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Delhi High Court judgments

1,36,357 judgments · page 3,806 of 6,818

High Courts06 Aug 2014Dismissed

SCB China Ltd. Vs State Bank of Patiala

Delhi High Court · (2015) 214 DLT 423 : (2014) 176 PLR 29

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 37, Order 37 Rule 37, Order 43 Rule 1, Order 43 Rule 43, 104Constitution of India, 1950 — Article 136Delhi High Court Act, 1966 — Section 10, 10(1)
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High Courts05 Aug 2014Dismissed

Syed Maqbool Vs N.I.A.

Delhi High Court · (2015) CriLJ 682 : (2014) 4 JCC 2854

Criminal Procedure Code, 1973 (CrPC) — Section 158, 161, 167, 170, 173Penal Code, 1860 (IPC) — Section 121A, 123Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 20, 20(4), 20(8)
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High Courts05 Aug 2014Disposed Off

Subhash Mandal Vs The State

Delhi High Court · (2014) 08 DEL CK 0215

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 323, 324, 326, 34
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High Courts05 Aug 2014Dismissed

Ranbir S. Arora Vs State

Delhi High Court · (2014) 4 JCC 2706

Criminal Procedure Code, 1973 (CrPC) — Section 161, 188, 482National Commission for Women Act, 1990 — Section 10(4), 8(1)Penal Code, 1860 (IPC) — Section 323, 34, 354, 509
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