High Courts16 Jul 2015Disposed off
Utkarsh Tuteja and Others Vs State Govt. of NCT of Delhi
Delhi High Court · (2015) 3 JCC 1841
Penal Code, 1860 (IPC) - Section 186, 323, 332, 34, 353
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 3,656 of 6,863
High Courts15 Jul 2015Disposed Off
Amit Nagpal Vs State (NCT of Delhi)
Delhi High Court · (2015) 07 DEL CK 0363
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 120B, 419, 420, 467, 468
High Courts15 Jul 2015Dismissed
Visa Agro Industries Pvt. Ltd. Vs Mam Chand and Others
Delhi High Court · (2015) 234 DLT 560
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3A, Order 7 Rule 11, 151, 9Delhi Land Reforms Act, 1954 - Section 185, 186, 83, 85Evidence Act, 1872 - Section 114, 74(2)
High Courts15 Jul 2015Dismissed
Ashok Kumar and Others Vs The Narcotics Control Bureau
Delhi High Court · (2015) 9 AD 448 : (2015) 4 CCR 21
Criminal Procedure Code, 1973 (CrPC) - Section 100(4), 293, 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 20(b)(ii)C, 21, 25, 29Penal Code, 1860 (IPC) - Section 489
High Courts15 Jul 2015Dismissed
Punjab and Sind Bank Vs Narain Dass Agencies (South) and Others
Delhi High Court · (2015) 7 AD 122
Civil Procedure Code, 1908 (CPC) - Section 34Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 19(20)
High Courts15 Jul 2015Disposed off
Panchshil Infrastructure Holdings Pvt. Ltd. Vs UOI and Others
Delhi High Court · (2015) 9 AD 99 : (2015) 222 DLT 234
Constitution of India, 1950 - Article 226Food Safety And Standards Act, 2006 - Section 25, 25(1) (ii), 25(1)(iii), 25(2)
High Courts15 Jul 2015Disposed off
Akash Kashyap Vs Lt. Governor of Delhi and Others
Delhi High Court · (2015) 9 AD 609 : (2015) 4 CCR 60
Criminal Procedure Code, 1973 (CrPC) - Section 445, 446, 447, 448, 70Delhi Police Act, 1978 - Section 46, 47, 48, 50, 51Penal Code, 1860 (IPC) - Section 290, 308, 34, 489A
High Courts15 Jul 2015Disposed off
Council of Scientific and Industrial Research and Others Vs Gauhar Raza and Others
Delhi High Court · (2015) 07 DEL CK 0237
High Courts15 Jul 2015
Triveni Engineering and Industries Ltd. Vs Commissioner of Trade and Taxes
Delhi High Court · (2015) 7 AD 277 : (2015) 222 DLT 305 : (2015) 85 VST 1
Central Sales Tax Act, 1956 - Section 5, 5 (2), 5(2), 6 (2), 9 (2)Delhi Value Added Tax Act, 2004 - Section 32, 33, 86 (10)
High Courts15 Jul 2015Dismissed
Balihar Singh Virk and Others Vs UOI and Others
Delhi High Court · (2015) 07 DEL CK 0227
High Courts15 Jul 2015Disposed off
The University of Delhi and Others Vs Pratap Singh Bisht and Others
Delhi High Court · (2015) 151 DRJ 422
High Courts15 Jul 2015Dismissed
Millennium Plaza Ltd. and Others Vs Lecoanet Hemant India Pvt. Ltd. and Others
Delhi High Court · (2015) 7 AD 270 : (2015) 151 DRJ 357
Haryana Apartment Ownership Act, 1983 - Section 11(2), 16(2), 23(3)
High Courts15 Jul 2015Dismissed
S.N. Puri Vs Rajan Kapoor and Others
Delhi High Court · (2015) 7 AD 308
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 23 Rule 3
High Courts15 Jul 2015Dismissed
Harjinder Singh Anand Vs Daljeet Singh Anand
Delhi High Court · (2015) 7 AD 429
Transfer of Property Act, 1882 - Section 53-A
High Courts15 Jul 2015
Rajesh Giri Vs Subhash Mittal and Others
Delhi High Court · (2015) 07 DEL CK 0188
High Courts15 Jul 2015Disposed off
S.K. Tripathi Vs SECY. Agriculture Produce Market Committee Board and Others
Delhi High Court · (2015) 3 LLJ 548
High Courts15 Jul 2015Dismissed
Visa Agro Industries Pvt. Ltd. (Presently Visa Realty Limited) Vs Charan Singh and Others
Delhi High Court · (2015) 7 AD 516
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3A, Order 7 Rule 11, 151, 9Delhi Land Reforms Act, 1954 - Section 185, 186, 83Delhi Land Revenue Act, 1954 - Section 83, 85
High Courts15 Jul 2015Dismissed
New Delhi Municipal Council and Others Vs Shatrughan Prasad Tiwari
Delhi High Court · (2015) 07 DEL CK 0156
Constitution of India, 1950 - Article 226, 227
High Courts15 Jul 2015
Mother Dairy Fruit and Vegetable Pvt. Ltd. Vs Sri Vinayaka Milk Products
Delhi High Court · (2015) 07 DEL CK 0107
Copyright Act, 1957 - Section 14(c), 2(c)Trade Marks Act, 1999 - Section 2(zg)
High Courts15 Jul 2015
Commissioner of Income Tax-XI Vs DLF Commercial Project Corporation
Delhi High Court · (2015) 7 AD 343 : (2015) 379 ITR 538
Income Tax Act, 1961 - Section 143(2), 194C, 194J, 194J (3), 40(a) (ia)