High Courts23 Jul 2015Partly Allowed
Ajay and Others Vs State
Delhi High Court · (2015) 07 DEL CK 0136
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 34, 392, 394
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 3,652 of 6,863
High Courts23 Jul 2015Dismissed
Amjad Ali Vs Salma Begum and Others
Delhi High Court · (2015) 222 DLT 303 : (2015) 3 DMC 103
Criminal Procedure Code, 1973 (CrPC) - Section 125Penal Code, 1860 (IPC) - Section 34, 406, 498-A
High Courts22 Jul 2015Disposed off
Ram Chander Vs State (NCT of Delhi)
Delhi High Court · (2015) 07 DEL CK 0246
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 376(2)(g), 380, 506
High Courts22 Jul 2015Dismissed
Sarita Kumari Verma Vs Union of India and Others
Delhi High Court · (2015) 07 DEL CK 0141
Constitution of India, 1950 - Article 14, 16
High Courts22 Jul 2015Disposed off
Rajnish and Others Vs State (NCT of Delhi)
Delhi High Court · (2015) 07 DEL CK 0137
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, 304, 34, 35
High Courts22 Jul 2015Dismissed
Food Corporation of India Vs Appellant Authority (Central) Under Industrial Employment (Standing Orders) Act, 1946 and Others
Delhi High Court · (2015) 07 DEL CK 0057
Constitution of India, 1950 - Article 226, 227General Clauses Act, 1897 - Section 9, 9(1)Industrial Employment (Standing Orders) Act, 1946 - Section 5, 6, 6(1)
High Courts21 Jul 2015Dismissed
Anil and Others Vs Union of India and Others
Delhi High Court · (2015) 07 DEL CK 0360
Penal Code, 1860 (IPC) - Section 307, 354Sashastra Seema Bal Act, 2007 - Section 132
High Courts21 Jul 2015
Delhi State Industrial & Infrastructure Development Corporation Limited Vs Hari Prakash Bansal and Others
Delhi High Court · (2015) 07 DEL CK 0358
High Courts21 Jul 2015Dismissed
Bhagwan Dass Khanna Jewellers Vs Bhagwan Das Khanna Jewellers Pvt. Ltd. and Others
Delhi High Court · (2015) 64 PTC 72
Trade and Merchandise Marks Act, 1958 - Section 107, 46, 56Trade Marks Act, 1999 - Section 124, 124(1), 124(1)(b)(ii), 124(3), 30
High Courts21 Jul 2015
Emelson Agencies Vs Commissioner of Trade & Taxes
Delhi High Court · (2015) 07 DEL CK 0338
Delhi Value Added Tax Act, 2004 - Section 81
High Courts21 Jul 2015Allowed
Amzad and Others Vs The State (NCT of Delhi) and Others
Delhi High Court · (2015) 4 JCC 2330
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts21 Jul 2015Dismissed
Ravinder Kumar Wali Vs Union of India and Others
Delhi High Court · (2015) 07 DEL CK 0326
Constitution of India, 1950 - Article 226
High Courts21 Jul 2015Disposed off
Sandeep Tandon and Others Vs Pushpanjali N. Rawat and Others
Delhi High Court · (2015) 7 AD 70
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 23 Rule 3
High Courts21 Jul 2015Dismissed
State NCT of Delhi Vs Umesh
Delhi High Court · (2015) 07 DEL CK 0257
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164Penal Code, 1860 (IPC) - Section 363, 376Protection of Children from Sexual Offences Act, 2012 - Section 4
High Courts21 Jul 2015Dismissed
Anil Gulati Vs Promila Gulati
Delhi High Court · (2015) 7 AD 476 : (2015) 222 DLT 17 : (2015) 151 DRJ 453 : (2015) 4 RCR(Civil) 842
Benami Transactions (Prohibition) Act, 1988 - Section 2(a), 3, 4, 4(3)(a), 4(3)(b)Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 6 Rule 2, Order 6 Rule 4, Order 6 Rule 6, 96Evidence Act, 1872 - Section 91, 92
High Courts21 Jul 2015Allowed
In Re: Naveen Import Private Limited and Others
Delhi High Court · (2015) 07 DEL CK 0157
Companies Act, 1956 - Section 235, 236, 237, 238, 239
High Courts21 Jul 2015Allowed
Jagminder Singh and Others Vs State NCT of Delhi and Others
Delhi High Court · (2015) 8 AD 517
Criminal Procedure Code, 1973 (CrPC) - Section 186, 320, 321, 482Penal Code, 1860 (IPC) - Section 186, 307, 332, 34, 353
High Courts21 Jul 2015Dismissed
Pammi and Others Vs The State (Govt. of NCT of Delhi)
Delhi High Court · (2015) 7 AD 437
Criminal Procedure Code, 1973 (CrPC) - Section 161, 428Penal Code, 1860 (IPC) - Section 302, 307, 34, 449, 452
High Courts21 Jul 2015Dismissed
Jisan and Others Vs State
Delhi High Court · (2015) 4 JCC 2306
Criminal Procedure Code, 1973 (CrPC) - Section 161, 173Penal Code, 1860 (IPC) - Section 302, 307, 308, 323, 34