High Courts22 Dec 2025
Chanderlok Nainta & Ors. Vs State NCT Of Delhi & Ors.
Delhi High Court · (2025) 12 DEL CK 2402
Constitution of India-Article 226, 227Code of Criminal Procedure, 1973-Section 482Government Apartment Act
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Delhi High Court judgments
1,15,525 judgments · page 379 of 5,777
High Courts22 Dec 2025
Surendra Ram Vs The State (Govt Of N.C.T Delhi)
Delhi High Court · (2025) 12 DEL CK 2403
Code of Criminal Procedure, 1973-Section 374, 164, 313IPC-Section 376, 506POCSO Act-Section 4, 29
High Courts22 Dec 2025
Sajid Khan Vs State & Anr.
Delhi High Court · (2025) 12 DEL CK 2404
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Negotiable Instruments Act, 1881-Section 138, 142(B)General Clauses Act-Section 27
High Courts22 Dec 2025
IFFCO Tokio Gen Ins Co Ltd Vs Lachhman Singh & Ors
Delhi High Court · (2025) 12 DEL CK 2354
Indian Penal Code, 1860-Sections 279, 338, 304-A, 427Motor Vehicles Act, 1988-Section 171
High Courts22 Dec 2025
T V Sundram Iyengar And Sons Private Limited Vs Commissioner Of GST (State) & Ors.
Delhi High Court · (2025) 12 DEL CK 2355
Constitution of India-Article 226, 227Central Goods and Services Tax Act, 2017-Section 168A, 73SGST Act (Telangana GST Act)-Section 73
High Courts22 Dec 2025
The New India Assurane Co. Ltd Vs Krishna Pal Sharma & Ors
Delhi High Court · (2025) 12 DEL CK 2356
High Courts22 Dec 2025
Adarsh Journal Pvt. Ltd. Vs Commissioner Of Income Tax Ward 1 (3)
Delhi High Court · (2025) 12 DEL CK 2348
Income Tax Act, 1961-Section 260A, 234B, 234C, 143(3)
High Courts22 Dec 2025
Shri Brajendra Khandelwal Vs M/S Rajendra Iron Mart & Ors.
Delhi High Court · (2025) 12 DEL CK 2346
Arbitration and Conciliation Act, 1996-Section 9, 11, 21, 34, 34(2), 34(2)(b)(ii), 34(2A), 37, 75, 81
High Courts22 Dec 2025
M/S Dhawan Box Sheet Containers Pvt Ltd Vs National Insurance Company Ltd
Delhi High Court · (2025) 12 DEL CK 2347
Commercial Courts Act, 2015-Order XI Rule 1(5)Code of Civil Procedure, 1908-Section 151
High Courts22 Dec 2025
Kamaljeet Talvaliya @ Kamaljeet & Ors. Vs Govt. Of NCT Of Delhi, Through SHO & Anr.
Delhi High Court · (2025) 12 DEL CK 2331
Indian Penal Code, 1860-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 482, 320
High Courts22 Dec 2025Allowed
Harish Mittal Vs Kishan Gopal Rathi
Delhi High Court · (2025) 12 DEL CK 2332
Code of Civil Procedure, 1908-Order 43 Rule 1, IX Rule 13, Section 151, V Rules 20, V Rule 17, VDelhi Court Services of Process (Civil Proceeding) Rules, 2010-Rule 12
High Courts22 Dec 2025
State (GNCT Of Delhi) Vs Rakesh Sehrawat & Anr.
Delhi High Court · (2025) 12 DEL CK 2333
Code of Criminal Procedure, 1973-Section 378(4), 378(1), 313Indian Penal Code, 1860-Section 323, 427, 308, 506, 34
High Courts22 Dec 2025Dismissed
Hans Raj Vs Kishori Lal
Delhi High Court · (2025) 12 DEL CK 2334
Delhi Rent Control Act, 1958-Section 14(1)(e), 14A, 14B, 14C and 14D, 25B, 25B(1), 25B(2), 25B(3), 25B(4), Third ScheduleCode of Civil Procedure, 1908-Order V Rule 20, Section 151Amendment Act of 1976
High Courts22 Dec 2025
Ajay Vs The State (Govt. Of NCT Delhi)
Delhi High Court · (2025) 12 DEL CK 2335
BNSS, 2023-Section 482BNS, 2023-Section 351(3)/3(5)/61(2)/308(4)Penal Code, 1860-Sections 34, 149, 354, 354B, 506, 387, 120B
High Courts22 Dec 2025
Harsh Kumar @ Honey Vs The State (Govt Of Nct) Delhi
Delhi High Court · (2025) 12 DEL CK 2336
Indian Penal Code, 1860-Section 363, 376
High Courts22 Dec 2025
Union Of India Vs Gp Capt Suresh Khanna
Delhi High Court · (2025) 12 DEL CK 2337
Code of Civil Procedure, 1908-Section 151Limitation Act-Section 5
High Courts22 Dec 2025Disposed Of
Shailender Bansal & Ors Vs Govt. Of Nct Of Delhi & Ors
Delhi High Court · (2025) 12 DEL CK 1848
High Courts22 Dec 2025Allowed
K K Masih & Ors. Vs State Nct Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 1865
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 34, 406, 498A
High Courts22 Dec 2025Allowed
Yogesh Kumar And Ors Vs State Of Nct Of Delhi And Anr
Delhi High Court · (2025) 12 DEL CK 1864
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 34, 354, 406, 498A
High Courts22 Dec 2025Allowed
Surjeet Singh & Anr. Vs State Of Nct Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 1863
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 482Bharatiya Nyaya Sanhita, 2023- Section 125(a), 289