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Delhi High Court judgments

1,36,357 judgments · page 3,846 of 6,818

High Courts02 May 2014Dismissed

C.B.I. Vs R.C. Bhargava and Another

Delhi High Court · (2014) 2 JCC 1424

Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 397, 401Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 5(1), 5(1)(d), 5(2)
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High Courts02 May 2014Dismissed

Babu Ram Vs Central Bureau of Investigation

Delhi High Court · (2014) 3 ILR 1783 : (2014) 2 JCC 1457

Criminal Procedure Code, 1973 (CrPC) — Section 216, 313, 344Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 20, 7
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High Courts01 May 2014Disposed Off

Om Prakash and Others Vs State

Delhi High Court · (2014) 05 DEL CK 0235

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 374Penal Code, 1860 (IPC) — Section 147, 148, 149, 299, 300
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High Courts01 May 2014Disposed Off

Ramjas Foundation Vs Daya Nand

Delhi High Court · (2014) 210 DLT 463 : (2014) 142 FLR 287 : (2014) LLR 647

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F, 25-F, 25F(a), 25F(b), 25G
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High Courts01 May 2014Dismissed

Dinesh Vs State

Delhi High Court · (2014) 3 ILR 1777 : (2014) 2 JCC 1481

Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
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