High Courts13 Aug 2014Dismissed
Shahin Rustam Vs Indira Gandhi National Open University
Delhi High Court · (2014) 08 DEL CK 0029
Administrative Tribunals Act, 1985 — Section 14(1), 3Constitution of India, 1950 — Article 323A, 323B
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,803 of 6,818
High Courts13 Aug 2014
Gulati Trading Company Vs Man Mohan Verma
Delhi High Court · (2014) 08 DEL CK 0018
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(8)Evidence Act, 1872 — Section 116
High Courts12 Aug 2014
Umar and Others Vs Islam and Others
Delhi High Court · (2015) 216 DLT 482
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(8)
High Courts12 Aug 2014Dismissed
Rosa Power Supply Co. Ltd. Vs Union of India
Delhi High Court · (2014) 307 ELT 638
Constitution of India, 1950 — Article 226
High Courts12 Aug 2014
Ramesh Jain Vs NDMC
Delhi High Court · (2014) 08 DEL CK 0179
Constitution of India, 1950 — Article 227
High Courts12 Aug 2014
Giriraj Prashad Meena Vs State NCT of Delhi
Delhi High Court · (2014) 08 DEL CK 0176
Evidence Act, 1872 — Section 113A, 113BPenal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts12 Aug 2014
The Commissioner of Income Tax II Vs Kuldeep Singh
Delhi High Court · (2014) 270 CTR 561 : (2014) 125 RD 163 : (2014) 226 TAXMAN 133
Income Tax Act, 1961 — Section 139, 2(47), 45, 54, 54(1)Transfer of Property Act, 1882 — Section 53A
High Courts12 Aug 2014Dismissed
Rukma Singh Vs State
Delhi High Court · (2014) 08 DEL CK 0168
Criminal Procedure Code, 1973 (CrPC) — Section 156(2), 161, 173, 173(8), 216Penal Code, 1860 (IPC) — Section 201, 216, 302, 304B, 468
High Courts12 Aug 2014
Delhi High Court Legal Services Committee Vs UOI
Delhi High Court · (2015) CriLJ 2054 : (2015) 214 DLT 1
Army Act, 1950 — Section 69Child Labour (Prohibition and Regulation) Act, 1986 — Section 10, 11, 12, 13, 14Child Marriage Restraint Act, 1929 — Section 2(a), 2(b), 2(c), 2(d), 3
High Courts12 Aug 2014Dismissed
Deepak Khosla Vs Company Law Board
Delhi High Court · (2014) 08 DEL CK 0162
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4(2), Order 6 Rule 14Companies Act, 1956 — Section 237
High Courts12 Aug 2014
Bharat Furnishing Co. Vs Commissioner of Income Tax
Delhi High Court · (2014) 08 DEL CK 0161
Income Tax Act, 1961 — Section 271(1)(a), 272A, 272A(2)(e), 274
High Courts12 Aug 2014
Bubay Vs State
Delhi High Court · (2014) 144 DRJ 563 : (2014) 3 JCC 2135
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts12 Aug 2014
Commr. of C. Ex. and S.T. (LTU) Vs Sharda Motor Industries Ltd.
Delhi High Court · (2014) 309 ELT 603
High Courts12 Aug 2014
Beetashok Chatterjee Vs Lovely Chanda
Delhi High Court · (2015) 214 DLT 328
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151Contract Act, 1872 — Section 230Powers of Attorney Act, 1882 — Section 1A, 2
High Courts11 Aug 2014
Chintamani Devi Vs Vijay Kumar
Delhi High Court · (2015) 2 AD 459 : (2015) 215 DLT 385
Constitution of India, 1950 — Article 227Court Fees Act, 1870 — Section 7(v)
High Courts11 Aug 2014Dismissed
Union of India Vs Manoj Cable Company Pvt. Ltd.
Delhi High Court · (2014) 08 DEL CK 0283
Arbitration and Conciliation Act, 1996 — Section 34
High Courts11 Aug 2014Disposed Off
Abrar Ali Vs CISF
Delhi High Court · (2014) 144 DRJ 446
Constitution of India, 1950 — Article 20(2), 226Penal Code, 1860 (IPC) — Section 363, 366A
High Courts11 Aug 2014
Ramwati Vs Govt. of NCT of Delhi
Delhi High Court · (2014) 08 DEL CK 0189
Land Acquisition Act, 1894 — Section 17, 4, 6
High Courts11 Aug 2014
Ram Lalit Rai Vs Kamla Rani
Delhi High Court · (2014) 08 DEL CK 0174
Hindu Adoptions and Maintenance Act, 1956 — Section 11(vi)
High Courts11 Aug 2014Dismissed
Gurudwara Shri Guru Singh Sabha Vs S. Harvinder Pal Singh
Delhi High Court · (2014) 08 DEL CK 0164
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Constitution of India, 1950 — Article 227