High Courts23 May 2014
Commissioner of Income Tax-X Vs M/s. Kultar Exports
Delhi High Court · (2014) 369 ITR 440
Constitution of India, 1950 — Article 32Income Tax Act, 1961 — Section 148, 249(2), 260A, 28(iiid), 80HHC
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,833 of 6,818
High Courts23 May 2014Dismissed
Promila Ghai Vs Oriental Bank of Commerce and Others
Delhi High Court · (2014) 211 DLT 96 : (2014) 144 DRJ 134
Civil Procedure Code, 1908 (CPC) — Section 60Constitution of India, 1950 — Article 226Punjab Land Revenue Act, 1887 — Section 31, 34, 35
High Courts23 May 2014
Emaar MGF Land Ltd. Vs Tax Recovery Officer-2 and Others
Delhi High Court · (2014) 269 CTR 217 : (2014) 365 ITR 293
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 21 Rule 46, Order 21 Rule 46CConstitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 226, 226(3), 226(3)(vi), 226(3)(x)
High Courts23 May 2014
Disney Enterprises Inc. and Another Vs Santosh Kumar and Another
Delhi High Court · (2014) 59 PTC 217
Copyright Act, 1957 — Section 2(c), 51Trade Marks Act, 1999 — Section 29
High Courts23 May 2014
Commissioner of Income Tax Vs Sanjay Gupta Sanjay Gupta Vs Commissioner of Income Tax
Delhi High Court · (2014) 269 CTR 339 : (2014) 366 ITR 18
Income Tax Act, 1961 — Section 132, 132A, 148, 158B, 158B(a)
High Courts23 May 2014
Commissioner of Income Tax Vs M/s. Cushman and Wakefield (India) Pvt. Ltd.
Delhi High Court · (2014) 269 CTR 16 : (2014) 367 ITR 730 : (2014) 225 TAXMAN 8
Income Tax Act, 1961 — Section 10A, 10AA, 10B, 139(1), 143(1)
High Courts23 May 2014Dismissed
Sandeep Kumar and Others Vs Delhi Fire Service and Others
Delhi High Court · (2014) 05 DEL CK 0101
High Courts23 May 2014Allowed
Om Prakash Vs State
Delhi High Court · (2014) 3 CCR 1 : (2014) 143 DRJ 349
Criminal Procedure Code, 1973 (CrPC) — Section 100, 156(3), 161, 169, 313Evidence Act, 1872 — Section 65BNarcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 18(b), 42, 42(1), 42(2)
High Courts23 May 2014
Krishan Kumar Vs State
Delhi High Court · (2014) 3 JCC 1711
Arms Act, 1959 — Section 25Constitution of India, 1950 — Article 21, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts23 May 2014Dismissed
R.P. Tolani Vs UOI and Others
Delhi High Court · (2015) 1 AD 78 : (2014) 211 DLT 75 : (2014) 226 TAXMAN 437
Constitution of India, 1950 — Article 226, 309
High Courts23 May 2014Allowed
M/s. Maharashtra Hybrid Seeds Co. Ltd. Vs Govt. of NCT and Others
Delhi High Court · (2014) 210 DLT 650 : (2014) LabIC 3440 : (2014) 4 LLJ 61 : (2014) 3 LLN 106
Industrial Disputes Act, 1947 — Section 2(s)
High Courts23 May 2014Dismissed
Anees Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2014) 05 DEL CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 315Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 302, 304B, 306
High Courts23 May 2014
Rio Tinto Orissa Mining P. Ltd. Vs Mines Tribunal
Delhi High Court · (2015) 214 DLT 598 : (2015) 5 FLT 94
Constitution of India, 1950 — Article 226
High Courts23 May 2014Dismissed
The Oriental Insurance Company Limited Vs Satender Kumar
Delhi High Court · (2014) LLR 787
Workmens Compensation Act, 1923 — Section 3(1)(b), 30, 30(1), 4(1)(B)
High Courts22 May 2014
Food Inspector Vs Surender Pal
Delhi High Court · (2015) 1 Crimes 605
Prevention of Food Adulteration Act, 1954 - Section 16(1)(a), 7
High Courts22 May 2014
Dabur India Ltd. Vs Rhim Pharmaceuticals
Delhi High Court · (2014) 05 DEL CK 0370
Trade Marks Act, 1999 — Section 2(m), 2(q), 2(zb), 28, 29(1)
High Courts22 May 2014Allowed
Jai Kishan Khanna Since Deceased through L.R. Rajeev Khanna Vs Shantnu Appt. Coop Group Housing Society Registration No. 1111
Delhi High Court · (2014) 05 DEL CK 0275
Delhi Co-operative Societies Act, 2003 — Section 112, 86, 86(2), 86(4)
High Courts22 May 2014Dismissed
Jumbo Chemicals and Allied Industries Private Limited Vs M/s. Arjun Industries Limited
Delhi High Court · (2014) 6 AD 726 : (2014) 187 CompCas 342 : (2014) 210 DLT 726
Companies Act, 1956 — Section 433(c), 433(e), 433(f), 434, 434(1)(a)Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17(1), 19, 19(1)
High Courts22 May 2014Disposed Off
Satish and Others Vs State
Delhi High Court · (2014) 05 DEL CK 0219
Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 324
High Courts22 May 2014Allowed
Ishpinder Kochhar Vs Deluxe Dentelles (P) Ltd.
Delhi High Court · (2014) 05 DEL CK 0193
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 11 Rule 12, Order 11 Rule 13, Order 11 Rule 14, Order 11 Rule 5Penal Code, 1860 (IPC) — Section 151