High Courts14 Jul 2015Allowed
Sushil Kumar Gupta and Others Vs State (NCT of Delhi) and Others
Delhi High Court · (2015) 07 DEL CK 0088
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 3,658 of 6,863
High Courts14 Jul 2015Disposed off
Praveen Kumar and Others Vs State and Others
Delhi High Court · (2015) 07 DEL CK 0087
Criminal Procedure Code, 1973 (CrPC) - Section 161, 428Penal Code, 1860 (IPC) - Section 302, 34
High Courts14 Jul 2015Allowed
Dipankar Paul Vs Consulting Engineering Services (India) Pvt. Ltd.
Delhi High Court · (2015) 7 AD 406
Industrial Disputes Act, 1947 - Section 10(4A), 25F, 2A, 9C
High Courts14 Jul 2015
Commissioner of Service Tax Vs Gecas Services India Pvt. Ltd.
Delhi High Court · (2015) 39 STR 980
Central Excises and Salt Act, 1944 - Section 35(L), 35G, 35-G, 35L, 35L(b)Finance Act, 1994 - Section 66, 68, 73(1), 83
High Courts14 Jul 2015
Commissioner of Service Tax Vs Amadeus India Pvt. Ltd.
Delhi High Court · (2015) 39 STR 973
Central Excises and Salt Act, 1944 - Section 35(L), 35G, 35L, 35L (b)Finance Act, 1994 - Section 66, 68, 73(1), 83
High Courts13 Jul 2015Dismissed
Usha Dawar Vs Management, Lady Harding Medical College and Others
Delhi High Court · (2015) 147 FLR 71
Industrial Disputes Act, 1947 - Section 2(oo), 2(oo)(bb), 25-F
High Courts13 Jul 2015Disposed Off
Vinod and Others Vs State and Others
Delhi High Court · (2015) 7 AD 749
Penal Code, 1860 (IPC) - Section 120-B, 307, 320, 34, 384
High Courts13 Jul 2015Allowed
Lalit Jain and Others Vs Union of India and Others
Delhi High Court · (2015) 07 DEL CK 0319
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts13 Jul 2015Dismissed
Surinder Singh Vs State and Others
Delhi High Court · (2015) 3 JCC 1936
Criminal Procedure Code, 1973 (CrPC) - Section 161, 482
High Courts13 Jul 2015Dismissed
Narender Kumar and Others Vs Union of India and Others
Delhi High Court · (2015) 7 AD 161
Constitution of India, 1950 - Article 12, 136Contract Labour (Regulation and Abolition) Act, 1970 - Section 10, 21
High Courts13 Jul 2015Disposed off
Mani Budhankar Vs Union of India and Others
Delhi High Court · (2015) 07 DEL CK 0236
Penal Code, 1860 (IPC) - Section 406, 498-AProbation of Offenders Act, 1958 - Section 12, 3, 4
High Courts13 Jul 2015Allowed
Virender and Others Vs The State (Govt. of NCT) of Delhi and Others
Delhi High Court · (2015) 07 DEL CK 0206
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 323, 325, 34, 506
High Courts13 Jul 2015Dismissed
Vinod Kumar Singh and Others Vs Devraj Singh and Others
Delhi High Court · (2015) 7 AD 233
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 3, Order 7 Rule 11
High Courts13 Jul 2015
U.P. Rural Institute of Medical Science and Research and Others Vs Union of India and Others
Delhi High Court · (2015) 7 AD 192
High Courts13 Jul 2015Dismissed
Atul Kumar Verma Vs Union of India and Others
Delhi High Court · (2015) 7 AD 420 : (2015) 221 DLT 669
Constitution of India, 1950 - Article 226
High Courts13 Jul 2015
Hero Reality Limited Vs Brajesh Nagar and Others
Delhi High Court · (2015) 07 DEL CK 0142
High Courts13 Jul 2015Partly Allowed
Banwari Lal Sharma Vs The Land Acquisition Collector and Others
Delhi High Court · (2015) 07 DEL CK 0090
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts13 Jul 2015
The Commissioner of Income Tax Vs Dion Global Solutions Ltd.
Delhi High Court · (2015) 377 ITR 213
High Courts13 Jul 2015
Pr. Commissioner of Income Tax-3 Vs Fortune Polymers Industries Pvt. Ltd.
Delhi High Court · (2015) 07 DEL CK 0082
Income Tax Act, 1961 - Section 271(1)(c)
High Courts13 Jul 2015Allowed
Kiman Dass and Others Vs State and Others
Delhi High Court · (2015) 7 AD 237
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A