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Delhi High Court judgments

1,15,525 judgments · page 377 of 5,777

High Courts23 Dec 2025

Pramod Kumar Rawat Vs Union Of India & Ors.

Delhi High Court · (2025) 12 DEL CK 2319

Prevention of Corruption Act, 1988-Section 13(2), 13(1)(e)Central Civil Services (Classification, Control & Appeal) Rules, 1965-Rule 14, 19(2)Central Civil Services (Conduct) Rules, 1964-Rule 18(2), 3(1)(i), 3(1)(iii), 18
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High Courts23 Dec 2025Allowed

Kuldeep Singh Sengar Vs Central Bureau Of Investigation

Delhi High Court · (2025) 12 DEL CK 2320

Code of Criminal Procedure, 1963-Section 389(1), 482, 207, 173, 161, 164, 294, 389(3), 389, 91Indian Penal Code, 1860-Section 376, 363, 366, 506, 323, 504, 147, 302, 376D, 120B, 166, 167, 193, 201, 203, 211, 218, 341, 304(II), 304 Part-II, 376(2), 376(2)(b), 376(2)(f), 376(2)(k), 375, 21Protection of Children from Sexual Offences Act, 2012-Section 5(c), 6, 3, 4, 2(d), 42A, 5(p), 5, 42, 2(2), 2
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High Courts23 Dec 2025

MKU Limited & Anr. Vs Union Of India & Ors.

Delhi High Court · (2025) 12 DEL CK 2321

Constitution of India-Article 226Industries (Development and Regulations) Act, 1951-Section 3(d), 10, 11, 11A, 12(2), 13, 14, 25, 29B, 30(2)(i), (j), (k), (m), (n)Registration and Licensing of Industrial Undertakings Rules, 1952-Rule 7, 8, 9, 10, 10(2), 11, 15, 19
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High Courts23 Dec 2025Dismissed

Imtiyaz Vs State

Delhi High Court · (2025) 12 DEL CK 1877

Code of Criminal Procedure, 1973- Section 428Indian Penal Code, 1860- Section 308
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High Courts23 Dec 2025Dismissed

Shahid Yousuf Vs National Investigation Agency

Delhi High Court · (2025) 12 DEL CK 1841

Constitution of India, 1950- Article 134, 136Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 378(3), 397, 397(1), 397(2), 482
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High Courts23 Dec 2025Dismissed

Suranjan Saha Vs Rumpa Saha

Delhi High Court · (2025) 12 DEL CK 1838

Constitution of India, 1950- Article 227Hindu Marriage Act, 1955- Section 13(1)(ia), 13(1)(ib), 24Family Courts Act, 1984- Section 19
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