High Courts21 Jul 2015Allowed
Dinesh Yadav Vs State (NCT of Delhi)
Delhi High Court · (2015) 07 DEL CK 0131
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 313, 428Penal Code, 1860 (IPC) - Section 109, 34, 354, 376 (2)(f), 506-II
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 3,653 of 6,863
High Courts21 Jul 2015Allowed
Suresh Chand Sharma Vs Delhi Transport Corporation
Delhi High Court · (2015) LabIC 4579
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 10, 10 (4A), 10 (4-A), 10(4A), 2A
High Courts21 Jul 2015
Commissioner of Income Tax Vs Maithon Power Ltd.
Delhi High Court · (2015) 8 AD 505 : (2015) 376 ITR 414
Income Tax Act, 1961 - Section 260A, 28 (iiic), 28(iii) (b), 28(iiic), 5
High Courts21 Jul 2015
Commissioner of Income Tax Delhi-21 Vs Om Prakash Khaitan
Delhi High Court · (2015) 9 AD 97 : (2015) 376 ITR 390 : (2015) 234 TAXMAN 813
Income Tax Act, 1961 - Section 14A, 260-A
High Courts21 Jul 2015Dismissed
Pratima Srivastava Vs State of NCT of Delhi and Others
Delhi High Court · (2015) 132 SCL 166
Criminal Procedure Code, 1973 (CrPC) - Section 227, 239Securities and Exchange Board of India Act, 1992 - Section 11B, 12(1B), 24, 24(1), 27
High Courts21 Jul 2015Dismissed
Kajal Mahanta Vs Union of India and Others
Delhi High Court · (2015) 07 DEL CK 0085
High Courts21 Jul 2015Disposed off
Gajinder Loond Vs Zedak Industries and Others
Delhi High Court · (2015) 07 DEL CK 0074
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 2(3), Order 37 Rule 3, Order 37 Rule 37, Order 5 Rule 20
High Courts21 Jul 2015Dismissed
Virender Kumar Jain Vs Bharat Heavy Electricals Ltd.
Delhi High Court · (2015) 5 ARBLR 89
Arbitration and Conciliation Act, 1996 - Section 33, 34
High Courts20 Jul 2015
The Commissioner of Income Tax Central-III and Others Vs PACL India Limited and Others
Delhi High Court · (2015) 07 DEL CK 0366
Income Tax Act, 1961 - Section 143(3), 260-A
High Courts20 Jul 2015
Commissioner of Income Tax Del Vs Jindal Photo Films Ltd.
Delhi High Court · (2015) 07 DEL CK 0333
Income Tax Act, 1961 - Section 80HH, 80HHC, 80I
High Courts20 Jul 2015Disposed off
Nirmal Kumari Sachdeva Vs Rachna Khanna and Others
Delhi High Court · (2015) 7 AD 110
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 23 Rule 3
High Courts20 Jul 2015
Commissioner of Income Tax Vs DPA Finvest Services Ltd.
Delhi High Court · (2015) 376 ITR 399
Income Tax Act, 1961 - Section 132, 132A, 143, 143(2), 143(3)
High Courts20 Jul 2015Allowed
MGS (India) Private Limited Vs Union of India and Others
Delhi High Court · (2015) 07 DEL CK 0259
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts20 Jul 2015Dismissed
Union of India and Others Vs M.M. Kohli
Delhi High Court · (2015) 07 DEL CK 0255
Constitution of India, 1950 - Article 226, 227, 320(3) (c)
High Courts20 Jul 2015Allowed
Nitin Kumar and Others Vs State (NCT of Delhi) and Others
Delhi High Court · (2015) 07 DEL CK 0234
Penal Code, 1860 (IPC) - Section 307, 320, 34, 406, 482
High Courts20 Jul 2015
Ultra Home Construction Pvt. Ltd. Vs Purushottam Kumar Chaubey and Others
Delhi High Court · (2015) 222 DLT 205 : (2015) 64 PTC 119
Civil Procedure Code, 1908 (CPC) - Section 20Copyright Act, 1957 - Section 62, 62(2)Trade Marks Act, 1999 - Section 134, 134(1), 134(1)(c), 134(2), 135(2)(c)
High Courts20 Jul 2015Disposed off
Master Davinder Singh and Others Vs The Ministry of Sports and Youth Affairs, Govt. of India and Others
Delhi High Court · (2015) 07 DEL CK 0221
Civil Procedure Code, 1908 (CPC) - Section 151
High Courts20 Jul 2015
Commissioner of Service Tax Vs Japan Airlines International Co. Ltd.
Delhi High Court · (2015) 7 AD 709 : (2015) 279 CTR 110 : (2015) 221 DLT 785 : (2015) 151 DRJ 603 : (2015) 3 RCR(Civil) 1044 : (2015) 39 STR 541 : (2015) 83 VST 242
Central Excises and Salt Act, 1944 - Section 35, 35B(2), 35GFinance Act, 1994 - Section 73, 73(1), 78, 83, 83A
High Courts20 Jul 2015Dismissed
Navsansad Vihar CGHS Ltd. Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 07 DEL CK 0154
Consumer Protection Act, 1986 - Section 19, 21(a)(ii), 3Delhi Co-operative Societies Act, 1972 - Section 70, 71, 80, 83Delhi Co-operative Societies Act, 2003 - Section 116, 141
High Courts20 Jul 2015
Delhi Metro Rail Corporation Ltd. Vs Satish Gujral
Delhi High Court · (2015) 8 AD 485
Contract Act, 1872 - Section 65, 70, 73