High Courts19 May 2014
Pepsico, Inc and Another Vs PSI Ganesh Marketing and Another
Delhi High Court · (2014) 59 PTC 275
Copyright Act, 1957 — Section 17, 2 (c), 2(c)Trade Marks Act, 1999 — Section 11(6), 11(7), 11(8), 2(1)(h), 29(1)
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,837 of 6,818
High Courts19 May 2014Allowed
Rajinder Prasad and Another Vs State
Delhi High Court · (2014) 05 DEL CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 302, 34
High Courts19 May 2014Allowed
Sonu and Another Vs State NCT of Delhi
Delhi High Court · (2014) 05 DEL CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 354, 361, 363, 367, 368
High Courts19 May 2014Dismissed
Vijay Kumar Vs UOI and Another
Delhi High Court · (2014) 05 DEL CK 0004
Border Security Force Act, 1968 — Section 11, 62
High Courts16 May 2014
Mukesh Vs The State
Delhi High Court · (2014) 05 DEL CK 0373
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 374Penal Code, 1860 (IPC) — Section 302, 307, 309, 498A, 498-A
High Courts16 May 2014
Rakesh Bhagat and Others Vs Neena Ahuja and Others
Delhi High Court · (2014) 05 DEL CK 0360
Civil Procedure Code, 1908 (CPC) — Section 115Delhi Rent Control Act, 1958 — Section 14(1)(e), 19, 25B, 25-B, 25B(8)
High Courts16 May 2014Allowed
Vinod Kumar Arora Vs State
Delhi High Court · (2014) 3 DMC 63
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 498A
High Courts16 May 2014Dismissed
State Vs S.P. Tyagi and Others
Delhi High Court · (2014) 05 DEL CK 0301
Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 20, 7
High Courts16 May 2014Dismissed
Shishir Kumar @ Chunnu Vs State
Delhi High Court · (2014) 05 DEL CK 0295
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 313, 374(2)Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 120B, 34, 364A, 420
High Courts16 May 2014
Tanu Goel and Another Vs Girish Chopra and Others
Delhi High Court · (2014) 7 AD 76 : (2014) 210 DLT 778 : (2014) 144 DRJ 250 : (2014) 143 DRJ 543
Contract Act, 1872 — Section 31, 32, 35Specific Relief Act, 1963 — Section 23
High Courts16 May 2014
Abdul Rehman Vs Principal Rabea Girls Public School and Others Hamdard Education Society and Another Vs Abdul Rehman and Another
Delhi High Court · (2014) 211 DLT 364 : (2014) 210 DLT 275 : (2014) 143 DRJ 585
Constitution of India, 1950 — Article 30Delhi School Education Act, 1973 — Section 15, 2(h), 2(t), 5
High Courts16 May 2014Disposed Off
Sandeep and Another Vs Union of India and Others
Delhi High Court · (2014) 05 DEL CK 0276
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 13, 15, 21Delhi Land Reforms Act, 1954 — Section 48(2), 5(d), 50, 51, 51(2)
High Courts16 May 2014Dismissed
Delhi Shramik Sangathan Vs Manish Gupta and Others
Delhi High Court · (2014) 05 DEL CK 0240
Penal Code, 1860 (IPC) — Section 147, 148, 149, 186, 332
High Courts16 May 2014Allowed
D.T.C. Vs Bahadur Singh and Another
Delhi High Court · (2014) 3 LLJ 270 : (2014) LLR 708
Industrial Disputes Act, 1947 — Section 33, 33A
High Courts16 May 2014Disposed Off
Info Edge(India) Ltd. Vs Akash Deep
Delhi High Court · (2014) 05 DEL CK 0191
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, 151
High Courts16 May 2014Allowed
Pankaj Vs State
Delhi High Court · (2014) 3 JCC 1535
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 361, 363, 366
High Courts16 May 2014Disposed Off
Jagmohan Vs State
Delhi High Court · (2014) 6 AD 47 : (2015) 217 DLT 291
Criminal Procedure Code, 1973 (CrPC) — Section 164, 428Penal Code, 1860 (IPC) — Section 307, 325, 367, 377
High Courts16 May 2014Dismissed
IND Synergy Ltd. Vs Goyal MG Gases Pvt. Ltd.
Delhi High Court · (2014) 3 BC 433
Criminal Procedure Code, 1973 (CrPC) — Section 204, 239, 251, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts16 May 2014Disposed Off
Vipin Kumar Mittal Vs Lok Sabha Secretariat
Delhi High Court · (2014) 05 DEL CK 0085