High Courts20 May 2014
Delhi Urban Shelter Improvement Board Vs Noordin and Others
Delhi High Court · (2014) 05 DEL CK 0351
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A
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Delhi High Court judgments
1,36,357 judgments · page 3,835 of 6,818
High Courts20 May 2014
Swaraj Suri Vs Commissioner of Police and Others
Delhi High Court · (2015) 217 DLT 34
High Courts20 May 2014
M/s. Housing Development Finance Corporation Ltd. Vs Vikas Garg
Delhi High Court · (2014) 05 DEL CK 0327
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 15 Rule 15, Order 37 Rule 3, Order 37 Rule 37, Order 37 Rule 37Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts20 May 2014Dismissed
Saint Soldier Modern Senior Secondary School Vs Regional Provident Fund Commissioner
Delhi High Court · (2014) 211 DLT 6 : (2014) 142 FLR 730 : (2014) 3 LLJ 308 : (2014) LLR 712
Central Sales Tax Act, 1956 — Section 10Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 3, 7(7), 7A, 7BLimitation Act, 1963 — Section 14, 14(2), 5
High Courts20 May 2014Dismissed
Pawan Kumar Kohli Vs Suesh Kumar Kohli and Another
Delhi High Court · (2014) 05 DEL CK 0308
Penal Code, 1860 (IPC) — Section 499, 500
High Courts20 May 2014Disposed Off
Rajeev Kumar and Another Vs Microsoft Corporation and Another
Delhi High Court · (2014) 59 PTC 195
High Courts20 May 2014Dismissed
Pankjani Swain Vs State
Delhi High Court · (2014) 05 DEL CK 0283
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(3), 156(3), 173, 190Penal Code, 1860 (IPC) — Section 323, 34, 380, 392, 394
High Courts20 May 2014Disposed Off
CTCI Overseas Corporation Ltd. Vs Director of Income Tax-I, International Taxation
Delhi High Court · (2014) 366 ITR 33 : (2014) 224 TAXMAN 207
High Courts20 May 2014Allowed
Lalit Kumar Choudhary Vs Union of India
Delhi High Court · (2014) 05 DEL CK 0184
High Courts20 May 2014Dismissed
Davinder Kumar Vs Ram Kaur
Delhi High Court · (2014) 2 RCR(Rent) 153
Civil Procedure Code, 1908 (CPC) — Section 100Delhi Rent Control Act, 1958 — Section 14(1)(a)
High Courts20 May 2014Allowed
Shyam Sunder Roy Vs Union of India
Delhi High Court · (2014) 05 DEL CK 0095
High Courts20 May 2014Allowed
Vinod Kumar Aggarwal Vs Shakuntla Kapoor
Delhi High Court · (2014) 2 RCR(Rent) 149
Delhi Rent Control Act, 1958 — Section 2(1), 2(1)(iii), 2(1)(iii)(a)Easements Act, 1882 — Section 52Evidence Act, 1872 — Section 106
High Courts20 May 2014
Narender Singh Chawla Vs State
Delhi High Court · (2014) 144 DRJ 120
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 237, 238, 239, 240, 299
High Courts20 May 2014Allowed
Khem Chand Vs Govt. of NCT of Delhi
Delhi High Court · (2014) 211 DLT 616 : (2014) 3 ESC 1378 : (2014) 3 ILR 1931
High Courts20 May 2014Dismissed
Holland Company LP and Another Vs S.P. Industries
Delhi High Court · (2014) 59 PTC 212
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Copyright Act, 1957 — Section 14(c), 15, 2(c), 22
High Courts20 May 2014Disposed Off
Asif Vs State
Delhi High Court · (2014) 05 DEL CK 0055
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 428Evidence Act, 1872 — Section 27
High Courts20 May 2014
Aban Exim Pvt. Ltd. Vs Commissioner of Customs
Delhi High Court · (2014) 309 ELT 485
Constitution of India, 1950 — Article 226