Off
Anand Kumar Vs State of Delhi (NCT)
Delhi High Court · (2014) 04 DEL CK 0237
Arms Act, 1959 — Section 2(e), 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 393, 398
High Courts30 Apr 2014Disposed Off
State Vs Surender Singh and Others Surender Singh and Others Vs State
Delhi High Court · (2014) 209 DLT 529
Criminal Procedure Code, 1973 (CrPC) — Section 107, 150, 154, 164, 174Evidence Act, 1872 — Section 106, 114Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts30 Apr 2014
Amna Vs State Govt. of NCT of Delhi
Delhi High Court · (2014) 2 JCC 1417
Criminal Procedure Code, 1973 (CrPC) — Section 82, 83Delhi Police Act, 1978 — Section 93, 97Penal Code, 1860 (IPC) — Section 120B, 302, 307, 34
High Courts30 Apr 2014
State Govt. of NCT of Delhi Vs Naushad and Others
Delhi High Court · (2014) 04 DEL CK 0164
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 308
High Courts30 Apr 2014Dismissed
V.K. Shamra Vs State Farms Corporation of India Limited
Delhi High Court · (2014) LabIC 4059