High Courts20 May 2014Dismissed
Anita Kaur Vs Universal Weather and Aviation India Private Limited
Delhi High Court · (2014) 143 DRJ 572
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,836 of 6,818
High Courts19 May 2014
Amarjit Sharma and Others Vs DDA
Delhi High Court · (2014) 05 DEL CK 0361
Delhi Development Act, 1957 — Section 43, 43(d)(i), 44
High Courts19 May 2014
In Re: Estio Builders & Developers Private Limited and Others
Delhi High Court · (2014) 05 DEL CK 0358
Companies Act, 1956 — Section 235, 251, 391, 392, 393
High Courts19 May 2014
Syndicate Bank Vs Hindalco Industries Ltd.
Delhi High Court · (2014) 144 DRJ 243
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 22 Rule 10, Order 22 Rule 3, Order 22 Rule 4Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 22(1), 5
High Courts19 May 2014Allowed
Amarjit Sharma Vs DDA
Delhi High Court · (2014) 6 AD 126 : (2015) 213 DLT 229
Delhi Development Act, 1957 — Section 43, 43(d)(i), 44
High Courts19 May 2014Disposed Off
Anita Devi Vs State of Bihar
Delhi High Court · (2014) 211 DLT 766
High Courts19 May 2014
Mega Corporation Ltd. Vs Commissioner of Service Tax
Delhi High Court · (2014) 36 STR 722
High Courts19 May 2014Disposed Off
Shamim Vs State
Delhi High Court · (2014) 05 DEL CK 0331
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34, 392
High Courts19 May 2014Allowed
Dinesh Vs State
Delhi High Court · (2014) 211 DLT 121
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 27, 3, 30, 8Penal Code, 1860 (IPC) — Section 302, 34
High Courts19 May 2014Disposed Off
Mohd. Fazal Vs State State Govt. of NCT of Delhi Vs Noor Ahmed Anjum and Others
Delhi High Court · (2014) 05 DEL CK 0318
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 323Evidence Act, 1872 — Section 106, 114, 27, 8Penal Code, 1860 (IPC) — Section 120B, 120-B, 201, 279, 302
High Courts19 May 2014Dismissed
Keshav Chander Thakur and Another Vs Krishan Chander and Others
Delhi High Court · (2014) 211 DLT 149 : (2014) 143 DRJ 330
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 12 Rule 6(i), Order 32 Rule 3, Order 32 Rule 32, Order 32 Rule 32
High Courts19 May 2014
M/s. National Highways Authority of India Vs Progressive Construction Ltd.
Delhi High Court · (2014) 2 ARBLR 504 : (2014) 211 DLT 62
Arbitration and Conciliation Act, 1996 — Section 34, 34(2)
High Courts19 May 2014Dismissed
Bhupender Singh Negi Vs Airports Authority of India
Delhi High Court · (2014) 05 DEL CK 0215
High Courts19 May 2014
DRS Logistics (P.) Ltd. Vs Sandeep Chohan
Delhi High Court · (2014) 210 DLT 683
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17, 151
High Courts19 May 2014Partly Allowed
M/s. Associated Jute Industries Vs State Farms Corporation of India and Another
Delhi High Court · (2014) 143 DRJ 484
High Courts19 May 2014Allowed
New India Assurance Co. Ltd. Vs Babbu Miyan
Delhi High Court · (2014) LLR 925 : (2014) 175 PLR 36
Employees Compensation Act, 1923 — Section 30
High Courts19 May 2014
The Commissioner of Income Tax (Central-1) Vs V.K. Bhatnagar
Delhi High Court · (2014) 366 ITR 37
Income Tax Act, 1961 — Section 158BC, 260A
High Courts19 May 2014
Subhash Chand Vs Union of India
Delhi High Court · (2015) 1 ACC 85 : (2015) 214 DLT 470
Railway Claims Tribunal Act, 1987 — Section 23Railways Act, 1989 — Section 123(c), 124A
High Courts19 May 2014Disposed Off
Gopal Vs M/s. Hindustan Times Limited
Delhi High Court · (2014) 211 DLT 27 : (2014) LabIC 3431 : (2014) 3 LLJ 645 : (2015) 1 LLN 380
Constitution of India, 1950 — Article 14, 21, 309Industrial Disputes Act, 1947 — Section 2(oo), 33C(1), 33C(I)
High Courts19 May 2014
Sushil Jain Vs Ritu Jain and Others
Delhi High Court · (2014) 211 DLT 19
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(d)Limitation Act, 1963 — Section 9