COURT ARCHIVE

Delhi High Court judgments

1,36,357 judgments · page 3,849 of 6,818

High Courts29 Apr 2014Allowed

Sunil Goel and Others and etc. etc. Vs The State and Others and etc. etc.

Delhi High Court · (2014) 211 DLT 382 : (2014) 143 DRJ 526

Constitution of India, 1950 — Article 134ADelhi Development Act, 1957 — Section 12Land Acquisition Act, 1894 — Section 17, 17(4), 4, 4(1), 5(A)

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High Courts29 Apr 2014Partly Allowed

Madan Gopal and Another Vs State

Delhi High Court · (2014) 04 DEL CK 0024

Criminal Procedure Code, 1973 (CrPC) — Section 164, 31, 428Evidence Act, 1872 — Section 63, 65, 65BJuvenile Justice (Care and Protection of Children) Act, 2000 — Section 7A

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High Courts29 Apr 2014Dismissed

Mahanagar Telephone Nigam Ltd. Vs Premwati

Delhi High Court · (2014) 144 DRJ 114 : (2014) 143 DRJ 709

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High Courts28 Apr 2014

O.P. Maurya Vs The Secretary Ministry of Lab & Emp. and Others

Delhi High Court · (2014) 04 DEL CK 0274

Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226

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High Courts28 Apr 2014Dismissed

Devi Prasad Vs Taj Sats Air Catering Ltd.

Delhi High Court · (2014) 142 FLR 834 : (2014) LLR 604

Industrial Disputes Act, 1947 — Section 10, 2A

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High Courts28 Apr 2014Disposed Off

Govind @ Bharat Vs State NCT of Delhix Sunny Vs State (GNCT of Delhi)

Delhi High Court · (2014) 04 DEL CK 0240

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 392, 397

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High Courts28 Apr 2014Dismissed

DCM Shriram Industries Ltd. Vs HB Stockholdings Ltd. and Others

Delhi High Court · (2014) 184 CompCas 275 : (2014) 3 CoMPLJ 319

Arbitration Act, 1940 — Section 33Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 7 Rule 11Companies Act, 1956 — Section 10F, 173, 192A, 209, 210

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High Courts28 Apr 2014Allowed

Mool Chand Khairati Ram Trust Vs Union of India Sitaram Bhartia Institute of Science and Research Vs Govt. of NCT of Delhi and Others

Delhi High Court · (2014) 211 DLT 258

Constitution of India, 1950 — Article 13, 13(2), 13(3), 13(3)(a), 14Delhi Development Act, 1957 — Section 22, 22(3), 56(2)(j)Income Tax Act, 1961 — Section 2(15), 3

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High Courts28 Apr 2014Dismissed

R.P. Khosla and Another Vs Connaught Plaza Restaurant Pvt. Ltd. and Others

Delhi High Court · (2014) 5 AD 103 : (2014) 121 CLA 12 : (2014) 184 CompCas 305 : (2014) 3 CoMPLJ 346 : (2014) 143 DRJ 201

Companies Act, 1956 — Section 10F, 235, 235(2), 236, 237

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High Courts28 Apr 2014

National Investor Forum Regd. Vs Golden Forests India Ltd.

Delhi High Court · (2014) 04 DEL CK 0147

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High Courts28 Apr 2014

Shakuntala Devi Vs Central Bank of India

Delhi High Court · (2014) 6 AD 741 : (2014) 210 DLT 792

Registration Act, 1908 — Section 17(1)(b)Transfer of Property Act, 1882 — Section 106, 107

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High Courts28 Apr 2014Allowed

Akil Ahmad Vs State

Delhi High Court · (2014) 3 JCC 1543

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313, 428Penal Code, 1860 (IPC) — Section 361, 363, 366, 376

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High Courts28 Apr 2014Allowed

Delhi Transport Corporation Vs The P.O., Industrial Tribunal No. II and Another

Delhi High Court · (2014) 04 DEL CK 0071

Industrial Disputes Act, 1947 — Section 10, 33(2)(b)

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High Courts28 Apr 2014Dismissed

State NCT of Delhi Vs Satender and Another

Delhi High Court · (2014) 04 DEL CK 0070

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 307, 308, 34

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High Courts28 Apr 2014

Kishore Kumar and Another Vs State Govt. of NCT

Delhi High Court · (2014) 04 DEL CK 0010

Constitution of India, 1950 — Article 22(1), 39ACriminal Procedure Code, 1973 (CrPC) — Section 304, 313Penal Code, 1860 (IPC) — Section 120B, 34, 363, 365, 366A

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High Courts28 Apr 2014