Delhi School Education Act, 1973-Section 20(1), 20, 10(1)Delhi School Education Rules, 1973-Rules 122–124, 102-124, 125, 115–121, 118Constitution of India-Article 226

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High Courts22 Dec 2025Allowed

K K Masih & Ors. Vs State NCT Of Delhi & Anr.

Delhi High Court · (2025) 12 DEL CK 2362

Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 34Code of Criminal Procedure, 1973-Section 482

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High Courts22 Dec 2025Allowed

The All India Institute Of Medical Sciences Through Its Director Vs Dr. Madhu Bhardwaj

Delhi High Court · (2025) 12 DEL CK 2361

Central Civil Services (Pension) Rules, 1972-Rule 13, 19, 21 and 25, 26, 26(1), 29, 48-A, 48-A(2), 49(2)(b)

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High Courts22 Dec 2025

Bhutani Automobiles LLP Vs Union Of India & Ors.

Delhi High Court · (2025) 12 DEL CK 2392

Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 168(A), 168-A, 73SGST Act (Telangana GST Act)-Section 73

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High Courts22 Dec 2025

Meena Devi Vs Union Of India & Anr.

Delhi High Court · (2025) 12 DEL CK 2393

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High Courts22 Dec 2025

Arvind Kumar Singh Chauhan Vs Director General & Ors.

Delhi High Court · (2025) 12 DEL CK 2394

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High Courts22 Dec 2025

Govt Of NCT Delhi & Ors. Vs Subhash Yadav

Delhi High Court · (2025) 12 DEL CK 2395

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High Courts22 Dec 2025

Monu Sharma & Ors. Vs Union Of India & Ors.

Delhi High Court · (2025) 12 DEL CK 2396

Constitution of India-Article 16

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High Courts22 Dec 2025

Deepak Sherawat Vs Registrar General, High Court Of Delhi & Ors.

Delhi High Court · (2025) 12 DEL CK 2397

Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 14Delhi Higher Judicial Service Rules, 1970-Rule 27

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High Courts22 Dec 2025

Mohd. Jameel Abassi Vs Union Of India & Ors

Delhi High Court · (2025) 12 DEL CK 2398

Central Civil Services (Extraordinary Pension) Rules, 2023-Rule 4(1) and (2)

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High Courts22 Dec 2025

Naresh Sharma & Anr. Vs PRV Industries & Anr.

Delhi High Court · (2025) 12 DEL CK 2399

Limitation Act, 1963-Section 5

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High Courts22 Dec 2025

Md. Nasim Vs State

Delhi High Court · (2025) 12 DEL CK 2400

Indian Penal Code-Section 397, 392, 34Cr.P.C.-Section 428, 313Probation of Offenders Act, 1958-Section 4

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High Courts22 Dec 2025

Deepak Nagar Vs State (Govt Of NCT Of Delhi) & Ors.

Delhi High Court · (2025) 12 DEL CK 2401

Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482, 161, 174, 166A, 173(8), 164, 173Indian Penal Code, 1860-Section 498A, 306, 323, 34, 302

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