High Courts24 Dec 2025Allowed
Pawan Dube Vs Deepa Tuteja & Anr.
Delhi High Court · (2025) 12 DEL CK 1896
COURT ARCHIVE
Delhi High Court judgments
1,15,525 judgments · page 374 of 5,777
High Courts24 Dec 2025Dismissed
Pramit Jain Vs State (Nct Of Delhi) & Ors
Delhi High Court · (2025) 12 DEL CK 1895
Constitution of India, 1950- Article 226Bhartiya Nagrik Suraksha Sanhita, 2023- Section 528
High Courts24 Dec 2025Disposed Of
Oriental Insurance Co Ltd Vs Sunita Tyagi & Ors
Delhi High Court · (2025) 12 DEL CK 1894
Indian Penal Code, 1860- Section 279, 304A, 338
High Courts24 Dec 2025Allowed
M/s Traffic Media(India) Vs Delhi Metro Rail Corporation
Delhi High Court · (2025) 12 DEL CK 1893
Arbitration and Conciliation Act, 1996- Section 30, 31(3), 34, 34(2A)Contract Act, 1872- Section 74
High Courts24 Dec 2025Dismissed
Union Of India And Ors. Vs Capt.(Ts) Bhartender Singh Kanwar(Retd)(03215 F)
Delhi High Court · (2025) 12 DEL CK 1892
High Courts24 Dec 2025Dismissed
Shamim Vs State
Delhi High Court · (2025) 12 DEL CK 1891
Code of Criminal Procedure, 1973- Section 313, 374(2), 383, 428Indian Penal Code, 1860- Section 34, 37, 323, 363, 392, 397Protection of Children from Sexual Offences Act, 2012- Section 6
High Courts24 Dec 2025Disposed Of
South Municipal Corporation Vs Central Bureau Of Investigation
Delhi High Court · (2025) 12 DEL CK 1890
Code of Criminal Procedure, 1973- Section 235Indian Penal Code, 1860- Section 120B, 217, 417, 465, 468Prevention of Corruption Act, 1988- Section 13(1)(d), 13(2)
High Courts24 Dec 2025Dismissed
Union Of India & Ors. Vs Ex Mwo Umesh Chandra Mishra 649297
Delhi High Court · (2025) 12 DEL CK 1889
High Courts24 Dec 2025Allowed
Ramesh Vs State (N.C.T Of Delhi)
Delhi High Court · (2025) 12 DEL CK 1888
Code of Criminal Procedure, 1973- Section 164, 294, 313Indian Penal Code, 1860- Section 354, 363, 367, 376, 376(2)(i), 376(3)Protection of Children from Sexual Offences Act, 2012- Section 2(d), 6, 8, 9, 10
High Courts24 Dec 2025Dismissed
Ajay Narain Vs Reserve Bank Of India & Ors
Delhi High Court · (2025) 12 DEL CK 1887
Constitution of India, 1950- Article 226Code of Civil Procedure, 1908- Section 96Foreign Exchange Regulation Act, 1973- Section 31, 31(1)
High Courts24 Dec 2025Allowed
Sanwar @ Akbar Malik Vs State Of Nct Of Delhi
Delhi High Court · (2025) 12 DEL CK 1886
Bhartiya Nagrik Suraksha Sanhita, 2023- Section 94, 160, 183, 483, 483(2), 483(3), 528Bharatiya Nyaya Sanhita, 2023- Section 64(1), 75, 78, 79, 126(2), 127
High Courts24 Dec 2025Allowed
Shri I S Juneja Vs State
Delhi High Court · (2025) 12 DEL CK 1885
Constitution of India, 1950- Article 14, 20(2)Code of Criminal Procedure, 1973- Section 300, 468, 468(1), 469(1)(a), 468(3), 482Indian Penal Code, 1860- Section 34, 354D, 506, 509
High Courts24 Dec 2025Dismissed
Abhishek Kumar Vs Neha Lal
Delhi High Court · (2025) 12 DEL CK 1884
Constitution of India, 1950- Article 14, 21, 39A, 51A(h), 226, 227Code of Civil Procedure, 1908- Section 151, Order 8 Rule 1Bharatiya Nagarik Suraksha Sanhita, 2023- Section 440, 528
High Courts24 Dec 2025Disposed Of
M/s S.A. Builders Ltd Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 12 DEL CK 1883
Constitution of India, 1950- Article 142Code of Civil Procedure, 1908- Section 47, 152, Order 21 Rule 1, Order 21 Rule 1(1)(b), Order 21 Rule 1(4), Order 21 Rule 1(5), Order 21 Rule 101Contract Act, 1872- Section 60
High Courts24 Dec 2025ii 30th May
Mohit Bhatia Vs Union Of India & Ors.
Delhi High Court · (2025) 12 DEL CK 1882
Constitution of India, 1950- Article 226(1), 226(2)
High Courts24 Dec 2025Disposed Of
Indrawati Devi Vs BSES Yamuna Power Ltd And Ors
Delhi High Court · (2025) 12 DEL CK 1881
High Courts24 Dec 2025Dismissed
Dr Lakshay Beriwal Vs Guru Teg Bahadur Hospital & Ors.
Delhi High Court · (2025) 12 DEL CK 1880
Constitution of India, 1950- Article 142, 226
High Courts24 Dec 2025Dismissed
Vibhuti Jauhari & Anr. Vs Anita Munjal And Ors & Anr. & Anr.
Delhi High Court · (2025) 12 DEL CK 1870
Code of Civil Procedure, 1908- Order 6 Rule 4, Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d), Order 7 Rule 14, Order 7 Rule 14(1)Limitation Act, 1963- Article 113
High Courts24 Dec 2025Allowed
Dr D K Modi Vs V K Modi & Ors
Delhi High Court · (2025) 12 DEL CK 1869
Code of Civil Procedure, 1908- Order 7 Rule 11
High Courts24 Dec 2025Allowed
Rahul Bhargava & Anr Vs M/s Neo Developers Pvt Ltd
Delhi High Court · (2025) 12 DEL CK 1871
Code of Civil Procedure,1908- Order 7 Rule 10Indian Penal Code, 1860- Section 120B, 406, 420Arbitration and Conciliation Act of 1996- Section 9, 29, 31, 32(7), 32(8), 34, 34(f), 37, 37(1)(b), 41