High Courts24 Dec 2025Disposed Of
Mamta Das Vs Puneet Das
Delhi High Court · (2025) 12 DEL CK 1868
Constitution of India, 1950- Article 227Code of Civil Procedure, 1908- Section 114, Order 47Indian Divorce Act, 1869- Section 10(1)(ix)
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Delhi High Court judgments
1,15,525 judgments · page 375 of 5,777
High Courts24 Dec 2025Dismissed
Shristi Infrastructure Development Corporation Ltd Vs Airports Authority Of India & Ors.
Delhi High Court · (2025) 12 DEL CK 1867
Constitution of India, 1950- Article 14Aircraft Act, 1934- Section 9A
High Courts24 Dec 2025Allowed
Airports Authority Of India Vs Shristi Infrastructure Development Corporation Ltd & Ors.
Delhi High Court · (2025) 12 DEL CK 1866
Constitution of India, 1950- Article 14Aircraft Act, 1934- Section 9A
High Courts23 Dec 2025Disposed Of
Sanjeev Maggu Vs Additional Commissioner Of Customs
Delhi High Court · (2025) 12 DEL CK 4078
Constitution of India-Article 226Customs Act, 1962-Section 112 (a), 112 (b), 114AAWarehousing (Custody and Handling of Goods) Regulations, 2016-Regulation 12
High Courts23 Dec 2025
Col. Laxmi Narayan (Retd.) & Ors. Vs Coal India Limited & Ors.
Delhi High Court · (2025) 12 DEL CK 2383
Constitution of India-Article 226, 227, 14, 21, 136, 299Delhi Judicial Service Rules, 1970-Rule 14(c)Mines and Minerals (Development and Regulation) Act-Section 2
High Courts23 Dec 2025
Shahid Yousuf Vs National Investigation Agency
Delhi High Court · (2025) 12 DEL CK 2378
National Investigation Agency Act, 2008-Sections 1(2), 3(2), 6, 11, 11(8), 16, 19, 21, 21(1), 21(2), 21(3), 21(4), 21(5), 22Code of Criminal Procedure, 1973-Sections 378(3), 397, 397(1), 397(2), 482Code of Criminal Procedure, 1898-Section 561-A
High Courts23 Dec 2025
Atma Ram Builders Pvt Ltd Vs Embassy Restaurant & Anr.
Delhi High Court · (2025) 12 DEL CK 2377
Code of Civil Procedure, 1908-Order VII Rule 11, VII Rule 11(d), Sections 6 and 9Delhi Rent Control Act, 1958-Section 2(k), 3, 4, 6, 6A, 7, 9, 14(1), 15, 50Delhi and Ajmer-Merwara Rent Control Act, 1947
High Courts23 Dec 2025
MS Durga Builders Private Limited Vs Mr Ajay Relan & Ors.
Delhi High Court · (2025) 12 DEL CK 2376
Code of Civil Procedure, 1908-Order 7 Rule 11, XXIII Rule 3Indian Evidence Act, 1873-Section 114(g)Indian Contract Ac, 1872-Sections 17, 18, 19
High Courts23 Dec 2025
Ashwani Sharma Vs Central Bureau Of Investigation
Delhi High Court · (2025) 12 DEL CK 2375
Bharatiya Nagrik Suraksha Sanhita, 2023-Section 430Code of Criminal Procedure, 1973-Section 389IPC-Sections 120B, 420, 468, 471
High Courts23 Dec 2025
Chandigarh Horse Riders Society Vs Rajasthan Equestrian Association & Ors.
Delhi High Court · (2025) 12 DEL CK 2372
National Sports Development Code of India, 2011-Clauses 3.9 and 3.10 of Annexure II, 3.4 of Annexure-II, Relaxation Clause
High Courts23 Dec 2025
Harjit Singh Vs Sardar Rawel Singh Dead Thr Lrs & Ors
Delhi High Court · (2025) 12 DEL CK 2370
Code of Civil Procedure, 1908-Order XXIII Rule 1, VI Rule 17Constitution of India-Article 226
High Courts23 Dec 2025
Truevalue Marketing Services Private Limited & Anr. Vs Union Of India & Ors.
Delhi High Court · (2025) 12 DEL CK 2360
RDB Act-Section 7(2), Chapter V, 19(23), 26, 30, 30-ACode of Civil Procedure, 1908-Section 21Constitution of India-Article 226
High Courts23 Dec 2025
Umesh Kumar Vs State (GNCT) Of Delhi
Delhi High Court · (2025) 12 DEL CK 2359
Indian Penal Code-Section 363, 366A, 328, 365, 366, 376Cr.P.C.-Section 313
High Courts23 Dec 2025
Ajay Chauhan Vs Sales Tax Officer Class II AVATO Ward 96 Zone 9 & Ors.
Delhi High Court · (2025) 12 DEL CK 2385
Constitution of India-Article 226, 227Central Goods and Services Tax Act, 2017-Section 168A, 168 (A), 168-A, 73SGST Act (Telangana GST Act)-Section 73
High Courts23 Dec 2025
Bijay Kumar Dubey Vs Union Of India & Ors.
Delhi High Court · (2025) 12 DEL CK 2386
Central Civil Services (Pension) Rules, 1972-Rule 38, 38(2), 49, 49(2)Fundamental Rules-Rule 9(21)CCS (EOP) Rules-Rule 4(b)(iv)
High Courts23 Dec 2025
Ganraj Enterprises & Ors. Vs Land Mark Crafts Pvt. Ltd & Anr.
Delhi High Court · (2025) 12 DEL CK 2387
Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2Commercial Courts Act, 2015-Section 13Trade Marks Act, 1999-Section 15, 16, 23, 28(1), 29, 29(2)(b), 29(2)(c), 29(3), 31(1), 38, 39, 40(1), 41, 57, 134, 135(1)
High Courts23 Dec 2025
Khairu Nisa Bano Vs Commissioner Of Customs
Delhi High Court · (2025) 12 DEL CK 2388
Constitution of India-Article 226Customs Act, 1962-Section 108, 111(d), 111(3i), 111(i), 111(j), 111(m), 112(a), 112(b), 125, 125(3)Baggage Rules, 2016
High Courts23 Dec 2025
Sh. Ravi Vs The State Of NCT Of Delhi
Delhi High Court · (2025) 12 DEL CK 2389
IPC-Section 34, 392, 394, 397, 411Arms Act-Section 25, 27Cr.P.C.-Section 313, 428
High Courts23 Dec 2025
Tanmaya Chowdhary Vs State
Delhi High Court · (2025) 12 DEL CK 2390
Indian Succession Act, 1925-Section 278, 63Hindu Succession Act, 1956Evidence Act 1872-Section 68
High Courts23 Dec 2025
Union Of India & Ors. Vs Ex MWO (HFO) Anand Singh Chauhan
Delhi High Court · (2025) 12 DEL CK 2391