High Courts15 Jul 2015Disposed off
Pahlad Vs State
Delhi High Court · (2015) 7 AD 410
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164Penal Code, 1860 (IPC) - Section 307, 366, 367, 377
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 3,657 of 6,863
High Courts15 Jul 2015Dismissed
Asha Rani and Others Vs NDMC and Others
Delhi High Court · (2015) 221 DLT 730 : (2015) 151 DRJ 468
New Delhi Municipal Council Act, 1994 - Section 252Transfer of Property Act, 1882 - Section 11
High Courts15 Jul 2015Dismissed
Balwan Singh and Others Vs State NCT of Delhi
Delhi High Court · (2015) 221 DLT 752 : (2015) 3 DMC 69
Criminal Procedure Code, 1973 (CrPC) - Section 227Penal Code, 1860 (IPC) - Section 302, 304B, 34, 498, 498A
High Courts14 Jul 2015Dismissed
Neelam Kumari Vs The Personnel Manager, Central Warehousing Corporation
Delhi High Court · (2015) 07 DEL CK 0342
High Courts14 Jul 2015Dismissed
Lata and Others Vs Govt. of NCT of Delhi
Delhi High Court · (2015) 221 DLT 742
Dowry Prohibition Act, 1961 - Section 3, 4Hindu Marriage Act, 1955 - Section 5Penal Code, 1860 (IPC) - Section 34, 406, 498A, 498-A
High Courts14 Jul 2015
Rahul Vaid Vs Balraj Vaid and Others
Delhi High Court · (2015) 9 AD 587 : (2015) 222 DLT 32
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 10Limitation Act, 1963 - Section 5
High Courts14 Jul 2015Allowed
Archana Gupta Vs The Lt. Governor, National Capital Territory of Delhi and Others
Delhi High Court · (2015) 07 DEL CK 0270
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 11, 19 (7), 24, 24(2)
High Courts14 Jul 2015Dismissed
Dharmender Grewal Vs University Grants Commission
Delhi High Court · (2015) 07 DEL CK 0269
Constitution of India, 1950 - Article 226
High Courts14 Jul 2015Allowed
Amit Chauhan and Others Vs State and Others
Delhi High Court · (2015) 07 DEL CK 0267
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts14 Jul 2015Dismissed
Dipak Kumar Sharma Vs U.O.I. and Others
Delhi High Court · (2015) 7 AD 295
Constitution of India, 1950 - Article 309
High Courts14 Jul 2015Partly Allowed
Premwati Vs The Lt. Governor, National Capital Territory of Delhi and Others
Delhi High Court · (2015) 07 DEL CK 0224
Land Acquisition Act, 1894 - Section 11Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 19(7), 24, 24(2)
High Courts14 Jul 2015Dismissed
Vaibhav Bhansali Vs University of Delhi and Others
Delhi High Court · (2015) 7 AD 124
Constitution of India, 1950 - Article 226
High Courts14 Jul 2015Disposed off
South Delhi Municipal Corporation Vs BSES Rajdhani Power Limited
Delhi High Court · (2015) 07 DEL CK 0194
Criminal Procedure Code, 1973 (CrPC) - Section 204, 205, 239, 251, 482Electricity Act, 2003 - Section 135, 150
High Courts14 Jul 2015
P.S. Sharma and Others Vs State and Others
Delhi High Court · (2015) 221 DLT 572 : (2015) 3 JCC 1828
Criminal Procedure Code, 1973 (CrPC) - Section 195, 196(2), 204Penal Code, 1860 (IPC) - Section 120B, 188, 503, 506, 509
High Courts14 Jul 2015Dismissed
Roop Chand Gupta Vs Delhi Vidyut Board
Delhi High Court · (2015) 7 AD 615
Delhi Municipal Corporation Act, 1957 - Section 95
High Courts14 Jul 2015Dismissed
North Delhi Municipal Corporatin and Others Vs Onika Mehrotra and Others
Delhi High Court · (2015) 9 AD 325 : (2015) 151 DRJ 364
Constitution of India, 1950 - Article 243R, 243R(2), 243SDelhi Municipal Corporation Act, 1957 - Section 2(27), 3, 3(3)(a), 3(3)(b)(i), 39
High Courts14 Jul 2015Dismissed
K.V. Kulkarni Vs Bank of India and Others
Delhi High Court · (2015) 151 DRJ 344 : (2015) LLR 1243
High Courts14 Jul 2015Dismissed
Campaign for People Participation in Development Planning Vs Union of India and Others
Delhi High Court · (2015) 7 AD 117 : (2015) 151 DRJ 320
Constitution of India, 1950 - Article 239AA, 239-AAGovernment of National Capital Territory of Delhi Act, 1991 - Section 24, 25, 49, 52
High Courts14 Jul 2015Dismissed
Director General, C.C.R.U.M., Ministry of Health, Govt. of India Vs K.A.S. Azami
Delhi High Court · (2015) 07 DEL CK 0155
Constitution of India, 1950 - Article 14, 226, 227
High Courts14 Jul 2015Partly Allowed
Maya Devi and Others Vs Government of NCT of Delhi and Others
Delhi High Court · (2015) 07 DEL CK 0091
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)