High Courts20 Jul 2015Dismissed
Union of India and Others Vs Deen Dayal Pandey
Delhi High Court · (2015) 07 DEL CK 0130
Constitution of India, 1950 - Article 226, 227
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 3,654 of 6,863
High Courts20 Jul 2015Dismissed
Shivali Dhillon Vs Managing Director, Army Welfare Education Society (AWES) and Others
Delhi High Court · (2015) 07 DEL CK 0111
Constitution of India, 1950 - Article 12, 226, 31
High Courts20 Jul 2015Dismissed
Ravinder Kumar Vs Delhi Transport Corporation and Others
Delhi High Court · (2015) 222 DLT 66
Constitution of India, 1950 - Article 226, 227Penal Code, 1860 (IPC) - Section 294, 392, 397
High Courts20 Jul 2015Disposed off
Maan Singh and Others Vs Anupam Bhushan
Delhi High Court · (2015) 7 AD 316 : (2015) 222 DLT 152
Constitution of India, 1950 - Article 129Contempt of Courts Act, 1971 - Section 2(b)Criminal Procedure Code, 1973 (CrPC) - Section 41
High Courts20 Jul 2015
Jagan Nath Syal Vs Commissioner of Gift Tax
Delhi High Court · (2015) 7 AD 313 : (2015) 376 ITR 395
Gift Tax Act, 1958 - Section 26 (1)Income Tax Act, 1961 - Section 281B
High Courts20 Jul 2015Allowed
Rajesh Kapoor Vs Public Enterprises Selection Board and Others
Delhi High Court · (2015) 07 DEL CK 0099
Constitution of India, 1950 - Article 14, 16
High Courts17 Jul 2015
Bharat Hotels Ltd. Vs Commissioner of C. Ex., Cus. & S.T.
Delhi High Court · (2015) 40 STR 174
Central Excises and Salt Act, 1944 - Section 35
High Courts17 Jul 2015
Pr. Commissioner of Income Tax, Delhi-2 New Delhi Vs Citi Financial Consumer Finance India Pvt. Ltd.
Delhi High Court · (2015) 07 DEL CK 0356
Income Tax Act, 1961 - Section 143, 143(3), 144, 147, 148
High Courts17 Jul 2015
State of Tamil Nadu Vs Union of India and Others
Delhi High Court · (2015) 07 DEL CK 0346
High Courts17 Jul 2015Dismissed
Mirza Islam Baig and Others Vs State and Others
Delhi High Court · (2015) 07 DEL CK 0345
Criminal Procedure Code, 1973 (CrPC) - Section 204Penal Code, 1860 (IPC) - Section 308, 323, 325, 34, 341
High Courts17 Jul 2015Dismissed
Institute of International Excellence and Others Vs All India Council for Technical Education
Delhi High Court · (2015) 222 DLT 316
Constitution of India, 1950 - Article 142, 226
High Courts17 Jul 2015Disposed off
National Highways Authority of India Vs Sunway Construction SDN BHD
Delhi High Court · (2015) 07 DEL CK 0232
Arbitration and Conciliation Act, 1996 - Section 34
High Courts17 Jul 2015Disposed off
Anil Kumar Khanna and Others Vs The Indian Tourism Development Corporation Ltd.
Delhi High Court · (2015) 8 AD 145 : (2015) 222 DLT 119
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 12, Order 20 Rule 12(1)(c), Order 20 Rule 12(1)(c)(iii), Order 20 Rule 12(iii), Order 47 Rule 1Constitution of India, 1950 - Article 136, 141Land Acquisition Act, 1894 - Section 4
High Courts17 Jul 2015Dismissed
Kishan Vs State
Delhi High Court · (2015) 7 AD 320
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 207, 313, 374Penal Code, 1860 (IPC) - Section 309, 34, 392, 395, 397
High Courts17 Jul 2015Partly Allowed
M.S. Frank Vs Delhi University and Others
Delhi High Court · (2015) 222 DLT 37 : (2015) 151 DRJ 640
Constitution of India, 1950 - Article 12, 14, 16, 21, 226Contract Act, 1872 - Section 23Industrial Disputes Act, 1947 - Section 25F, 25N
High Courts17 Jul 2015Dismissed
PCP International Limited Vs Lanco Infratech Limited
Delhi High Court · (2015) 07 DEL CK 0218
Arbitration and Conciliation Act, 1996 - Section 11, 2, 2(1) (e), 20(1), 20(3)Civil Procedure Code, 1908 (CPC) - Section 16, 17, 18, 19, 20
High Courts17 Jul 2015Dismissed
Ludhiana Improvement Trust Vs Mapletree Property and Infrastructure Pvt. Ltd. and Others
Delhi High Court · (2015) 5 ARBLR 205 : (2015) 151 DRJ 349
Arbitration and Conciliation Act, 1996 - Section 11(6), 31 (6), 31 (6)), 31(6), 34Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6Contract Act, 1872 - Section 64, 65
High Courts17 Jul 2015Dismissed
Thufail and Others Vs University of Delhi and Others
Delhi High Court · (2015) 221 DLT 473
Constitution of India, 1950 - Article 14, 226
High Courts17 Jul 2015
Ravi Somani Vs Sandeep Tayal
Delhi High Court · (2015) 6 AD 747 : (2015) 222 DLT 1 : (2015) 151 DRJ 241
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6Delhi Rent Control Act, 1958 - Section 14Transfer of Property Act, 1882 - Section 106
High Courts17 Jul 2015Disposed off
Arun Lal Vs The State (NCT of Delhi)
Delhi High Court · (2015) 07 DEL CK 0110
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313