High Courts05 Aug 2014

Anand J. Datwani Vs Geeti Bhagat Datwani

Delhi High Court · (2015) 214 DLT 472

Benami Transactions (Prohibition) Act, 1988 — Section 3, 4Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Criminal Procedure Code, 1973 (CrPC) — Section 156(3)
High Courts05 Aug 2014

Meenu Vs State

Delhi High Court · (2014) 4 JCC 2455

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200
High Courts04 Aug 2014

Niwas and ETC Vs State

Delhi High Court · (2014) 08 DEL CK 0323

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 120B, 307, 420, 423, 467
High Courts04 Aug 2014Allowed

Travelite (india) Vs UOI

Delhi High Court · (2014) 271 CTR 617 : (2014) 46 GST 708 : (2014) 28 GSTR 520 : (2014) 35 STR 653

Central Excises and Salt Act, 1944 — Section 37BConstitution of India, 1950 — Article 162, 226Finance Act, 1994 — Section 59, 72A, 72-A, 83, 94
High Courts04 Aug 2014

Reliance Securities Ltd. Vs State

Delhi High Court · (2014) 08 DEL CK 0118

Criminal Procedure Code, 1973 (CrPC) — Section 154, 156(3), 173, 190, 200Penal Code, 1860 (IPC) — Section 403, 406, 415, 420