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Delhi High Court judgments

1,36,357 judgments · page 3,805 of 6,818

High Courts07 Aug 2014Dismissed

State Vs R.P. Tiwari

Delhi High Court · (2014) 4 JCC 2371

Criminal Procedure Code, 1973 (CrPC) — Section 437(A)Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
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High Courts07 Aug 2014

Sharad P. Jagtiani Vs Edelweiss Securities Ltd.

Delhi High Court · (2014) 4 ARBLR 94

Arbitration and Conciliation Act, 1996 — Section 2, 2(4), 37, 40, 41Civil Procedure Code, 1908 (CPC) — Section 89Securities Contracts (Regulation) Act, 1956 — Section 9, 9(2)(n), 9(4)
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High Courts07 Aug 2014

Sudhir Sabharwal Vs Rajesh Pruthi

Delhi High Court · (2015) 218 DLT 290

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 20 Rule 20, Order 39 Rule 1, Order 39 Rule 10, 151Registration Act, 1908 — Section 17(1-A)Transfer of Property Act, 1882 — Section 53-A
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High Courts07 Aug 2014Dismissed

Ganesh Pandurang Vs State

Delhi High Court · (2014) 08 DEL CK 0010

Criminal Procedure Code, 1973 (CrPC) — Section 311, 313Evidence Act, 1872 — Section 6
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High Courts06 Aug 2014Disposed Off

Ashok Kumar Vs State

Delhi High Court · (2014) 4 JCC 2399

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 37Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 437, 438, 438(1)
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High Courts06 Aug 2014Disposed Off

Sushil Kumar Vs State of Delhi

Delhi High Court · (2014) 08 DEL CK 0224

Criminal Procedure Code, 1973 (CrPC) — Section 157, 313Evidence Act, 1872 — Section 65Penal Code, 1860 (IPC) — Section 201, 302, 34
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